The State Of Kerala vs P.Abdul Azeez
2024 Latest Caselaw 9385 Ker

Kerala High Court

The State Of Kerala vs P.Abdul Azeez on 3 April, 2024

Author: A.Muhamed Mustaque

Bench: A.Muhamed Mustaque

WA No.1416/2023                               1/1

                       IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                       PRESENT
                    THE HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE
                                          &
                     THE HONOURABLE MR. JUSTICE M.A.ABDUL HAKHIM
            Wednesday, the 3rd day of April 2024 / 14th Chaithra, 1946
                                WA NO. 1416 OF 2023
        AGAINST JUDGMENT DATED 1/3/2023 IN WP(C) 32409/2009 OF THIS COURT
   APPELLANT/RESPONDENTS 1 TO 4 IN W.P.(C):

      1. THE STATE OF KERALA REPRESENTED BY SECRETARY TO GOVERNMENT, GENERAL
         EDUCATION DEPARTMENT, SECRETARIAT, THIRUVANANTHAPURAM., PIN - 695001
      2. THE ACCOUNTANT GENERAL A&E KERALA, THIRUVANANTHAPURAM 695001
      3. THE DEPUTY DIRECTOR OF EDUCATION, MALAPPURAM DISTRICT 676505
      4. THE DISTRICT EDUCATIONAL OFFICER, MALAPPURAM.676505

    BY GOVERNMENT PLEADER

   RESPONDENTS/PETITIONER & RESPONDENTS 5 IN W.P.(C)

      1. P.ABDUL AZEEZ, AGED 54 YEARS S/O. P.MOIDEEN, HIGH SCHOOL ASSISTANT
         (URDU), DARUL ULOOM HIGHER SECONDARY SCHOOL, THOOTHA, MALAPPURAM
         DISTRICT- 679357
      2. THE PRINCIPAL,DARUL ULOOM HIGHER SECONDARY SCHOOL, THOOTHA,
         MALAPPURAM DISTRICT - 679357

    BY ADV.M/S.V.A.MUHAMMED FOR R1

        Prayer for interim relief in the Writ Appeal stating that in the
   circumstances stated in the appeal memorandum, the High Court be pleased
   to stay all further proceedings pursuant to impugned judgment dated
   01.03.2023 in W.P.(C)No.32409 of 2009, pending disposal of the Writ
   Appeal.
        This writ appeal coming on for orders on 03.04.2024, upon perusing
   the appeal memorandum court on the same day passed the following:
                                      ORDER

Operation of the impugned order is stayed.Post on 05.08.2024

Sd/- A.MUHAMED MUSTAQUE JUDGE

Sd/- M.A.ABDUL HAKHIM JUDGE

03-04-2024 /True Copy/ Assistant Registrar