Shafeer Babu vs The Cochin University Of Science And ...
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Kerala High Court

Shafeer Babu vs The Cochin University Of Science And ... on 6 February, 2024

Author: Amit Rawal

Bench: Amit Rawal

            IN THE HIGH COURT OF KERALA AT ERNAKULAM
                            PRESENT
             THE HONOURABLE MR. JUSTICE AMIT RAWAL
                               &
             THE HONOURABLE MRS. JUSTICE C.S. SUDHA
    TUESDAY, THE 6TH DAY OF FEBRUARY 2024 / 17TH MAGHA, 1945
                      WA NO. 1214 OF 2019
 AGAINST THE JUDGMENT DATED 27/03/2019 IN WP(C)NO. 1848/2019 OF
                     THIS HONOURABLE COURT
APPELLANTS/PETITIONERS:

    1     SHAFEER BABU,
          AGED 29 YEARS,
          S/O. NOORSAMAD, KANAKKAYIL HOUSE,
          KANMANAM, MEDIPPARA, KALPAKANCHERY,
          MALAPPURAM DISTRICT - 676 551
    2     SHIVAPRIYA. T. S.
          AGED 33 YEARS,
          W/O. NITHEESH, GOURI NIVAS,
          PALLURUTHY, KOCHI - 682 006.
    3     MANAS MONSON
          AGED 26 YEARS
          S/O. MONSON, MAVUNKAL HOUSE,
          VELLAYILBHAGAM, CMC 26, CHERTHALA,
          ALAPPUZHA DISTRICT - 688 524.

          BY ADV MILLU DANDAPANI


RESPONDENTS/RESPONDENTS:

    1     THE COCHIN UNIVERSITY OF SCIENCE AND TECHNOLOGY
          KALAMASSERRY, COCHIN UNIVERSITY P.O,
          KOCHI - 682 022.
          REPRESENTED BY ITS REGISTRAR.
    2     THE CONTROLLER OF EXAMINATION
          THE COCHIN UNIVERSITY OF SCIENCE AND TECHNOLOGY,
          KALAMASSERY, COCHIN UNIVERSITY P.O,
          KOCHI - 682 022.
    3     THE GOVERNMENT MEDICAL COLLEGE
          HMT COLONY P.O, KALAMASSERY P.O,
          KOCHI - 683 505,
          REPRESENTED BY ITS PRINCIPAL.
    4     THE KERALA UNIVERSITY OF HEALTH SCIENCE (KUHS)
          MEDICAL COLLEGE P.O,
          THRISSUR - 680 596,
          REPRESENTED BY ITS REGISTRAR.
 Writ Appeal No.1214 of 2019
                                            2



               BY ADVS.
               SRI.S.KRISHNAMOORTHY
               SRI.P.SREEKUMAR,SC,KERALA UTY.HEALTH AND ALLIED
               SCIENCE



        THIS     WRIT         APPEAL   HAVING   COME   UP   FOR   ADMISSION   ON
06.02.2024, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 Writ Appeal No.1214 of 2019
                                              3




                        AMIT RAWAL & C.S.SUDHA, JJ.
                    -------------------------------------------------------
                              Writ Appeal No.1214 of 2019
                    ------------------------------------------------------
                     Dated this the 06th day of February, 2024

                                    JUDGMENT

Amit Rawal, J.

The learned counsel for the appellants submits that the appeal is not

pressed. Hence the appeal is dismissed as not pressed.

Sd/-

AMIT RAWAL JUDGE

Sd/-

C.S.SUDHA JUDGE

Jms