Kerala High Court
Babu Joseph vs State Of Kerala on 4 April, 2024
Author: P Gopinath
Bench: P Gopinath
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE GOPINATH P.
THURSDAY, THE 4TH DAY OF APRIL 2024 / 15TH CHAITHRA, 1946
WP(C) NO. 8683 OF 2017
PETITIONERS:
1 BABU JOSEPH,
AGED 66 YEARS,
S/O.LATE JOSEPH, MATHEIKAL HOUSE, MEENKUNNAM P.O.,
MUVATTUPUZHA.
2 ULLAS GOPI,
S/O.GOPI, KALLINGAL HOUSE, MARADY, MEENKUNNAM P.O.,
MUVATTUPUZHA.
3 BINU JACOB,
S/O.JACOB, KUNNUMPURATH HOUSE, MARADY,
MEENKUNNAM P.O.,MUVATTUPUZHA.
4 JOMON JOSEPH,
S/O.JOSEPH, PANAMTHANATHU HOUSE, MARADY,
MEENKUNNAM P.O.,MUVATTUPUZHA.
5 BABY MATHEW,
S/O.MATHEW, PUTHENPURACKAL HOUSE,
MEENKUNNAM P.O.,ARAKUZHA, MUVATTUPUZHA.
BY ADVS.
SRI.V.PHILIP MATHEW
SRI.GIBI.C.GEORGE
RESPONDENTS:
1 STATE OF KERALA,
REPRESENTED BY SECRETARY TO GOVERNMENT,
DEPARTMENT OF PUBLIC WORKS, KERALA GOVERNMENT
SECRETARIAT, THIRUVANANTHAPURAM-695 001.
2 KERALA STATE TRANSPORT PROJECT (KSTP),
T.C.11/339, JAGAT, KANAKA NAGAR, KESTON ROAD,
NANDANCODE, KOWDIAR P.O., THIRUVANANTHAPURAM-695 003,
REPRESENTED BY ITS MANAGING DIRECTOR.
3 THE CHIEF ENGINEER,
KERALA STATE TRANSPORT PROJECT (KSTP),T.C.11/339,
JAGAT, KANAKA NAGAR, KESTON ROAD, NANDANCODE,
KOWDIAR P.O., THIRUVANANTHAPURAM-695 003.
4 THE PROJECT DIRECTOR, KSTP
KERALA STATE TRANSPORT PROJECT (KSTP),T.C.11/339,
JAGAT, KANAKA NAGAR, KESTON ROAD, NANDANCODE,
KOWDIAR P.O., THIRUVANANTHAPURAM-695003.
WP(C) NO. 8683 OF 2017
2
5 THE EXECUTIVE ENGINEER
KERALA STATE TRANSPORT PROJECT (KSTP),GOVERNMENT
REST HOUSE, MUVATTUPUZHA, ERNAKULAM DISTRICT-
686661.
6 KERALA WATER AUTHORITY
JALA BHAVAN, VELLAYAMBALAM, THIRUVANANTHAPURAM-
695010, REPRESENTED BY ITS MANAGING DIRECTOR.
7 THE EXECUTIVE ENGINEER,
KERALA WATER AUTHORITY, MUVATTUPUZHA,
ERNAKULAM DISTRICT-686661.
8 MARADY GRAMA PANCHAYAT,
MARADY P.O., MUVATTUPUZHA, ERNAKULAM DISTRICT,
REPRESENTED BY ITS SECRETARY-686673.
9 ARAKUZHA GRAMA PANCHAYAT,
ARAKUZHA P.O., MUVATTUPUZHA, ERNAKULAM
DISTRICT,REPRESENTED BY ITS SECRETARY-686672.
10 NATIONAL ASPHALT PRODUCTS CONSTRUCTIONS
COMPANY LTD (NAPC),
HAVING ITS REGISTERED OFFICE AT KHIVRAJ COMPLEX,
2,1ST FLOOR, 480, ANNA SALAI, NANDANAM, CHENNAI,
TAMIL NADU-600006, HAVING ONE OF ITS BRANCH
OFFICE AT NAPC, CHORAKUZHI, KOOTHATTUKULAM,
ERNAKULAM DISTRICT-686 662, REPRESENTED BY ITS
PROJECT MANAGER.
BY ADVS.
SRI.DENU JOSEPH
SRI.GEORGE MATHEW, SC
SRI.P.BENJAMIN PAUL, SC, KERALA WATER AUTHORITY
SRI.SHYSON P.MANGUZHA
SMT.NEETHU REGHUKUMAR
SRI.SAJI MATHEW
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR
ADMISSION ON 04.04.2024, THE COURT ON THE SAME DAY
DELIVERED THE FOLLOWING:
WP(C) NO. 8683 OF 2017
3
JUDGMENT
The learned counsel appearing for the petitioners submit that
nothing further survives for consideration in the writ petition and
the writ petition may be closed.
In the light of the submission made by the learned counsel for
the petitioners, the writ petition is closed.
Sd/-
GOPINATH P.
JUDGE
DK
WP(C) NO. 8683 OF 2017
APPENDIX OF WP(C) 8683/2017
PETITIONER EXHIBITS
EXHIBIT P1 PHOTOGRAPHS SHOWING
DISMANTLED/DEMOLISHED PIPE LINES.
EXHIBIT P2 COPY OF REPRESENTATION SEND TO THE 5TH
RESPONDENT.
EXHIBIT P3 COPY OF POSTAL RECEIPTS.
EXHIBIT P4 COPY OF REPRESENTATION DATED 24-02-2017
SEND TO THE 3RD RESPONDENT.
EXHIBIT P5 COPY OF POSTAL RECEIPT.
EXHIBIT P6 COPY OF NEWS ITEM PUBLISHED IN MALAYALA
MANORAMA DAILY DATED 17-02-2017.
EXHIBIT P7 COPY OF NEWS ITEM PUBLISHED IN MALAYALA
MANORAMA DAILY DATED 09-03-2017.
EXHIBIT P8 COPY OF NEWS ITEM PUBLISHED IN DEEPIKA
DAILY DATED 20-02-2017.
