S.Meera vs Manivannan
2024 Latest Caselaw 9407 Ker

Kerala High Court

S.Meera vs Manivannan on 3 April, 2024

Author: Kauser Edappagath

Bench: Kauser Edappagath

OP(C) No.2274/2023                                1/1

                        IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                        PRESENT
                      THE HONOURABLE DR.JUSTICE KAUSER EDAPPAGATH
               Wednesday, the 3rd day of April 2024 / 14th Chaithra, 1946

                                   OP(C) NO. 2274 OF 2023

                     EP 7/2017 IN OS NO.56/2010 OF SUB COURT, KATTAPPANA

   PETITIONER/PETITIONER DECREE HOLDER:

          S.MEERA, AGED 45 YEARS, D/O SUBBURAM, RESIDING AT WARD NO.VI, DOOR
          NO.XXVI, MARIYANMANKOVIL STREET, PANNAIPURAM POST, UTHAMAPALAYAM
          TALUK, THENI DISTRICT, TAMILNADU, NOW RESIDING AT DOOR NO.221, WARD
          NO.3, 6TH STREET, BACKSIDE OF 7TH DAY ADVENTIST CHURCH, DHANALAKSHMI
          NAGAR, MAELACHOKKANATHAPURAM P.O., BODINAIKKANNUR TALUK, THENI
          DISTRICT, STATE OF TAMILNADU, PIN - 625582

   RESPONDENTS/JUDGMENT DEBTORS:

      1. MANIVANNAN, S/O T.V.THYAGARAJAN, RESIDING AT WARD NO.XV, DOOR
         NO.XXX, MUNIYAPPASWAMIKOVIL STREET, PANNAIPURAM POST, UTHANAPALAYAM
         TALUK, THENI DISTRICT, TAMILNADU, PIN - 625524

            and 2 others....


        OP (Civil) praying inter alia that in the circumstances stated in
   the affidavit filed along with the OP(C) the High Court be pleased to stay
   the operation and implementation of Ext.P10 order dated 30.09.2023
   declaring the judgment in OS No.56/2010 on the files of Sub Court,
   Kattappana as nullity, till the disposal of the Original Petition (Civil),
   in the interest of justice.


        This petition again coming on for orders upon perusing the petition
   and the affidavit filed in support of OP(C) and this court's order dated
   19.03.2024 and upon hearing the arguments of M/S.VARGHESE C.KURIAKOSE,
   AMRITHA.J, KURUVILLA MATHEW & VIPIN C. VARGHESE, Advocates for the
   petitioner, the court passed the following:

                                           O R D E R

Post on 13.06.2024. Interim order is extended till then.

Sd/- Dr. KAUSER EDAPPAGATH, JUDGE

03-04-2024 /True Copy/ Assistant Registrar