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Power Grid Corporation Of India Ltd vs Nadarajan
2024 Latest Caselaw 4248 Ker

Citation : 2024 Latest Caselaw 4248 Ker
Judgement Date : 1 February, 2024

Kerala High Court

Power Grid Corporation Of India Ltd vs Nadarajan on 1 February, 2024

Author: V.G.Arun

Bench: V.G.Arun

C.R.P.No.213/2018 & others            1




                IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                   PRESENT

                   THE HONOURABLE MR.JUSTICE V.G.ARUN

     THURSDAY, THE 1ST DAY OF FEBRUARY       2024 / 12TH MAGHA, 1945

                             CRP NO. 213 OF 2018

   AGAINST THE ORDER/JUDGMENT OP (ELE) 186/2010 OF II ADDITIONAL
                     DISTRICT JUDGE II, KOLLAM

REVISION PETITIONER:

              POWER GRID CORPORATION OF INDIA LTD.
              PONGUMOODU, THIRUVANANTHAPURAM,REP. BY ITS DEPUTY
              GENERAL MANAGER G. AMBIKA DEVI

              BY ADV SRI.E.M.MURUGAN

RESPONDENTS:

      1       THOMAS
              S/O. ITTI UMMAN, KOCHU THUNDIL VEEDU,KOTTAVASAL,
              ARYANCAVU 695 001

      2       THE SPECIAL REVENUE OFFICER
              (COMPENSATION)POWER GRID CORPORATION OF INDIA
              LTDPONGUMMOODU, THIRUVANANTHAPURAM 695 001

              BY ADVS.
              SRI.PRATHEESH.P
              SMT.RENY ANTO


OTHER PRESENT:

              SR.GP.V.TEKCHAND

     THIS CIVIL REVISION PETITION HAVING COME UP FOR ADMISSION ON
01.02.2024, ALONG WITH CRP.102/2019, 121/2019 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 C.R.P.No.213/2018 & others            2


                IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                   PRESENT

                   THE HONOURABLE MR.JUSTICE V.G.ARUN

     THURSDAY, THE 1ST DAY OF FEBRUARY       2024 / 12TH MAGHA, 1945

                             CRP NO. 102 OF 2019

    AGAINST THE ORDER/JUDGMENT OP(ELE) 286/2011 OF I ADDITIONAL
                      DISTRICT COURT -I,KOLLAM

REVISION PETITIONER:

              POWER GRID CORPORATION OF INDIA LTD
              VILAGOMPURAYIDOM, DOCTOR'S LANE, PATHANAMTHITTA REP.
              BY ITS DEPUTY GENERAL MANAGER G. AMBIKA DEVI.

              BY ADV E.M.MURUGAN

RESPONDENTS:

      1       YOHANNAN
              KOTTOOR VEEDU, KADUMPANPARA, ARAYANKKAVU VILLAGE,
              PATHANAPURAM TALUK, KOLLAM DISTRICT.

      2       SPECIAL THAHASILDAR (COMPENSATION)
              POWER GRID CORPORATION OF INDIA LTD, LA(PGCI),
              PATHANAMTHITTA.

              BY ADV SMT.G.VIDYA

OTHER PRESENT:

              SR.GP.K.P.HARISH

     THIS CIVIL REVISION PETITION HAVING COME UP FOR ADMISSION ON
01.02.2024, ALONG WITH CRP.213/2018 AND CONNECTED CASES AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
 C.R.P.No.213/2018 & others            3


                IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                   PRESENT

                   THE HONOURABLE MR.JUSTICE V.G.ARUN

     THURSDAY, THE 1ST DAY OF FEBRUARY       2024 / 12TH MAGHA, 1945

                             CRP NO. 121 OF 2019

    AGAINST THE ORDER/JUDGMENT OP(ELE) 58/2012 OF II ADDITIONAL
                     DISTRICT COURT -II,KOLLAM

REVISION PETITIONER:

              POWER GRID CORPORATION OF INDIA LTD
              REP. BY ITS DEPUTY GENERAL MANAGEER G. AMBIKA DEVI.
              PONGUMMOODU, MEDICAL COLLEGE P.O, THIRUVANANTHAPURAM.
              691 001.

