G.Chandran vs The Registrar Of Co-Operative ...
2024 Latest Caselaw 4280 Ker

Kerala High Court

G.Chandran vs The Registrar Of Co-Operative ... on 1 February, 2024

Author: P Gopinath

Bench: P Gopinath

               IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                PRESENT
                THE HONOURABLE MR. JUSTICE GOPINATH P.
     THURSDAY, THE 1ST DAY OF FEBRUARY 2024 / 12TH MAGHA, 1945
                       WP(C) NO. 27389 OF 2015
PETITIONER:

          G.CHANDRAN,
          AGED 66 YEARS,
          VINEETHA MANDIRAM, TC 43/550, KAIRALEE NAGAR,
          KAMALESHWARAM, MANACAUD P.O., THIRUVANANTHAPURAM.

          BY ADVS.
          SRI.SUMAN CHAKRAVARTHY
          SMT.K.R.RIJA



RESPONDENTS:

    1     THE REGISTRAR OF CO-OPERATIVE SOCIETIES,
          THIRUVANANTHAPURAM - 695 001.

    2     THE GENERAL MANAGER,
          DISTRICT INDUSTRIES CENTER,
          THIRUVANANTHAPURAM - 695 001.

    3     SENIOR CO-OPERATIVE INSPECTOR (HL) & ARBITRATOR,
          THIRUVANANTHAPURAM - 695 001.

    4     THE TRAVANCORE IVORY CARVERS CO-OPERATIVE SOCIETY
          LTD.NO.2431,
          MG ROAD, THIRUVANANTHAPURAM - 695 001,
          REPRESENTED BY ITS SECRETARY.

          SRI.BINOY DAVIS, GP


     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
01.02.2024, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO. 27389 OF 2015
                                  2



                             JUDGMENT

When this matter is taken up for consideration, it is submitted

that the petitioner is no more.

The writ petition is therefore dismissed, leaving open all

contentions taken by the petitioner.

Sd/-

GOPINATH P. JUDGE DK WP(C) NO. 27389 OF 2015

APPENDIX OF WP(C) 27389/2015

PETITIONER EXHIBITS

EXHIBIT P1. A TRUE COPY OF THE PROCEEDINGS DATED 08.02.2005 ALONG WITH TRANSLATION.

EXHIBIT P2. A TRUE COPY OF THE PETITION DATED 04.08.2004 ALONG WITH TRANSLATION.

EXHIBIT P3. A TRUE COPY OF THE ORDER DATED 21.08.2004.

EXHIBIT P4. A TRUE COPY OF THE WRITTEN STATEMENT DATED 17.11.2004.

EXHIBIT P5. A TRUE COPY OF THE DECISION OF THE MANAGING COMMITTEE DATED 03.10.1989- ALONG WITH ITS TRANSLATION.

EXHIBIT P6. A TRUE COPY OF THE ORDER DATED 08.07.2015.