Priyamol C.P vs Prasad P. Karoor
2024 Latest Caselaw 4652 Ker

Kerala High Court

Priyamol C.P vs Prasad P. Karoor on 6 February, 2024

Author: Anu Sivaraman

Bench: Anu Sivaraman

         IN THE HIGH COURT OF KERALA AT ERNAKULAM
                            PRESENT
        THE HONOURABLE MRS. JUSTICE ANU SIVARAMAN
                               &
       THE HONOURABLE MR. JUSTICE C.PRATHEEP KUMAR
 TUESDAY, THE 6TH DAY OF FEBRUARY 2024 / 17TH MAGHA, 1945
                  OP (FC) NO. 60 OF 2022
  IA 4/2021 IN GOP 254/2020 OF FAMILY COURT, IRINJALAKUDA
PETITIONER/RESPONDENT:

         PRIYAMOL C.P.
         AGED 40 YEARS, D/O.PEETHAMBARAN,
         CHEMBOTTIPARAMBIL HOUSE, FLAT NO.1B,
         CLASSIC RESIDENCY, M.R.VASU ROAD,
         AYYANTHOLE, THRISSUR, PIN - 680 003.

         BY ADVS.
         RAJESH SIVARAMANKUTTY
         K.VIJINA
         ARUL MURALIDHARAN



RESPONDENT/PETITIONER:

         PRASAD P. KAROOR
         AGED 44 YEARS, S/O.LATE PRABHAKARAN,
         KOODOLY HOUSE, KAROOR P.O.,
         KAROOR DESOM, KALLETTUMKARA VIA,
         ALOOR VILLAGE,CHALAKKUDY TALUK,
         THRISSUR DISTRICT,PIN-680 697.

         BY ADV ASHA BABU


     THIS OP (FAMILY COURT) HAVING COME UP FOR ADMISSION
ON 06.02.2024, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
        OP.(FC).60/2022
                                            2




                                    JUDGMENT

Dated this the 6th day of February, 2024

Anu Sivaraman, J.

It is submitted by the learned counsel appearing for the petitioner

in this O.P.(FC) that interim order dated 3.3.2022 is being complied with.

In the above view of the matter, this O.P.(FC) is closed, without

prejudice to the contentions of the parties and the right to move the

Family Court for any variance of the orders passed, if so advised.

Sd/-

ANU SIVARAMAN, JUDGE

Sd/-

C. PRATHEEP KUMAR, JUDGE sou.

OP.(FC).60/2022

APPENDIX OF OP (FC) 60/2022

PETITIONER EXHIBITS

EXHIBIT P1 TRUE COPY OF THE ORDER DATED 5/10/2021 IN IA NO.3/2021 IN OP NO.1885/2019 PASSED BY THE FAMILY COURT, THRISSUR.

EXHIBIT P2 TRUE COPY OF THE PETITION AS IA NO.4/2021 IN G.O.P.NO.254/2020 FILED BY THE RESPONDENT AGAINST THE PETITIONER BEFORE THE FAMILY COURT, IRINJALAKUDA.

EXHIBIT P3 TRUE COPY OF THE COUNTER FILED BY PETITIONER IN IA NO.4/2021 IN G.O.P.NO.254/2020 BEFORE THE FAMILY COURT, IRINJALAKUDA.

EXHIBIT P4 TRUE COPY OF THE IA NO.5/2021 IN G.O.P.NO.254/2020 FILED BY PETITIONER BEFORE THE FAMILY COURT, IRINJALAKUDA.

EXHIBIT P5 CERTIFIED COPY OF THE ORDER DATED 16/10/2021 IN IA NO.4/2021 IN GOP NO.254/2020 PASSED BY THE FAMILY COURT, IRINJALAKUDA.