Citation : 2024 Latest Caselaw 23239 Ker
Judgement Date : 2 August, 2024
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE DR. JUSTICE A.K.JAYASANKARAN NAMBIAR
&
THE HONOURABLE MR. JUSTICE SYAM KUMAR V.M.
Friday, the 2nd day of August 2024 / 11th Sravana, 1946
WA NO. 1108 OF 2024
WP(C) 44175/2023 OF HIGH COURT OF KERALA, ERNAKULAM
(ARISING FROM JUDGMENT DATED 09.02.2024 IN WP(C) 44175/2023 OF THIS COURT)
APPELLANT(S)/PETITIONER:
R.J. WILLIAMS, AGED 49 YEARS S/O.LATE R.K. JOSE, VELLOTTINGAL HOUSE,
ANTONY ROAD, OLLUR, THRISSUR, KERALA, PIN - 680306
BY ADVS.M/S.N.KRISHNA PRASAD,P.SHANES METHAR,PUSHPARAJ.K.P & GAYATHRI
POTI
RESPONDENT(S)/RESPONDENTS:
1. THE ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, AYAKAR
BHAVAN, INCOME TAX OFFICE, SAKTHANTHAMPURAN NAGAR, TRICHUR, PIN -
680001
2. UNION OF INDIA, REPRESENTED BY ITS SECRETARY ,DEPARTMENT OF REVENUE,
MINISTRY OF FINANCE, NORTH BLOCK, NEW DELHI, PIN - 110001
3. INTERIM BOARD FOR SETTLEMENT, IBS-2, LOK NAYAK BHAWAN, KHAN MARKET,
NEW DELHI, PIN - 110003
Prayer for interim relief in the Writ Appeal stating that in the
circumstances stated in the appeal memorandum, the High Court be pleased
stay the order of the learned single judge dated 09.02.2024 in
w.p.(c).no.44175/2023 (placed at exhibit.p6) and also stay all further
proceedings pursuant to the passing of order dated 09.02.2024 in
w.p.(c).no.44175/2023 against the appellant, pending disposal of the writ
appeal.
This Writ again Appeal coming on for orders on 02.08.2024 upon
perusing the appeal memorandum and this courts order dated 29.07.2024, the
court passed the following:
DR. A.K.JAYASANKARAN NAMBIAR
&
SYAM KUMAR V.M, JJ.
---------------------------------------------------------
W.A.No.1108 of 2024
---------------------------------------------------------
Dated this the 2nd day of August, 2024
ORDER
Dr. A.K.Jayasankaran Nambiar, J.
Admit. Smt.Susie.B.Varghese, the learned Senior Standing
Counsel takes notice for respondents 1 and 3. Sri.T.C.Krishna,
the learned Senior Central Government Counsel takes notice
for the 2nd respondent.
Post on 06.09.2024 as last item in the admission list for
disposal.
Sd/-
DR. A.K.JAYASANKARAN NAMBIAR JUDGE
Sd/-
SYAM KUMAR V.M.
smm JUDGE
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