Citation : 2024 Latest Caselaw 4726 Ker
Judgement Date : 6 February, 2024
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
TUESDAY, THE 6TH DAY OF FEBRUARY 2024 / 17TH MAGHA, 1945
WP(C) NO. 36946 OF 2015
PETITIONER:
K.BINDU
AGED 40 YEARS
WIFE OF M.MITHRAN, UPPER PRIMARY SCHOOL ASSISTANT,
VARISSIAKKUNI U.P.SCHOOL, MUTTUNGAL, CHOMBALA
EDUCATIONAL SUB DISTRICT, KOZHIKODE.
BY ADVS.
SRI.V.A.MUHAMMED
SRI.M.SAJJAD
RESPONDENTS:
1 THE STATE OF KERALA REPRESENTED BY ITS
SECRETARY TO GOVERNMENT, GENERAL EDUCATION DEPARTMENT,
SECRETARIAT, THIRUVANANTHAPURAM-695 001.
2 THE DIRECTOR OF PUBLIC INSTRUCTIONS
JAGATHY, THIRUVANANTHAPURAM- 695 014.
3 THE DISTRICT EDUCATIONAL OFFICER
VADAKARA, KOZHIKODE DISTRICT- 673 101.
4 THE ASSISTANT EDUCATIONAL OFFICER
CHOMBALA, KOZHIKODE DISTRICT- 673 308.
5 THE MANAGER
VARISSIAKKUNI U.P.SCHOOL, MUTTUNGAL, CHOMBALA
EDUCATIONAL SUB DISTRICT, KOZHIKODE DISTRICT- 673 308.
BY ADV.
SRI. B.S. SYAMANTAK, GP
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
06.02.2024, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 36946 OF 2015
2
P.V.KUNHIKRISHNAN, J.
------------------------------
W.P.(C)No. 36946 of 2015
----------------------------------------------
Dated this the 06th day of February, 2024
JUDGMENT
When this Writ petition came up for
consideration, the learned counsel appearing for the
petitioner submitted that the matter has become
infructuous.
Therefore, this Writ petition is dismissed as
infructuous.
Sd/-
P.V.KUNHIKRISHNAN
DM JUDGE
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