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Anupriya.A.S vs State Of Kerala
2024 Latest Caselaw 23109 Ker

Citation : 2024 Latest Caselaw 23109 Ker
Judgement Date : 1 August, 2024

Kerala High Court

Anupriya.A.S vs State Of Kerala on 1 August, 2024

             IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                 PRESENT
              THE HONOURABLE MR. JUSTICE EASWARAN S.
     THURSDAY, THE 1ST DAY OF AUGUST 2024/10TH SRAVANA, 1946
                      WP(C) NO. 21192 OF 2016
PETITIONER:

           ANUPRIYA.A.S
           AGED 25 YEARS
           ACHUTHALAYAM, KURUPUZHA, ILAVTTOM P.O,
           THIRUVANANTHAPURAM


           BY ADVS.
           SRI.G.RANJU MOHAN
           SMT.M.SANTHI K-868/2011


RESPONDENTS:

      1    STATE OF KERALA
           REPRESENTED BY THE SECRETARY TO GOVERNMENT, LOCAL
           SELF GOVERNMENT (IB) DEPARTMENT, GOVERNMENT
           SECRETARIAT, TRIVANADRUM-695001

      2    NANNIYODU GRAMA PANCHAYAT[CORRECTED]
           THRISSUR DISTRICT-680569, REPRESENTED BY ITS
           SECRETARY[ CORRECTED AS - NANNIYODU
           GRAMAPANCHAYATH, THIRUVANANTHAPURAM DISTRICT -
           695562, REPRESENTED BY ITS SECRETARY {ADDRESS OF
           R2 CORRECTED VIDE ORDER DATED 24.06.2016 IN I.A.
           10162/2016 IN WP(C) 21192/2016.}]


           BY ADVS.
           SRI.HARISH GOPINATH
           SRI.R.S.KALKURA
           SRI.M.S.KALESH
           ANJANA P.
           P.M.UNNI NAMBOODIRI

             SR.GOVERNMENT PLEADER- SMT. RESHMI K.M


       THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD
ON   01.08.2024,   THE   COURT    ON   THE   SAME   DAY   DELIVERED   THE
FOLLOWING:
 W.P.(C).No. 21192/2016
                                   -2-



                         JUDGMENT

(Dated this the 1st day of August, 2024)

Learned counsel for the petitioner submits that the Writ

Petition has become infructuous.

Recording the aforesaid submission, the Writ Petition is

dismissed as infructuous.

Sd/-

EASWARAN S. JUDGE

ADS

APPENDIX OF WP(C) 21192/2016

PETITIONER EXHIBITS

EXHIBIT.P1 TRUE COPY OF THE TERMINATION ORDER PASSED BY THE 2ND RESPONDENTON 16/06/2016

EXHIBIT.P2 TRUE COPY OF THE GOVERNMENT ORDER (RT) NO. 1772/12/LSGD DT. 27/06/2012

EXHIBIT.P3 TRUE COPY OF THE GOVERNMENT ORDER (RT)NO 950/13/LSGD DT. 08/04/2013

EXHIBIT.P4 TRUE COPY OF THE GOVERNMENT ORDER (MS) NO. 171/2014/LSGD DT. 08/10/2014

EXHIBIT.P5 TRUE COPY OF THE GOVERNMENT ORDER (RT) NO. 1274/2015/LSGD DT. 29/04/2015

EXHIBIT.P6 TRUE COPY OF THE GOVERNMENT ORDER (RT) NO. 957/2016/LSGD DT. 01/03/2016

EXHIBIT.P7 TRUE COPY OF THE GOVERNMENT ORDER (RT) NO. 1108/2016/LSGD DT. 03/03/2016

EXHIBIT.P8 TRUE COPY OF THE ORDER DT. 18/03/2016 IN WRIT PETITION (CIVIL) NO. 10708/16 OF THIS HON'BLE COURT

 
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