Bava C A vs State Of Kerala, Represented By ...
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Kerala High Court

Bava C A vs State Of Kerala, Represented By ... on 7 February, 2024

Author: Murali Purushothaman

Bench: Murali Purushothaman

           IN THE HIGH COURT OF KERALA AT ERNAKULAM
                           PRESENT
        THE HONOURABLE MR.JUSTICE MURALI PURUSHOTHAMAN
 WEDNESDAY, THE 7TH DAY OF FEBRUARY 2024 / 18TH MAGHA, 1945
                    WP(C) NO.33591 OF 2023
PETITIONER:

          BAVA C.A, AGED 37 YEARS
          S/O.ALIYAR C M, CHIRAPPADIYIL HOUSE, RANDAR P.O,
          MOOVATTUPUZHA, ERNAKULAM DISTRICT,, PIN - 686673
          BY ADVS.
          D.FEROZE
          K.A.ABIDALI
          C.J.JIYAS
          T.S.KRISHNENDU
          PREETI S.
          JANET VARGHESE


RESPONDENTS:

    1     STATE OF KERALA, REPRESENTED BY SECRETARY TO THE
          HOME DEPARTMENT, GOVERNMENT SECRETARIAT,
          THIRUVANANTHAPURAM, PIN - 695001
    2     DISTRICT POLICE CHIEF,
          OFFICE OF THE SUPERNATANT OF POLICE, ERNAKULAM,
          PIN - 683101
    3     STATION HOUSE OFFICER, KALLOORKAD POLICE STATION,
          MOOVATTUPUZHA, ERNAKULAM DISTRICT, PIN - 686668
    4     THE SECRETARY, AYAVANA GRAMA PANCHAYTH,
          MOOVATTUPUZHA, ERNAKULAM DISTRICT, PIN - 686668
    5     JOSE M.J, S/0 JHON @ KUNJILAVAN MUTTATHKUZHIYIL
          HOUSE AYAVANA POST, ENANALLOOR MUVATTUPUZHA,
          PIN - 686668
    6     GEORGE M.J, S/0 JHON @ KUNJILAVAN MUTTATHKUZHIYIL
          HOUSE AYAVANA POST, ENANALLOOR MUVATTUPUZHA,
          PIN - 686668
 W.P.(C) Nos.33591 of 2023          2



     7        MANI M.J, S/0 JHON @ KUNJILAVAN MUTTATHKUZHIYIL
              HOUSE AYAVANA POST, ENANALLOOR MUVATTUPUZHA,
              PIN - 686668
     8        CHACKOCHAN MJ, S/0 JHON @ KUNJILAVAN
              MUTTATHKUZHIYIL HOUSE AYAVANA POST, ENANALLOOR
              MUVATTUPUZHA, PIN - 686668
     9        LIBIN BABY
              S/0 BABY KATTAPPOONATT HOUSE AYAVANA POST,
              ENANALLOOR MUVATTUPUZHA, PIN - 686668
              BY ADVS.
              THANUJA ROSHAN GEORGE
              JOHN JOSEPH(J-465)



       THIS    WRIT    PETITION   (CIVIL)   HAVING   COME    UP    FOR
ADMISSION      ON   07.02.2024,   THE   COURT   ON   THE    SAME   DAY
DELIVERED THE FOLLOWING:
 W.P.(C) Nos.33591 of 2023       3




                            JUDGMENT

It is submitted by the learned counsel for the

petitioner that no orders are required in this

writ petition.

Accordingly, this writ petition is closed.

Sd/-

MURALI PURUSHOTHAMAN JUDGE

sp/09/02/2024

APPENDIX

PETITIONER'S EXHIBITS:-

Exhibit P1 A TRUE COPY OF THE ACKNOWLEDGEMENT CERTIFICATE NO KLMSME-11534/2023 DATED 23.09.2023 ISSUED BY THE DISTRICT INDUSTRIES CENTER, ERNAKULAM Exhibit P2 A TRUE COPY OF THE CONSENT ISSUED BY THE KERALA STATE POLLUTION CONTROL BOARD VIDE CONSENT NO KSPCB/ER2/ICE/10026698 DATED 26.05.2023 Exhibit P3 A TRUE COPY OF THE SITE APPROVAL AND BUILDING PERMIT ISSUED DATED 25.08.2023 BY THE FOURTH RESPONDENT Exhibit P4 A TRUE COPY OF THE COMPLAINT DATED 29.09.2023 SUBMITTED BY THE PETITIONER BEFORE THE 3RD RESPONDENT