P.T Abdul Rasheed vs The Secretary
2024 Latest Caselaw 4835 Ker

Kerala High Court

P.T Abdul Rasheed vs The Secretary on 7 February, 2024

Author: P.V.Kunhikrishnan

Bench: P.V.Kunhikrishnan

               IN THE HIGH COURT OF KERALA AT ERNAKULAM
                               PRESENT
           THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
    WEDNESDAY, THE 7TH DAY OF FEBRUARY 2024 / 18TH MAGHA, 1945
                       WP(C) NO. 29960 OF 2016


PETITIONERS:

    1     P.T ABDUL RASHEED
          AGED 64 YEARS
          S/O ABDULLA, JAFFARKHAN COLONY ROAD,
          KASABA AMSOM DESOM, KOZHIKODE-673004.
    2     K.K. ABDURAHIMAN KUTTY
          AGED 58 YEARS, S/O LATE T.V.MAMMU, ASHIRVAD,
          JAFFARKHAN COLONY ROAD, KASABA AMSOM DESOM,
          KOZHIKODE-673004.
          BY ADV SRI.K.SANEESH KUMAR


RESPONDENTS:

    1     THE SECRETARY
          KOZHIKODE CORPORATION, BEECH POST, KOZHIKODE -673032.
    2     THE ASSISTANT ENGINER
          TOWN PLANNING DIVISION, KOZHIKODE CORPORATION,
          BEECH POST, KOZHIKODE-673032.
    3     STATE OF KERALA
          REPRESENTED BY ITS CHIEF SECRETARY,
          THIRUVANANTHAPURAM - 695001.
    4     MUHAMMED SALIM E.
          S/O NOT KNOWN, ERAJIKKAL, JAFFARKHAN COLONY ROAD,
          KASABA AMSOM DESOM, KOZHIKODE-673004.
    5     RIYAS E
          S/O NOT KNOWN, ERAJIKKAL, JAFFARKHAN COLONY ROAD,
          KASABA AMSOM DESOM, KOZHIKODE-673004.
    6     ABDUL LATHEEF
          S/O NOT KNOWN, ERAJIKKAL, JAFFARKHAN COLONY ROAD,
          KASABA AMSOM DESOM, KOZHIKODE-673004.
 WP(C) NO.29960 OF 2016


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    7      RAHMABHI
           D/O NOT KNOWN TO THE PETITIONERS, ERJIKKAL,
           JAFFARKHAN COLONY ROAD, KASABA AMSOM DESOM,
           KOZHIKODE-673004.
           BY ADVS.
           SRI.K.D.BABU,SC,KOZHIKODE CORPORATION
           SRI.K.D.BABUSCKOZHIKODE CORPORATION


BY ADV.

           SRI BS SYAMANTAK, GP
           SRI. V. KRISHNA MENON, SC



        THIS WRIT PETITION (CIVIL) HAVING COME UP FOR
ADMISSION ON 07.02.2024, THE COURT ON THE SAME DAY
DELIVERED THE FOLLOWING:
 WP(C) NO.29960 OF 2016


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               P.V.KUNHIKRISHNAN, J.
             ------------------------------------
              W.P.(C)No.29960 of 2016
            -------------------------------------
      Dated this the 07th day of February, 2024



                         JUDGMENT

When this writ petition came up for consideration,

the learned counsel appearing for the petitioners

seeks permission to withdraw the case with liberty to

approach the authority concerned, if there is any fresh

cause of action. Liberty is granted.

Therefore, this writ petition is dismissed as

withdrawn.

Sd/-

                                 P.V.KUNHIKRISHNAN
nvj                                     JUDGE