Lino Joseph @ Lijo Joseph vs Jayaprakash
2024 Latest Caselaw 4326 Ker

Kerala High Court

Lino Joseph @ Lijo Joseph vs Jayaprakash on 1 February, 2024

Author: Anu Sivaraman

Bench: Anu Sivaraman

                  IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                   PRESENT

                 THE HONOURABLE MRS. JUSTICE ANU SIVARAMAN

         THURSDAY, THE 1ST DAY OF FEBRUARY 2024 / 12TH MAGHA, 1945

                         CON.CASE(C) NO. 2550 OF 2023

       AGAINST THE JUDGMENT WP(C) 28245/2022 OF HIGH COURT OF KERALA

PETITIONER/PETITIONER:

            LINO JOSEPH @ LIJO JOSEPH
            AGED 52 YEARS
            S/O. M.K. JOSEPH, KOODAPPATTU HOUSE, CHERUVALLYKKULAM,
            PERUVANTHANAM, PIN - 685532
            BY ADVS.
            BIJU .C. ABRAHAM
            THOMAS C.ABRAHAM
            BASIL MATHEW


RESPONDENT/1ST RESPONDENT:

            JAYAPRAKASH
            S/O. (FATHER'S NAME AND AGE NOT KNOWN TO THE PETITIONER), THE
            STATION HOUSE OFFICER, PERUVANTHANAM, PEERUMEDU, IDUKKI
            DISTRICT, PIN - 685532

OTHER PRESENT:

            SRI.SAIGY JACOB - GP



     THIS CONTEMPT OF COURT CASE (CIVIL) HAVING COME UP FOR ADMISSION ON

01.02.2024, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 CON.CASE(C) NO. 2550 OF 2023

                                   2




                               JUDGMENT

It is submitted by the learned Government Pleader that in

case the petitioner requires any protection, he may approach the

respondent, who is ready to provide necessary protection.

The said submission is recorded and this Contempt Case is

closed.

SD/-

ANU SIVARAMAN JUDGE rp CON.CASE(C) NO. 2550 OF 2023

APPENDIX OF CON.CASE(C) 2550/2023

PETITIONER ANNEXURES ANNEXURE 1 CERTIFIED COPY OF THE JUDGMENT DATED 1/11/2022 IN WP(C) NO. 28245/2022 OF THE HON'BLE HIGH COURT OF KERALA ANNEXURE A2 TRUE COPY OF THE COMPLAINT SUBMITTED BY THE PETITION BEFORE THE 1ST RESPONDENT DATED 07/05/2023 ANNEXURE A3 A TRUE COPY OF THE COMPLAINT DATED 15/5/2023 SUBMITTED BY ME BEFORE THE DYSP PEERMADE ANNEXURE A4 A TRUE COPY OF THE RECEIPT DATED 15/5/2023 ISSUED BY THE OFFICE OF THE DYSP PEERMADE