Dr. Thomas K. Chacko vs Jacob K. Chacko
2024 Latest Caselaw 9811 Ker

Kerala High Court

Dr. Thomas K. Chacko vs Jacob K. Chacko on 4 April, 2024

Author: Kauser Edappagath

Bench: Kauser Edappagath

             IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                PRESENT
        THE HONOURABLE DR. JUSTICE KAUSER EDAPPAGATH
  THURSDAY, THE 4TH DAY OF APRIL 2024 / 15TH CHAITHRA, 1946
                       OP(C) NO. 726 OF 2024
 SPEEDY DISPOSAL OF OS NO.1214 OF 2018 OF PRINCIPAL MUNSIFF
                     COURT, THIRUVANANTHAPURAM
PETITIONER/PLAINTIFF:

            DR. THOMAS K. CHACKO, AGED 53 YEARS
            S/O LATE K. C. CHACKO, RESIDING AT G-7, SRIREMA
            VILLAMENTS, TEMPLE JN RESIDENT ASSOCIATION NAGAR
            (BHAGAVATHY LANE), SASTHAMANGALAM P.O.,
            THIRUVANANTHAPURAM., PIN - 695010

            BY ADVS.SANIL JOSE
            K.P.ANTONY BINU



RESPONDENT/DEFENDANT:

            JACOB K. CHACKO, AGED 54 YEARS
            S/O LATE K.C. CHACKO, RESIDING AT T.C,NO.26/334,
            GREEN LANE, PLAMOODU, THIMUVANANTHAPURAM, PIN -
            695004


     THIS     OP   (CIVIL)    HAVING   COME   UP    FOR    ADMISSION   ON
04.04.2024,    THE    COURT    ON   THE   SAME     DAY    DELIVERED    THE
FOLLOWING:
 O.P.(C).No.726/2024

                                -:2:-



                           JUDGMENT

Dated this the 4th day of April, 2024

This original petition has been filed seeking expeditious

disposal of O.S.No.1214/2018 on the files of the Principal Munsiff

Court, Thiruvananthapuram.

2. A report has been called for from the learned Munsiff

in which, she reported that six months' time after the pretrial

steps is required for the disposal of the matter.

Hence, this original petition is disposed of with a direction

to the learned Munsiff to dispose of O.S.No.1214/2018 within a

period of six months from the date of receipt of a copy of this

judgment.

Sd/-

DR. KAUSER EDAPPAGATH JUDGE kp

APPENDIX OF OP(C) 726/2024

PETITIONER EXHIBITS

Exhibit P1 TRUE PHOTOCOPY OF THE PLAINT DATED 23/7/2018 IN O.S.NO.1214/2018, PRINCIPAL MUNSIFF COURT, THIRUVANANTHAPURAM

Exhibit P2 TRUE PHOTOCOPY OF THE WRITTEN STATEMENT DATED 1/1/2019 IN O.S.NO.1214/2018, PRINCIPAL MUNSIFF COURT, THIRUVANANTHAPURAM