Marjana vs Haseef C.A
2024 Latest Caselaw 4316 Ker

Kerala High Court

Marjana vs Haseef C.A on 1 February, 2024

Author: Anu Sivaraman

Bench: Anu Sivaraman

Mat.Appeal No.800/2023                           1/1

                           IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                           PRESENT
                          THE HONOURABLE MRS. JUSTICE ANU SIVARAMAN
                                              &
                         THE HONOURABLE MR. JUSTICE C.PRATHEEP KUMAR
             Thursday, the 1st day of February 2024 / 12th Magha, 1945
                  CM.APPL.NO.1/2023 IN MAT.APPEAL NO. 800 OF 2023
                OP 509/2020 OF FAMILY COURT, IRINJALAKUDA, THRISSUR
   APPLICANT/APPELLANT/RESPONDENT:

           SMT. MARJANA, AGED 30 YEARS,
           W/O. SHAMEER,
           KOORMATH HOUSE mPERINJANAM VILLAGE AND PO KODUNGALLUR THRISSUR
           DISTRICT, PIN - 680123

   RESPONDENT/RESPONDENT/PETITIONER:

           HASEEF C.A., AGED 38 YEARS,
           S/O. ABDULLA
           CHOORAMPILLY HOUSE THAYIKKATTUKARA PO MUTHIRAPPADOM, CHOORNIKKARA
           VILLAGE, ALUVA


        Application praying that in the circumstances stated in the
   affidavit filed therewith the High Court be pleased to condone the delay
   of 67 days in filing an appeal against the judgment and order
   in O.P.509/2020 dated 19/07/23 on the file of Hon'ble Family Court at
   Irinjalakuda and may also be pleased to pass any other order or direction
   deem fit and proper to the circumstances of this case and thus render
   justice.


        This Application coming on for orders upon perusing the application
   and the affidavit filed in support thereof, and upon hearing the arguments
   of M/S. GOVINDU P.RENUKADEVI, T.B.SHAJIMON, Advocates for the applicant,
   the court passed the following:

                                            ORDER

In view of the averments stated in the affidavit filed in support of this application, the delay of 67 days in filing the Mat. Appeal is condoned.

Sd/- ANU SIVARAMAN JUDGE

Sd/- C.PRATHEEP KUMAR JUDGE

01-02-2024 /True Copy/ Assistant Registrar