              BY ADV E.M.MURUGAN

RESPONDENTS:

      1       DAMODARAN POTTI,
              S/O. ESWARAN POTTI, SREENIKETHAN, MATHIRA, MANGODE
              VILLAGE, KOTTARAKKARA, KOLLAM.

      2       THE SPECIAL REVENUE OFFICER,
              (COMPENSATION), POWER GRID CORPORATION OF INDIA LTD,
              PONGUMMOODU, MEDICAL COLLEGE P.O, THIRUNTHAPURAM 695
              001.

              BY ADV SRI.ARUN BABU

OTHER PRESENT:

              SR.GP.V.TEKCHAND

     THIS CIVIL REVISION PETITION HAVING COME UP FOR ADMISSION ON
01.02.2024, ALONG WITH CRP.213/2018 AND CONNECTED CASES AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
 C.R.P.No.213/2018 & others            4


                IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                   PRESENT

                   THE HONOURABLE MR.JUSTICE V.G.ARUN

     THURSDAY, THE 1ST DAY OF FEBRUARY       2024 / 12TH MAGHA, 1945

                             CRP NO. 124 OF 2019

    AGAINST THE ORDER/JUDGMENT OP(ELE) 45/2012 OF II ADDITIONAL
                      DISTRICT COURT-II,KOLLAM

REVISION PETITIONER:

              POWER GRID CORPORATION OF INDIA LTD.,
              REP. BY ITS DEPUTY GENERAL MANAGER, G. AMBIKA DEVI,
              PONGUMMOODU, MEDICAL COLLEGE P.O, THIRUVANANTHAPURAM.

              BY ADV E.M.MURUGAN

RESPONDENTS:

      1       PUSHKALAMMA,
              D/O. GOMATHI AMMA, MANCHUMVILA VEEDU, KOTTARAKKARA,
              KOLLAM 691 001.

      2       THE SPECIAL REVENUE OFFICER,
              (COMPENSATION), PONGUMMOODU, MEDICAL COLLEGE P.O,
              THIRUVANANTHAPURAM 695 001.


OTHER PRESENT:

              SR.GP.K.P.HARISH

     THIS CIVIL REVISION PETITION HAVING COME UP FOR ADMISSION ON
01.02.2024, ALONG WITH CRP.213/2018 AND CONNECTED CASES AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
 C.R.P.No.213/2018 & others            5


                IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                   PRESENT

                   THE HONOURABLE MR.JUSTICE V.G.ARUN

     THURSDAY, THE 1ST DAY OF FEBRUARY       2024 / 12TH MAGHA, 1945

                             CRP NO. 150 OF 2019

     AGAINST THE ORDER/JUDGMENT OP(ELE) 494/2011 OF ADDITIONAL
            DISTRICT COURT & SESSIONS COURT - V, KOLLAM

REVISION PETITIONER:

              POWER GRID CORPORATION OF INDIA LTD.,
              400KV SUB STATION, PALLIPURAM P.O.,
              THIRUVANANTHAPURAM, REP. BY ITS DEPUTY GENERAL
              MANAGER, G.AMBIKA DEVI.

              BY ADV E.M.MURUGAN

RESPONDENTS:

      1       DILEEPKUMAR,
              ANIL VILASOM, THACHONAM, VATTATHAMARA P.O., KADAKKAL,
              KOLLAM.

      2       SPECIAL REVENUE OFFICER (COMPENSATION),
              POWER GRID CORPORATION OF INDIA LTD.,
              THIRUVANANTHAPURAM.


OTHER PRESENT:

              SR.GP.K.P.HARISH

     THIS CIVIL REVISION PETITION HAVING COME UP FOR ADMISSION ON
01.02.2024, ALONG WITH CRP.213/2018 AND CONNECTED CASES AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
 C.R.P.No.213/2018 & others            6


                IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                   PRESENT

                   THE HONOURABLE MR.JUSTICE V.G.ARUN

     THURSDAY, THE 1ST DAY OF FEBRUARY       2024 / 12TH MAGHA, 1945

                             CRP NO. 152 OF 2019

    AGAINST THE ORDER/JUDGMENT OP(ELE) 146/2008 OF I ADDITIONAL
                     DISTRICT COURT & I, KOLLAM

REVISION PETITIONER:

              POWER GRID CORPORATION OF INDIA LTD.,
              CAMP OFFICE, PONGUNOOD, THIRUVANANTHAPURAM,     REP. BY
              ITS DEPUTY GENERAL MANAGER G.AMBIKA DEVI.

