Antony.G vs Prem Sankar
2024 Latest Caselaw 4844 Ker

Kerala High Court

Antony.G vs Prem Sankar on 7 February, 2024

Con.Case(C) No.129/2024                      1/2

                          IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                          PRESENT
                           THE HONOURABLE MR.JUSTICE VIJU ABRAHAM
                Wednesday, the 7th day of February 2024 / 18th Magha, 1945

                 CONTEMPT CASE(C) NO. 129 OF 2024(S) IN WP(C) 33353/2022

   PETITIONER/PETITIONER IN WP(C):

           ANTONY.G., AGED 75 YEARS, S/O GEORGE,
           ANIL BHAVAN, ST. SEBASTIAN ISLAND,
           CHAVARA THEKKUM BHAGAM P.O., KARUNAGAPPALLY,
           KOLLAM, PIN - 691 584.

        BY ADVS. M/S. R.T.PRADEEP, P.BIJIMON & M.BINDUDAS

   RESPONDENT/4TH RESPONDENT IN WP(C):


           PREM SANKAR, SECRETARY, THEKKUMBHAGAM GRAMA PANCHAYAT,
           CHAVARA THEKKUM BHAGAM P.O., KARUNAGAPPALLY, KOLLAM,,
           PIN - 691 584.


        This Contempt of court case (civil) having come up for orders on
   07.02.2024, the court on the same day passed the following:

                                            ORDER

Learned counsel appearing for the respondent seeks time to report compliance of the directions issued in Annexure I judgment dated 21.03.2023.

Post on 12.02.2024.

Sd/- VIJU ABRAHAM JUDGE

07-02-2024 /True Copy/ Deputy Registrar

APPENDIX OF CON.CASE(C) 129/2024 Annexure I CERTIFIED COPY OF JUDGMENT DATED 21.3.2023 IN W.P.(C) NO.33353/2022 OF THE HON'BLE HIGH COURT OF KERALA.