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Fadalu Rahman vs The Superintendent
2024 Latest Caselaw 23267 Ker

Citation : 2024 Latest Caselaw 23267 Ker
Judgement Date : 2 August, 2024

Kerala High Court

Fadalu Rahman vs The Superintendent on 2 August, 2024

Author: Bechu Kurian Thomas

Bench: Bechu Kurian Thomas

                                                       2024:KER:60157

                IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                 PRESENT
            THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
        FRIDAY, THE 2ND DAY OF AUGUST 2024 / 11TH SRAVANA, 1946
                        WP(CRL.) NO. 833 OF 2024
AGAINST THE ORDER/JUDGMENT DATED IN SC NO.99 OF 2013 OF ADDITIONAL
DISTRICT COURT & SESSIONS COURT - III, MANJERI / III ADDITIONAL
MACT, MANJERI
PETITIONER:

            FADALU RAHMAN
            AGED 32 YEARS
            S/O ABDULLA ,
            ERUMANKUNNATH HOUSE ,
            KEEZHUPARAMBA AMSOM,
            KUNIYIL, MALAPPURAM-,
            PIN - 673639


            BY ADVS.
            SUNNY MATHEW
            ANOOJ.J


RESPONDENTS:

    1       THE SUPERINTENDENT
            CENTRAL PRISON, KANNUR,
            PIN - 670005

    2       THE STATE OF KERALA
            REP.PUBLIC PROSECUTOR,
            HIGH COURT OF KERALA,
            ERNAKULAM, PIN - 682031


OTHER PRESENT:

            SRI. ASHI M.C (PP)


     THIS WRIT PETITION (CRIMINAL) HAVING COME UP FOR ADMISSION ON
02.08.2024, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
                                                     2024:KER:60157
WP(CRL.) NO. 833 OF 2024
                                   2

                  BECHU KURIAN THOMAS, J.
                  -----------------------------------------
                     W.P.(Crl).No.833 of 2024
                  ----------------------------------------
              Dated this the 2nd day of August, 2024


                             JUDGMENT

The learned Public Prosecutor submitted that the convict has,

pursuant to the order dated 30-07-2024, returned back to the

prison.

Hence, this writ petition is closed.

Sd/-

BECHU KURIAN THOMAS JUDGE AJM 2024:KER:60157 WP(CRL.) NO. 833 OF 2024

APPENDIX OF WP(CRL.) 833/2024

PETITIONER EXHIBITS

Exhibit:P 1 TRUE COPY OF THE CERTIFICATE ISSUED BY SRI ISMAYIL, WARD MEMBER OF THE LOCAL SELF GOVERNMENT INSTITUTION

Exhibit:P 2 TRUE COPY OF THE DEATH REPORT OF SMT.

ZAINABA.S, THE GRANDMOTHER OF THE PETITIONER

 
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