              BY ADV E.M.MURUGAN

RESPONDENTS:

      1       ASHA.T.,
              ASHA BHAVANAM, KAZHUTHURUTHI,     ARAYANKKAVU VILLAGE,
              PATHANAPURAM TALUK.   PIN -

      2       THE SPECIAL TAHASILDAR (COMPENSATION),
              POWER GRID CORPORATION OF INDIA LTD, CAMP OFFICE,
              PONGUMOOD, THIRUVANANTHAPURAM - 695 001.

              BY ADVS.
              SRI.PRATHEESH.P
              GOVERNMENT PLEADER
              SMT.S.SEETHA


OTHER PRESENT:

              SR.GP.K.P.HARISH

     THIS CIVIL REVISION PETITION HAVING COME UP FOR ADMISSION ON
01.02.2024, ALONG WITH CRP.213/2018 AND CONNECTED CASES AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
 C.R.P.No.213/2018 & others            7


                IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                   PRESENT

                   THE HONOURABLE MR.JUSTICE V.G.ARUN

     THURSDAY, THE 1ST DAY OF FEBRUARY       2024 / 12TH MAGHA, 1945

                             CRP NO. 180 OF 2019

     AGAINST THE ORDER/JUDGMENT OP(ELE) 510/2011 OF ADDITIONAL
            DISTRICT COURT & SESSIONS COURT - VI, KOLLAM

REVISION PETITIONER:

              POWER GRID CORPORATION OF INDIA LTD
              400 K V SUB STATION, PALLIPPURAM
              P.O.THIRUVANANTHAPURAM REP.BY ITS DEPUTY GENERAL
              MANAGER G.AMBIKA DEVI.

              BY ADV E.M.MURUGAN

RESPONDENTS:

      1       NADARAJAN,
              CHARIVILA PULIMOOTIL VEEDU, IRULANKADU , VENTURE
              P.O.ARAYANKAVU VILLAGE, PATHANAPURAM TALUK, KOLLAM
              DIST.

      2       THE SPECIAL REVENEW OFFICER, (COMPENSATION),
              POWER GRID CORPORATION OF INDIA LTD,
              THIRUVANANTHAPURAM 695 001.

              BY ADV SMT.G.VIDYA

OTHER PRESENT:

              SR.GP.K.P.HARISH

     THIS CIVIL REVISION PETITION HAVING COME UP FOR ADMISSION ON
01.02.2024, ALONG WITH CRP.213/2018 AND CONNECTED CASES AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
 C.R.P.No.213/2018 & others            8


                IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                   PRESENT

                   THE HONOURABLE MR.JUSTICE V.G.ARUN

     THURSDAY, THE 1ST DAY OF FEBRUARY       2024 / 12TH MAGHA, 1945

                             CRP NO. 310 OF 2019

AGAINST THE ORDER/JUDGMENT OP(ELE) 312/2008 OF ADDITIONAL SESSIONS
                     COURT (ADHOC)-II, KOLLAM

REVISION PETITIONER:

              POWER GRID CORPORATION OF INDIA LTD.
              PONGUMMOODU, THIRUVANANTHAURAM, REP.BY ITS DEPUTY
              GENERAL MANAGER, G.AMBIKA DEVI

              BY ADV E.M.MURUGAN

RESPONDENTS:

      1       SHAMEELA
              SHAMEELA MANZIL, MANGODU.P.O, CHITHARA, KOLLAM-691001

      2       SPECIAL THAHASILDAR(COMPENSATION)
              POWER GRID CORPORATION OF INDIA LTD, CAMP OFFICE,
              PONGUMMOOD, THIRUVANANTHAPURAM-695001

              BY ADVS.
              SRI.PRATHEESH.P
              SMT.S.SEETHA


OTHER PRESENT:

