Kerala High Court
The Kollam District Co-Operative Bank vs The Kerala State Fisherman Debt Relief ... on 6 February, 2024
Author: P Gopinath
Bench: P Gopinath
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE GOPINATH P.
TUESDAY, THE 6TH DAY OF FEBRUARY 2024 / 17TH MAGHA, 1945
WP(C) NO. 11425 OF 2018
PETITIONER:
THE KOLLAM DISTRICT CO-OPERATIVE BANK,
REPRESENTED BY ITS GENERAL MANAGER,
CHINNAKKADA, KOLLAM - 691 001.
BY ADV SRI.P.C.SASIDHARAN, SC, KOLLAM DISTRICT
RESPONDENTS:
1 THE KERALA STATE FISHERMAN DEBT RELIEF COMMISSION,
REPRESENTED BY ITS SECRETARY,T.C 11/884,NALANDA
JUNCTION,NANDANCODE, THIRUVANANTHAPURAM - 695 001.
2 SMT. TELMA,
W/O. LATE ALOSCIOUS,VAYALILKKADAYIL VEEDU, CHITTAYAM,
INCHAVILA P.O,KOLLAM DISTRICT - 691 001.
R1 BY SRI.T.G.SUNIL
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
06.02.2024, ALONG WITH WP(C).15178/2018, 24702/2018 AND CONNECTED
CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 11425 of 2018 and connected cases
2
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE GOPINATH P.
TUESDAY, THE 6TH DAY OF FEBRUARY 2024 / 17TH MAGHA, 1945
WP(C) NO. 15178 OF 2018
PETITIONER:
THE KOLLAM DISTRICT CO-OPERATIVE BANK,
REPRESENTED BY ITS GENERAL MANAGER,
CHINNAKKADA, KOLLAM - 691 001.
BY ADV SRI.P.C.SASIDHARAN, SC, KOLLAM DISTRICT
RESPONDENTS:
1 THE KERALA STATE FISHERMAN DEBT RELIEF
COMMISSION,
REPRESENTED BY ITS SECRETARY,TC. 11/884, NALANDA
JUNCTION,NANDANCODE,
THIRUVANANTHAPURAM - 695 011.
2 SRI.ANTONY.A,
SHALLET BHAVANAM, CHITTAYAM,
INCHIVILA PO, KOLLAM DISTRICT - 691 601.
BY ADVS.
R1 BY SRI.T.G.SUNIL
R2 BY SRI.S.R.K.PRATHAP.
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR
ADMISSION ON 06.02.2024, ALONG WITH WP(C).11425/2018 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
WP(C) NO. 11425 of 2018 and connected cases
3
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE GOPINATH P.
TUESDAY, THE 6TH DAY OF FEBRUARY 2024 / 17TH MAGHA, 1945
WP(C) NO. 24702 OF 2018
PETITIONER:
THE ALAPPUZHA DISTRICT CO-OPERATIVE BANK,
REPRESENTED BY ITS GENERAL MANAGER,
OPP.MUNICIPAL TOWN HALL, ALAPPUZHA.
BY ADV SRI.P.C.SASIDHARAN, SC, ALAPPUZHA DISTRI
RESPONDENTS:
1 THE KERALA STATE FISHERMAN DEBT RELIEF
COMMISSION,
REPRESENTED BY ITS SECRETARY, T.C.-11/884,NALANDA
JUNCTION, NANDANCODE, THIRUVANANTHAPURAM-695 003.
2 SRI.PURUSHAN,
THAIPARAMBIL (KAIPARAMBIL), VALIYAZHEEKKAL,
ARATTUPUZHA,P.O., ALAPPUZHA-690 515.
R1 BY BY ADV SRI.T.G.SUNIL, SC, KSFDRC
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR
ADMISSION ON 06.02.2024, ALONG WITH WP(C).11425/2018 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
WP(C) NO. 11425 of 2018 and connected cases
4
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE GOPINATH P.
TUESDAY, THE 6TH DAY OF FEBRUARY 2024 / 17TH MAGHA, 1945
WP(C) NO. 24736 OF 2018
PETITIONER:
THE ALAPPUZHA DISTRICT CO-OPERATIVE BANK,
REPRESENTED BY ITS GENERAL MANAGER,
OPP.MUNICIPAL TOWN HALL, ALAPPUZHA.
BY ADV SRI.P.C.SASIDHARAN, SC, ALAPPUZHA DISTRI
RESPONDENTS:
1 THE KERALA STATE FISHERMAN DEBT RELIEF
COMMISSION,
REPRESENTED BY ITS SECRETARY, T.C.-11/884,
NALANDA JUNCTION, NANDANCODE,
THIRUVANANTHAPURAM-695 003.
2 SRI.SWAMINATHAN,
KOCHUPARAMBIL, KIZHAKKETHIL, THOTTAPPALLI,
ALAPPUZHA-688 561.
BY ADVS.
R1 BY SRI.T.G.SUNIL, SC, KSFDRC
R2 BY SRI.AMEER.K.M.
