Shine vs State Of Kerala
2024 Latest Caselaw 23112 Ker

Kerala High Court

Shine vs State Of Kerala on 1 August, 2024

Author: P.V.Kunhikrishnan

Bench: P.V.Kunhikrishnan

           IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                PRESENT
         THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
 THURSDAY, THE 1ST DAY OF AUGUST 2024 / 10TH SRAVANA, 1946
                      CRL.MC NO. 6744 OF 2017
         CRIME NO.125/2017 OF VARKALA POLICE STATION,
                           THIRUVANANTHAPURAM
AGAINST THE ORDER/JUDGMENT DATED IN CRMC NO.470 OF 2017 OF
DISTRICT COURT & SESSIONS COURT, THIRUVANANTHAPURAM
PETITIONER/ACCUSED:

           SHINE
           S/O.MADANASENAN, AMBADI, VENNICODE, CHERUNNIYOOR,
           THIRUVANANTHAPURAM DISTRICT.
           BY ADV SRI.M.ABDUL RASHEED

RESPONDENT/STATE:

     1     STATE OF KERALA
           REPRESENTED BY THE PUBLIC PROSECUTOR, HIGH COURT
           OF KERALA, ERNAKULAM-682031.
     2     ANU, W/O. SHINE, AMBADI, VENNICODE, CHERUNNIYOOR,
           THIRUVANANTHAPURAM DISTRICT (IS IMPLEADED AS
           ADDL. R2 AS PER ORDER DATED 6/11/17 IN
           CRL.M.A.NO.12003/2017)
           BY ADV.
           SRI.SANGEETHARAJ N.R., PUBLIC PROSECUTOR
      THIS CRIMINAL MISC. CASE HAVING COME UP FOR ADMISSION
ON   01.08.2024,     THE    COURT   ON   THE   SAME   DAY   PASSED   THE
FOLLOWING:
 Crl.M.C No.6744 of 2017
                              2




                 P.V.KUNHIKRISHNAN, J.
         ---------------------------------------------
                 Crl.M.C. No. 6744 of 2017
     ------------------------------------------------------
          Dated this the 01st day of August, 2024



                          ORDER

When this Criminal Miscellaneous Case came up

for consideration, the learned counsel appearing for

the petitioner submitted that he is not pressing the

Criminal Miscellaneous Case.

Therefore, this Criminal Miscellaneous Case is

dismissed as not pressed.

Sd/-

P.V.KUNHIKRISHNAN JUDGE DM