              SR.GP.K.P.HARISH

     THIS CIVIL REVISION PETITION HAVING COME UP FOR ADMISSION ON
01.02.2024, ALONG WITH CRP.213/2018 AND CONNECTED CASES AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
 C.R.P.No.213/2018 & others            9


                IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                   PRESENT

                   THE HONOURABLE MR.JUSTICE V.G.ARUN

     THURSDAY, THE 1ST DAY OF FEBRUARY       2024 / 12TH MAGHA, 1945

                             CRP NO. 339 OF 2019

    AGAINST THE ORDER/JUDGMENT OP(ELE) 516/2011 OF I ADDITIONAL
                      DISTRICT COURT-1, KOLLAM

REVISION PETITIONER:

              POWER GRID CORPORATION OF INDIA LTD
              CAMP OFFICE, PONGUMMOOD, MEDICAL COLLEGE.P.O,
              THIRUVANANTHAPURAM REP BY ITS DEPUTY GENERAL MANAGER,
              G.AMBIKA DEVI.

              BY ADV E.M.MURUGAN

RESPONDENTS:

      1       SADASIVAN
              SANTHI VILASOM, ELAVOORKONAM, MANCODE VILLAGE,
              THACHONAM, MATHIRA.P.O, KOTTARAKKARA, KOLLAM-691001

      2       SPECIAL TAHASILDAR (COMPENSATION)
              CAMP OFFICE, PONGUMMOOD, THIRUVANANTHAPURAM-695001

              BY ADV SRI.ARUN BABU

OTHER PRESENT:

              SR.GP.V.TEKCHAND

     THIS CIVIL REVISION PETITION HAVING COME UP FOR ADMISSION ON
01.02.2024, ALONG WITH CRP.213/2018 AND CONNECTED CASES AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
 C.R.P.No.213/2018 & others           10


                IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                   PRESENT

                   THE HONOURABLE MR.JUSTICE V.G.ARUN

     THURSDAY, THE 1ST DAY OF FEBRUARY       2024 / 12TH MAGHA, 1945

                             CRP NO. 69 OF 2021

     AGAINST THE ORDER/JUDGMENT OP(ELE) 512/2011 OF ADDITIONAL
            DISTRICT COURT & SESSIONS COURT - VI, KOLLAM

REVISION PETITIONER:

              POWER GRID CORPORATION OF INDIA LTD.
              REP BY ITS SENIOR DY GENERAL MANAGER, S. MURALIDHARAN,
              AGED 52 YEARS, S/O K. SAHADEVAN, 400 KV SUB STATION,
              PALLIPPURAM P.O.THIRUVANANTHAPURAM.

              BY ADV E.M.MURUGAN

RESPONDENTS:

      1       VINOD,
              AGED 53 YEARS
              KOTTAVASAL P.O.ARAYANKAVU, ARAYANKAVU VILLAGE,
              PATHANAPURAM TALUK, KOLLAM-691 001.

      2       MOLY,
              AGED 49 YEARS
              KOTTAVASAL P.O.ARAYANKAVU, ARAYANKAVU VILLAGE,
              PATHANAPURAM TALUK, KOLLAM-691 001.

      3       THE SPECIAL REVENUE OFFICER (COMPENSATION),
              POWER GRID CORPORATION OF INDIA LTD,
              THIRUVANANTHAPURAM-695 001.


OTHER PRESENT:

              SR.GP.V.TEKCHAND

     THIS CIVIL REVISION PETITION HAVING COME UP FOR ADMISSION ON
01.02.2024, ALONG WITH CRP.213/2018 AND CONNECTED CASES AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
 C.R.P.No.213/2018 & others         11




                               V.G.ARUN J.
                    -------------------------------------
        C.R.P.No.213/2018 & C.R.P. Nos.102,121,124,150,152,
              180,310,339, 567/2019 & CRP No. 69/2021
                      ---------------------------------
                 Dated this the 1st day of February 2024


                              ORDER

It is submitted by the learned Counsel for the Power Grid

Corporation of India Ltd., that the dispute as to the quantum of

compensation was settled in the Lok Adalath held on 22/07/2023

and the compensation, as per the settlement, has been disbursed.

The Civil Revision Petitions are closed based on the above

submission.

Sd/-

V.G.ARUN

JUDGE

dpk

 
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