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR
ADMISSION ON 06.02.2024, ALONG WITH WP(C).11425/2018 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
WP(C) NO. 11425 of 2018 and connected cases
5
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE GOPINATH P.
TUESDAY, THE 6TH DAY OF FEBRUARY 2024 / 17TH MAGHA, 1945
WP(C) NO. 22111 OF 2019
PETITIONER:
THE KOLLAM DISTRICT CO-OPERATIVE BANK,
REPRESENTED BY ITS GENERAL MANAGER,
CHINNAKKADA, KOLLAM-691 001.
BY ADV SRI.P.C.SASIDHARAN, SC, KOLLAM DISTRICT CO
RESPONDENTS:
1 THE KERALA STATE FISHERMAN DEBT RELIEF
COMMISSION,
REPRESENTED BY ITS SECRETARY, T.C.11/884, NALANDA
JUNCTION, NANDANCODE, THIRUVANANTHAPURAM-695 033.
2 JYOTHIKUMAR,
PUTHENVEETTIL THARAYIL, PUTHENTHURA,
NEENDAKARA-691 582.
BY ADV SRI.T.G.SUNIL, SC, KSFDRC
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR
ADMISSION ON 06.02.2024, ALONG WITH WP(C).11425/2018 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
WP(C) NO. 11425 of 2018 and connected cases
6
JUDGMENT
[WP(C) Nos.11425/2018, 15178/2018, 24702/2018,
24736/2018 and 22111/2019]
These writ petitions are covered by the judgment of this Court
dated 18.01.2024 in W.P.(C)No.33185 of 2011 and connected cases.
The directions issued in that judgment will apply to these cases as
well.
These writ petitions will stand disposed of as above.
Sd/-
GOPINATH P.
JUDGE
DK
WP(C) NO. 11425 of 2018 and connected cases
APPENDIX OF WP(C) 11425/2018
PETITIONER EXHIBITS
EXHIBIT P1 TRUE COPY OF THE LOAN APPLICATION DATED
22.02.2001 SUBMITTED BY THE HUSBAND OF
THE 2ND RESPONDENT BEFORE THE PETITIONER
BANK
EXHIBIT P2 TRUE COPY OF THE ORDER DATED 24.08.2017
ISSUED BY THE 1ST RESPONDENT
WP(C) NO. 11425 of 2018 and connected cases
APPENDIX OF WP(C) 15178/2018
PETITIONER EXHIBITS
EXHIBIT P1 TRUE COPY OF THE LOAN APPLICATION DATED
02.05.2004 SUBMITTED BY THE 2ND
RESPONDENT BEFORE THE PETITIONER BANK
EXHIBIT P2 TRUE COPY OF THE ORDER DATED 24.08.2017
ISSUED BY THE 1ST RESPONDENT
EXHIBIT P3 TRUE COPY OF THE STATEMENT OF ACCOUNTS
OF THE 1ST RESPONDENT
WP(C) NO. 11425 of 2018 and connected cases
APPENDIX OF WP(C) 24702/2018
PETITIONER EXHIBITS
EXHIBIT-P1: TRUE COPY OF THE LOAN SANCTION ORDER
DATED 10.07.2004.
EXHIBIT-P2: TRUE COPY OF THE ORDER DATED 31.10.2017
ISSUED BY THE 1ST RESPONDENT.
EXHIBIT-P3: TRUE COPY OF THE ORDER DATED 22.05.2018
ISSUED BY THE 1ST RESPONDENT.
EXHIBIT-P4: TRUE COPY OF THE INTERIM ORDER DATED
03.04.2018 IN W.P.(C) NO.11457/2018.
WP(C) NO. 11425 of 2018 and connected cases
APPENDIX OF WP(C) 24736/2018
PETITIONER EXHIBITS
EXHIBIT P1 TRUE COPY OF THE LOAN APPLICATION DATED
20/10/2003 SUBMITTED BY THE 2ND
RESPONDENT BEFORE THE PETITIONER BANK.
EXHIBIT P2 TRUE COPY OF THE LOAN SANCTION ORDER
DATED 21/01/2004.
EXHIBIT P3 TRUE COPY OF THE ORDER DATED 05/02/2018
ISSUED BY THE 1ST RESPONDENT.
EXHIBIT P4 TRUE COPY OF THE ORDER DATED 22/05/2018
ISSUED BY THE 1ST RESPONDENT.
EXHIBIT P5 TRUE COPY OF THE INTERIM ORDER DATED
03/04/2018 IN WP(C).11457/2018.
WP(C) NO. 11425 of 2018 and connected cases
APPENDIX OF WP(C) 22111/2019
PETITIONER EXHIBITS
EXHIBIT P1 TRUE COPY OF THE LOAN APPLICATION DATED
21.10.2004.
EXHIBIT P2 TRUE COPY OF THE LOAN SANCTION ORDER
DATED 28.01.2005.
EXHIBIT P3 TRUE COPY OF THE PROCEEDINGS DATED
18.04.2016.
EXHIBIT P4 TRUE COPY OF THE ORDER DATED 13.02.2019.
