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The Chairman & Managing Director vs Alankar Construction Company
2024 Latest Caselaw 4694 Ker

Citation : 2024 Latest Caselaw 4694 Ker
Judgement Date : 6 February, 2024

Kerala High Court

The Chairman & Managing Director vs Alankar Construction Company on 6 February, 2024

Author: V.G.Arun

Bench: V.G.Arun

WA No.7/2023                                    1/1

                         IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                         PRESENT
                      THE HONOURABLE THE CHIEF JUSTICE MR. A.J.DESAI
                                            &
                            THE HONOURABLE MR.JUSTICE V.G.ARUN
               Tuesday, the 6th day of February 2024 / 17th Magha, 1945
                           IA.NO.1/2024 IN WA NO. 7 OF 2023

      AGAINST THE JUDGMENT DATED 26.05.2022 IN WP(C) 19299/2021 OF THIS COURT




   APPLICANT/RESPONDENT IN W.A:

          T.P. ANTONY, AGED 58 YEARS, S/O. PAULOSE, MANAGING PARTNER, ALANKAR
          CONSTRUCTION COMPANY, RESIDING AT THOTTATHIL HOUSE, NADAKKAVU P.O,
          UDAYAMPEROOR, ERNAKULAM - 682307.

   RESPONDENTS/APPELLANTS IN W.A:

      1. THE CHAIRMAN AND MANAGING DIRECTOR, KERALA STATE ELECTRICITY
         BOARD, VYDYUTHI BHAVANAM, PATTOM P.O, THIRUVANATHAPURAM-695004.
      2. THE CHIEF ENGINEER (CIVIL), DAM SAFETY AND DRIP, VYDYUTHI
         BHAVANAM, PATTOM P.O,THIRUVANATHAPURAM-695004.

        Application praying that in the circumstances stated in the
   affidavit filed therewith the High Court be pleased to post the above Writ
   Appeal for an early hearing for disposal of the matter.

        This Application coming on for orders on 06.02.2024, upon perusing
   the application and the affidavit filed in support thereof, and upon
   hearing the arguments of ADV. C.S. AJITH PRAKASH, Advocate for the
   Applicant and of ADV. B. PREMOD, Advocate for the respondents, the Court
   on the same day passed the following:




                                           ORDER

Allowed.

Post on 21.2.2024

Sd/- A.J. DESAI, CHIEF JUSTICE

Sd/- V.G. ARUN, JUDGE

06-02-2024 /True Copy/ Assistant Registrar

 
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