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Selvin Raj vs The State Of Kerala
2024 Latest Caselaw 4737 Ker

Citation : 2024 Latest Caselaw 4737 Ker
Judgement Date : 6 February, 2024

Kerala High Court

Selvin Raj vs The State Of Kerala on 6 February, 2024

Author: P.V.Kunhikrishnan

Bench: P.V.Kunhikrishnan

                IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                PRESENT
              THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
     TUESDAY, THE 6TH DAY OF FEBRUARY 2024 / 17TH MAGHA, 1945
                        WP(C) NO. 14328 OF 2015
PETITIONER:

          SELVIN RAJ
          AGED 43 YEARS
          S/O.CHELLAPPAN, NANDHIKULAM P.O., THRISSUR - 680 312.
          BY ADV SRI.G.SREEKUMAR (CHELUR)


RESPONDENTS:

    1     THE STATE OF KERALA
          REPRESENTED BY THE SECRETARY TO THE GOVERNMENT,
          REVENUE DEPARTMENT, GOVERNMENT SECRETARIAT,
          THIRUVANANTHAPURAM - 695 001.
    2     THE TAHSILDAR
          TALUK OFFICE, CHALAKUDY - 680 001.
    3     THE VILLAGE OFFICER
          NANDHIKULAM, THRISSUR - 680 001.
    4     THE VARANDARAPILLY GRAMA PANCHAYATH
          REPRESENTED BY ITS SECRETARY, VARANDARAPILLY P.O.,
          THRISSUR DISTRICT - 680 303.
    5     ANANDHAN MARAR
          PORATH MARATH HOUSE, NANDIPULAM VILLAGE,
          THRISSUR TALUK, THRISSUR DISTRICT - 680 001.
          BY ADVS.
          SRI. B.S. SYAMANTAK, GP
          SRI.A.K.GOPALAN
          SMT.LIJI KUTTAPPAN
          SMT.P.R.REENA


    THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
06.02.2024, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO.14328 OF 2015


                            2



               P.V.KUNHIKRISHNAN, J.
             ------------------------------------
              W.P.(C)No.14328 of 2015
            -------------------------------------
      Dated this the 06th day of February, 2024



                         JUDGMENT

When this writ petition came up for consideration,

the learned counsel appearing for the petitioner

submitted that the matter has become infructuous.

Therefore, this writ petition is dismissed as

infructuous.

Sd/-

                                 P.V.KUNHIKRISHNAN
nvj                                     JUDGE
 

 
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