Selvaraj M vs Dr.V.Venu Ias
2024 Latest Caselaw 23790 Ker

Kerala High Court

Selvaraj M vs Dr.V.Venu Ias on 7 August, 2024

Author: Devan Ramachandran

Bench: Devan Ramachandran

Con.Case(C) No.1441/2024                         1/2

                              IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                              PRESENT
                           THE HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN
             Wednesday, the 7th day of August 2024 / 16th Sravana, 1946
               CONTEMPT CASE(C) NO. 1441 OF 2024(S) IN WP(C) 22231/2022
      PETITIONERS/PETITIONERS:

         1. SELVARAJ M, AGED 66 YEARS, S/O MOORTHY, AMRUTHAM HOUSE, NEW INDIA
            LANE, CHALIKKAVATTOM, VENNALA P O, KOCHI, PIN - 682 028.
         2. P V VICTOR, AGED 64 YEARS, S/O LATE P D VARKEY, PONTHEMPILLY
            HOUSE, CHENGAL, KALADY P O, ERNAKULAM, PIN - 683 574.
         3. SOMASEKHARAN N.P, AGED 64 YEARS, S/O PARAMESWARAN NAIR,
            "AISHWARYA", PANDARACHIRA ROAD, KADAVANTHARA SOUTH, KADAVANTHARA
            P.O., KOCHI, PIN - 682 020.
         4. TOMS K DAVID, AGED 71 YEARS, S/O LATE K.T DAVID, KANJIRATHIL
            HOUSE, NETAJI NAGAR-58, KADAVANTHARA P.O, PIN - 682 020.
         5. SABU KURUVILA, AGED 66 YEARS, S/O KURUVILA, KARIMPANNOOR HOUSE,
            MANARCAD P.O., KOTTAYAM, PIN - 686 019.
         6. JOY P.M, AGED 65 YEARS, S/O MATHAI, KOYIPPALLIL HOUSE,
            CHANNANIKADU P.O, KOTTAYAM, PIN - 686 533.
         7. CV PETER JOY, AGED 63 YEARS, S/O C.P VARGHESE, CHEETHAPARAMBIL
            HOUSE, VADUTHALA P.O, KOCHI, PIN - 682 023.
         8. ANTONY VARKEY, AGED 67 YEARS, S/O K.C VARKEY, KALIYADAN HOUSE,
            CHERIYAPPILLY, KAITHARAM P.O, NORTH PARAVUR, ERNAKULAM, PIN - 683
            519.
         9. V.V VISWAMBHARAN, AGED 68 YEARS, S/O LATE P.K VELAYUDHAN, GISHA
            BHAVAN, THRUKKOTHAMANGALAM P.O, KOTTAYAM, PIN - 686 011.
        10. M A THOMAS, AGED 68 YEARS, S/O LATE M.C ABRAHAM, MANNOR HOUSE,
            PARAMPUZHA P.O, KOTTAYAM, PIN - 686 004.

            BY ADVS. M/S. V.V.NANDAGOPAL NAMBIAR, PREEJA. P.VIJAYAN, SMITHA
            (EZHUPUNNA) & PAVAN ROSE JOHNSON
      RESPONDENTS:

          1. DR.V.VENU IAS, CHIEF SECRETARY, GOVERNMENT SECRETARIAT,
             THIRUVANANTHAPURAM, PIN - 695 001.
          2. SRI.RABINDRAKUMAR AGARWAL IAS, AGE 55, THE PRINCIPAL SECRETARY,
             GENERAL ADMINISTRATION (PR-C) DEPARTMENT, GOVERNMENT SECRETARIAT,
             THIRUVANANTHAPURAM, PIN - 695 001.
          3. SMT. MINI ANTONY IAS, THE DIRECTOR & SECRETARY, NON-JOURNALIST
             PENSION (H) DEPARTMENT, INFORMATION AND PUBLIC RELATION (H)
             DEPARTMENT, GOVERNMENT SECRETARIAT,THIRUVANANTHAPURAM, PIN - 695
             001.

                BY GOVERNMENT PLEADER


        This Contempt of court case (civil) having come up for orders on
   07.08.2024, the court on the same day passed the following:

                                                                P.T.O.
 Con.Case(C) No.1441/2024                       2/2




                                          ORDER

The learned Government Pleader says that a review petition has been attempted against the judgment in question and sought that this matter be listed next week.

List on 14.08.2024.

If any review is filed against the judgment in question, it shall also be listed on that day.

Sd/- DEVAN RAMACHANDRAN JUDGE

07-08-2024 /True Copy/ Assistant Registrar