Stable Finance vs Vijayan
2024 Latest Caselaw 4716 Ker

Kerala High Court

Stable Finance vs Vijayan on 6 February, 2024

Author: P.Somarajan

Bench: P.Somarajan

RFA No.165/2022                                   1/1

                         IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                         PRESENT
                          THE HONOURABLE MR. JUSTICE P.SOMARAJAN
                  Tuesday, the 6th day of February 2024 / 17th Magha, 1945

                                    RFA NO. 165 OF 2022

                  O.S.NO.312/2008 OF THE I ADDITIONAL SUB COURT, THRISSUR

   APPELLANT/DEFENDANT IN O.S.NO.312/2008:

          STABLE FINANCE, OPP. BHAVANA THEATRE, KUNNAMKULAM - TOWN HALL ROAD,
          REPRESENTED BY ITS PROPRIETOR, SUNILKUMAR, AGED 46 YEARS,
          S/O.KUMARAN CHOONDIPURAKKAL, ARTHATT VILLAGE, CHEMMANNUR DESOM,
          THALAPPILLY TALUK - 680 517.

        BY ADV      SRI.P.GOPAKUMARAN NAIR,      SRI.N.K.SUBRAMANIAN
   RESPONDENT/PLAINTIFF IN O.S.312/2008:

          VIJAYAN, AGED 54 YEARS, S/O.APPUKUTTAN, MENACHERY, ARTHATT VILLAGE,
          CHEMMANNUR DESOM, THALAPPILLY TALUK - 680 517.

        This Regular first appeal having come up for orders on 06.02.2024
   and this Court's judgment dated 12.8.2022,the court on 6.2.2024 passed the
   following:
                                      ORDER

Public Prosecutor to call for a detailed report from the Tahsildar.

Post on 15/2/2024.

Sd/- P.SOMARAJAN , JUDGE

06-02-2024 /True Copy/ Assistant Registrar