Kallara Grama Panchayat vs Renji. S
2024 Latest Caselaw 4842 Ker

Kerala High Court

Kallara Grama Panchayat vs Renji. S on 7 February, 2024

Author: Amit Rawal

Bench: Amit Rawal

WA No.742/2023                                  1/1

                         IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                         PRESENT
                          THE HONOURABLE MR. JUSTICE AMIT RAWAL
                                            &
                          THE HONOURABLE MRS. JUSTICE C.S. SUDHA
                 Wednesday, the 7th day of February 2024 /18th Magha, 1945
                                     WA NO. 742 OF 2023

         AGAINST JUDGMENT DATED 02/11/2022 IN WP(C) 4041/2019 OF THIS COURT

   APPELLANTS/RESPONDENTS 4 & 5:

      1. KALLARA GRAMA PANCHAYAT, OFFICE OF THE KALLARA GRAMA PANCHAYAT,
         KALLARA P.O, THIRUVANANTHAPURAM DISTRICT, PIN: 695 608, REPRESENTED
         BY ITS SECRETARY.

          AND ANOTHER.

    BY ADVS. M/S. SIJU KAMALASANAN, S. ABHILASH & ANJANA KANNATH

   RESPONDENTS/PETITIONER & RESPONDENTS 1 TO 3 & 6:

      1. RENJI S., AGED 41 YEARS, D/O SAROJINI AMMA V., RESIDING AT RENJINI
         VILASAM, K.T KUNNU P.O, THENGINCODE WARD, KALLARA GRAMA PANCHAYAT,
         THIRUVANANTHAPURAM DISTRICT- 695 608, FORMERLY TEACHER, SHISHU
         VIHAR, KALLARA GRAMA PANCHAYAT (NOW STANDS TERMINATED FROM THE
         SERVICE OF THE KALLARA GRAMA PANCHAYAT).

          AND 4 OTHERS.

    BY ADVS. M/S.      RAJESH K. RAJU & MOHAPRASEED MOHAN FOR R1

    GOVERNMENT PLEADER FOR R2 TO R4


        Prayer for interim relief in the Writ Appeal stating that in the
   circumstances stated in the appeal memorandum, the High Court be pleased
   to stay the operation of the impugned judgment dated 2.11.2022 in W.P.(C)
   No.4041/2019 pending disposal of the Writ Appeal.


        This Writ Appeal again coming on for orders on 07/02/2024 upon
   perusing the appeal memorandum and this Court's order dated 20/12/2023 the
   Court on the same day passed the following:

                                           ORDER

Translation of the necessary documents has not been produced. Last opportunity is granted.

Post on 29/2/2024.

Sd/- AMIT RAWAL, JUDGE

Sd/- C.S. SUDHA, JUDGE

07-02-2024 /True Copy/ Assistant Registrar