J.J. Castle vs State Of Kerala
2024 Latest Caselaw 9773 Ker

Kerala High Court

J.J. Castle vs State Of Kerala on 4 April, 2024

Author: N.Nagaresh

Bench: N.Nagaresh

         IN THE HIGH COURT OF KERALA AT ERNAKULAM
                         PRESENT
           THE HONOURABLE MR.JUSTICE N.NAGARESH
 THURSDAY, THE 4TH DAY OF APRIL 2024 / 15TH CHAITHRA, 1946
                 WP(C) NO. 13839 OF 2024
PETITIONERS:

    1    J.J. CASTLE
         NORTH NADA, KODUNGALLUR, THRISSUR DISTRICT,
         REPRESENTED BY ITS PROPRIETOR, JIDHEESH.T.J,
         AGED 30 YEARS, S/O. JAYAN, THAKKOOTT HOUSE,
         KODUNGALLUR, THRISSUR DISTRICT., PIN - 680664
    2    PARK RESIDENCY
         KODUNGALLUR, THRISSUR, PIN-680 664,
         REPRESENTED BY ITS MANAGING PARTNER,
         SUNOJ KURIEN, RESIDING AT PALAKUNNEL HOUSE,
         ATHIRAMPUZHA (P.O), KOTTAYAM DISTRICT.,
         PIN - 686562
    3    ASWATHY BAR & HOTEL
         KODUNGALLUR, THRISSUR, REPRESENTED BY ITS
         MANAGING PARTNER, V.R. SAJEEVAN,
         RESIDING AT PANIKASSERY HOUSE, KODUNGALLUR,
         THRISSUR DISTRICT., PIN - 680664
    4    HOTEL INDRAPRASTHAM
         KODUNGALLUR, THRISSUR, PIN-680 664,
         REPRESENTED BY ITS MANAGING PARTNER,
         T.B. PREMDAS, RESIDING AT THARAYIL HOUSE,
         S.N. PURAM, THRISSUR DISTRICT., PIN - 680665
    5    POLAKULATH TOURIST HOME
         KODUNGALLUR, THRISSUR, PIN-680 664,
         REPRESENTED BY ITS MANAGING PARTNER,
         P.N. KRISHNADAS, AGED 51 YEAR,
         S/O. NARAYANAN, RESIDING AT POLAKULATH HOUSE,
         PALARIVATTOM, ERNAKULAM., PIN - 682025

         BY ADV NIREESH MATHEW
 WP(C) No.13839 of 2024
                           2




RESPONDENTS:

    1    STATE OF KERALA
         REPRESENTED BY SECRETARY,
         TAXES (A) DEPARTMENT, GOVT. SECRETARIAT,
         THIRUVANANTHAPURAM., PIN - 695001
    2    THE EXCISE COMMISSIONER
         COMMISSIONERATE OF EXCISE,
         EXCISE HEAD QUARTERS,NANDAVANAM,
         THIRUVANANTHAPURAM., PIN - 695033
    3    THE DEPUTY COMMISSIONER OF EXCISE
         EXCISE DIVISION OFFICE, ROOM NO. 64,
         2ND FOOR, CIVIL STATION, AYYANTHOLE,
         THRISSUR., PIN - 680003
    4    THE DISTRICT COLLECTOR & DISTRICT MAGISTRATE
         CIVIL STATION, AYYANTHOLE,
         THRISSUR., PIN - 680003
    5    THE DISTRICT POLICE CHIEF
         THRISSUR RURAL, KALYAN NAGAR,
         AYYANTHOLE, THRISSUR., PIN - 680003
    6    THE CIRCLE INSPECTOR OF POLICE
         KODUNGALLUR POLICE STATION, KODUNGALLUR,
         THRISSUR DISTRICT., PIN - 680307
    7    THE CHIEF SECRETARY
         GOVT. OF KERALA, GOVT. SECRETARIAT,
         THIRUVANANTHAPURAM., PIN - 695001

         SRI.S. GOPINATHAN, SENIOR GOVERNMENT PLEADER

     THIS WRIT PETITION (CIVIL) HAVING COME UP          FOR
ADMISSION ON 04.04.2024, THE COURT ON THE SAME          DAY
DELIVERED THE FOLLOWING:
 WP(C) No.13839 of 2024
                               3




                          JUDGMENT

Dated this the 4th day of April, 2024

After arguing the matter for considerable time, counsel

for the petitioners seeks leave to withdraw the writ petition.

The writ petition is therefore dismissed as withdrawn.

Sd/-

N.NAGARESH JUDGE spk