Kerala High Court
Ryan Paul Mathew vs Vinu Mathew Paul @ Vinu Paul Mathew on 4 April, 2024
Author: Bechu Kurian Thomas
Bench: Bechu Kurian Thomas
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
THURSDAY, THE 4TH DAY OF APRIL 2024 / 15TH CHAITHRA, 1946
OP(CRL.) NO. 308 OF 2024
AGAINST THE ORDER/JUDGMENT DATED IN MC NO.259 OF 2018 OF FAMILY
COURT, PATHANAMTHITTA
PETITIONER/DECREE HOLDER IN M.C.:
RYAN PAUL MATHEW
AGED 6 YEARS
S/O JITHU VARGHESE, VALIYAVEETIL, PUTHENPEDIKA,
OMALLOOR P.O., PATHANAMTHITTA DISTRICT - 689647
(PATHANAMTHITTA POLICE STATION LIMIT), REPRESENTED BY
HIS NATURAL GUARDIAN AND MOTHER, JITHU VARGHESE D/O
JESSY, AGED 30 YEARS, VALIYAVEETIL HOUSE, PUTHENPEEDIKA
MURI, OMALLOOR P.O., OMALLOOR VILLAGE, KOZHENCHERRY
TALUK, PATHANAMTHITTA DISTRICT, PIN - 689647
BY ADVS.
GODWIN JOSEPH
ANANDU RAJEEV
ARUN BABU B.
RESPONDENT:
VINU MATHEW PAUL @ VINU PAUL MATHEW
AGED 43 YEARS
S/O PAUL MATHEW, THAZHAMAPLLATHU PUTHENVEEDU,
THIRUVALLA P.O., PATHANAMTHITTA DISTRICT (THIRUVALLA
POLICE STATION LIMIT)., PIN - 689101
OTHER PRESENT:
SMT. SREEJA V. (PP)
THIS OP (CRIMINAL) HAVING COME UP FOR ADMISSION ON
04.04.2024, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
OP(CRL.) NO. 308 OF 2024
2
BECHU KURIAN THOMAS, J.
-----------------------------------------
O.P.(Crl) No. 308 of 2024
----------------------------------------
Dated this the 4th day of April, 2024
JUDGMENT
The limited relief sought for by the petitioner is for a
direction to dispose of C.M.P. (Ex) No.63/2023 in M.C.No. 259 of
2018 before the Family Court, Pathanamthitta expeditiously.
2. Considering the nature of relief sought and the order that
I propose to issue notice to the respondent is dispensed with.
3. Since the execution petition filed by the petitioner in
M.C.No.259 of 2018 has been pending consideration for the last
more than 10 months, it is only appropriate that the said
application be taken up and disposed of in a time bound manner.
4. Accordingly, there will be a direction to the Family Court,
Pathanamthitta, to consider C.M.P. (Ex) No.63/2023 M.C.No. 259
of 2018, as expeditiously as possible, in a time bound manner.
This original petition is disposed of.
Sd/-
BECHU KURIAN THOMAS
JUDGE
AJM
OP(CRL.) NO. 308 OF 2024
APPENDIX OF OP(CRL.) 308/2024
PETITIONER EXHIBITS
Exhibit P1 A TRUE COPY OF THE ORDER DATED
24.01.2023 IN M.C. NO. 259/2018 OF
THE HON'BLE FAMILY COURT,
PATHANAMTHITTA.
Exhibit P2 A TRUE COPY OF THE CMP (EX) NO.
63/2023 FILED BY THE PETITIONER ON
24.04.2023 BEFORE THE HON'BLE FAMILY
COURT, PATHANAMTHITTA.
Exhibit P3 A TRUE COPY OF THE NOTICE ALONG WITH
REPORT OF PROCESS SERVER ON
22.12.2023 IN CMP (EX) NO. 63/2023
OF THE HON'BLE FAMILY COURT,
PATHANAMTHITTA.
Exhibit P4 A TRUE COPY OF THE CASE PROCEEDINGS
IN OP(FC) NO. 464/2023 OF THIS
HON'BLE COURT AS OBTAINED FROM THE
E-COURTS WEBSITE.
Exhibit P4(a) A TRUE COPY OF THE JUDGMENT DATED
21.08.2023 IN OP(FC) NO. 464/2023 OF
THIS HON'BLE COURT.
Exhibit P5 A TRUE COPY OF THE CMP NO. 1/2024 IN
CMP (EX) NO. 63/2023 FILED BY THE
PETITIONER BEFORE THE HON'BLE FAMILY
COURT, PATHANAMTHITTA.
Exhibit P6 A TRUE COPY OF THE CASE PROCEEDINGS
(A-DIARY) IN CMP (EX) NO. 63/2023
BEFORE THE HON'BLE FAMILY COURT,
PATHANAMTHITTA.
TRUE COPY
