Daisy Emmanuel vs Kerala Khadhi And Village Industries ...
2024 Latest Caselaw 4535 Ker

Kerala High Court

Daisy Emmanuel vs Kerala Khadhi And Village Industries ... on 6 February, 2024

Author: P Gopinath

Bench: P Gopinath

                     IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                      PRESENT
                     THE HONOURABLE MR. JUSTICE GOPINATH P.
         TUESDAY, THE 6TH DAY OF FEBRUARY 2024 / 17TH MAGHA, 1945
                             WP(C) NO. 24723 OF 2014
PETITIONER:

              DAISY EMMANUEL
              W/O. LATE O.T.EMMANUEL, OOROTH HOUSE, VILANGU P.O.,
              EDATHALA, ERNAKULAM-683561.

              BY ADVS.
              SRI.PHILIP T.VARGHESE
              SMT.ACHU SUBHA ABRAHAM
              SRI.THOMAS T.VARGHESE


RESPONDENTS:

     1        KERALA KHADHI AND VILLAGE INDUSTRIES BOARD
              REPRESENTED BY ITS SECRETARY, VANCHIYUR P.O.,
              THIRUVANANTHAPURAM-695035.

     2        THE DEPUTY TAHSILDAR REVENUE RECOVERY
              TALUK OFFICE, KUNNATHUNAD, PERUMBAVOOR-683542.

              BY ADVS.
              SRI. VENUGOPAL V., GOVERNMENT PLEADER
              SRI.M.SHARAFUDHEEN, SC, KERALA KHADI AND VILLAGE INDUSTRIES



     THIS     WRIT    PETITION   (CIVIL)   HAVING   COME   UP   FOR   ADMISSION   ON
06.02.2024, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 W.P.(C.)NO.24723 OF 2014
                                   2




                               JUDGMENT

Dated this the 06th day of February, 2024

When this matter is taken up for consideration

today, the learned Counsel appearing for the 1 st

respondent submits that, the issue has been settled

and nothing further survives for consideration in

this Writ Petition.

The Writ Petition is accordingly closed.

Sd/-

GOPINATH P.

JUDGE NB/6-2 W.P.(C.)NO.24723 OF 2014

APPENDIX OF WP(C) 24723/2014

EXHIBIT-P1 TRUE COPY OF THE DEATH CERTIFICATE ISSUED BY THE SECRETARY, KIZHAKKAMBALAM GRAMA PANCHAYAT DATED 15.11.2012.

EXHIBIT-P2 TRUE COPY OF THE DEATH CERTIFICATE ISSUED BY THE SECRETARY, KIZHAKKAMBALAM GRAMA PANCHAYAT DATED 26.09.2007.

EXHIBIT-P3 TRUE COPY OF NOTICE NO.KV2458/2014/R2 ISSUED BY THE 1ST RESPONDENT DATED 31.03.2014. EXHIBIT-P4 TRUE COPY OF NOTICE NO.D9-11667/2014 IN FORM NO.1 DATED 16.08.2014 ISSUED BY THE 2ND RESPONDENT TO THE PETITIONER. EXHIBIT-P4(A) TRUE COPY OF NOTICE NO.D9-11667/2014 IN FORM NO.10 DATED 16.08.2014 ISSUED BY THE 2ND RESPONDENT TO THE PETITIONER.

RESPONDENT EXHIBITS

EXHIBIT R1A TRUE COPY OF THE BOND FOR LOAN DATED 08-04-1995 EXHIBIT R1B TRUE COPY OF THE MEMORANDUM REGARDING BY DEPOSIT OF TITLE DEED EXHIBIT R1C TRUE COPY OF THE REQUISITION FOR RECOVERY OF AMOUNT -FORM-24, DATED 07-06-2014. EXHIBIT RID TRUE COPY OF THE REGISTERED NOTICE DATED 31-03-

EXHIBIT R1E TRUE COPY OF THE REGISTERED NOTICE DATED 14-09-

TRUE COPY P.A. TO JUDGE