Smitha T.S vs Dr.A.Sakeer Husain
2024 Latest Caselaw 4323 Ker

Kerala High Court

Smitha T.S vs Dr.A.Sakeer Husain on 1 February, 2024

Author: Anu Sivaraman

Bench: Anu Sivaraman

                  IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                  PRESENT

                 THE HONOURABLE MRS. JUSTICE ANU SIVARAMAN

         THURSDAY, THE 1ST DAY OF FEBRUARY 2024 / 12TH MAGHA, 1945

                        CON.CASE(C) NO. 2846 OF 2023

      AGAINST THE JUDGMENT IN WP(C) 24230/2023 OF HIGH COURT OF KERALA

PETITIONER/PETITIONER IN WPC.NO.24230 OF 2023:

            SMITHA T.S,
            AGED 43 YEARS
            W/O ANIL KUMAR, THOPPIL HOUSE, PATTIKKAD P.O, CHATHAMKULAM,
            THRISSUR DISTRICT (NOW RESIDING AT MAVELI HOUSE, PATTIKKAD P.O
            CHATHAMKULAM,THRISSUR DISTRICT), PIN - 680652
            BY ADVS.
            V.M.KRISHNAKUMAR
            P.R.REENA


RESPONDENT/2ND RESPONDENT IN WPC.NO.24230 OF 2023:

            DR.A.SAKEER HUSAIN,
            AGE OF RESPONDENT AND FATHER'S NAME NOT KNOWN TO THE
            PETITIONER, THE REGISTRAR, KERALA AGRICULTURAL UNIVERSITY,
            VELLANIKKARA, THRISSUR DISTRICT, PIN - 680654
            BY ADV M.V.ANANDAN



     THIS CONTEMPT OF COURT CASE (CIVIL) HAVING COME UP FOR ADMISSION ON

01.02.2024, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 CON.CASE(C) NO. 2846 OF 2023

                                      2




                               JUDGMENT

It is submitted by the learned counsel appearing on either

side that the directions contained in the judgment stand complied

with.

Accordingly, this contempt case is closed.

SD/-

ANU SIVARAMAN JUDGE rp CON.CASE(C) NO. 2846 OF 2023

APPENDIX OF CON.CASE(C) 2846/2023

PETITIONER ANNEXURES ANNEXURE 1 CERTIFIED COPY OF THE JUDGMENT DATED 25.07.2023 IN W.P. (C) NO. 24230 OF 2023 RESPONDENT EXHIBITS EXHIBIT-R(A) TRUE COPY OF THE ORDERNO. KAUGA/1662/2023GA-F2 DATED 18.12.2023