Citation : 2024 Latest Caselaw 9215 Ker
Judgement Date : 3 April, 2024
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE GOPINATH P.
Wednesday, the 3rd day of April 2024 / 14th Chaithra, 1946
IA.NO.1/2024 IN WP(C) NO. 22910 OF 2021(K)
APPLICANTS/RESPONDENTS 1 & 2:
1. THE PATTANAKKAD SERVICE CO-OPERATIVE BANK LTD. NO.1144, PATTANAKKAD
P.O., CHERTHALA, ALAPPUZHA, REPRESENTED BY ITS SECRETARY,
PINCODE-688531.
2. THE SECRETARY, THE PATTANAKKAD SERVICE CO-OPERATIVE BANK LTD.
NO.1144, PATTANAKKAD P.O., CHERTHALA, ALAPPUZHA, PINCODE-688531.
RESPONDENTS/PETITIONERS & 3RD RESPONDENT AND ADDL.RESPONDENTS 4 TO 10:
1. P.THANKAPPAN, AGED 83 YEARS, S/O.VELU, VELUPPARAMBIL HOUSE,
THIRUMALA BHAGOM P.O., MANAKKODAM, CHERTHALA, ALAPPUZHA, PIN CODE-
688540.
2. D.ANANDAVALLY, AGED 76 YEARS, W/O. P.THANKAPPAN, VELUPPARAMBIL
HOUSE, THIRUMALA BHAGOM P.O., MANAKKODAM, CHERTHALA, ALAPPUZHA, PIN
CODE- 688540.
3. SHYNI V.A., AGED 46 YEARS, D/O. P.THANKAPPAN, KUNNEPARAMBIL HOUSE,
THYCATTUSSERRY P.O., CHERTHALA, ALAPPUZHA, PINCODE-688528.
4. V.T.AMBILY, AGED 42 YEARS, D/O. P.THANKAPPAN, VELUPPARAMBIL HOUSE,
THIRUMALA BHAGOM P.O., MANAKKODAM, CHERTHALA, ALAPPUZHA, PIN CODE-
688540.
5. K.G.HARISH @ HAREESH, AGED 49 YEARS, S/O. (LATE) S.GOPALAN,
KUNNEPARAMBIL HOUSE, THYCATTUSSERRY P.O., CHERTHALA, ALAPPUZHA,
PINCODE-688528.
6. THE SPECIAL THAHSILDAR, LAND ACQUISITION NATIONAL HIGHWAY (NH 66),
CHERTHALA, ALAPPUZHA, PINCODE-688531.
7. ADDL.R4. K.S.JANARDHANAN, AGED 60 YEARS, S/O. SREENIVASAN EMBRAN,
'SWASTI', PATTANAKKAD.P.O., CHERTHALA, ALAPPUZHA-688531.
8. ADDL.R5. KAVERI AGED 54 YEARS, W/O. K.S. JANARDHANAN,'SWASTI',
PATTANAKKAD.P.O., CHERTHALA, ALAPPUZHA-688531.
9. ADDL.R6. KAVYA.J KAVYA.J., AGED 25 YEARS, D/O. K.S.
JANARDHANAN,'SWASTI', PATTANAKKAD.P.O., CHERTHALA, ALAPPUZHA-688531.
10. ADDL.R7. SURESH, AGED 47 YEARS, S/O. BALAKRISHNA BHATT, SOUPARNIKA,
PATTANAKKAD.P.O., CHERTHALA, ALAPPUZHA-688531. (ADDL.R4 TO R7
IMPLEADED AS PER ORDER DATED 15-03-2022 IN IA 1/2022).
11. ADDL.R8. DR.PRAKASH, AGED 52 YEARS, S/O. LATE RAMDAS SHENOY,
ADHITHYASREE, PATTANAKKAD.P.O., CHERTHALA, ALAPPUZHA, PIN-688531.
12. ADDL.R9. DR.DIVYA, AGED 47 YEARS, W/O. DR. PRAKASH,ADHITHYASREE,
PATTANAKKAD.P.O., CHERTHALA, ALAPPUZHA, PIN-688531.
13. ADDL.R10. DEVAKUMARA SHENOY, AGED 80 YEARS, S/O. V.N. PADMANABHA
SHENOY, VELIPARAMBIL HOUSE, CONVENT ROAD, CMC 30, CHERTHALA NORTH,
ALAPPUZHA-688524. (ADDL. R8 TO R10 IMPLEADED AS PER ORDER DATED
15-03-2022 IN IA 3/2022).
Application praying that in the circumstances stated in the
affidavit filed therewith the High Court be pleased to extend the time
granted by this Hon'ble Court for a further period of 9 months, from
02-12-2023, for paying the amount due to the petitioners in the writ
petition, in the interest of justice.
This Application coming on for orders upon perusing the application
and the affidavit filed in support thereof and this courts Judgement dated
02.06.2023 in WPC-22910/2021 and upon hearing the arguments of M/S.
T.R.HARIKUMAR, ARJUN RAGHAVAN, Advocates for Petitioners in IA/R1 & R2 in
WP(C), SRI.P.K.PAMALA, Advocate for R1 to R5 in IA/Petitioners in WP(C)
and SRI.B.PRAMOD, Advocate for R7 to R13 in IA/Addl.R4 to R10 in WP(C),the
court passed the following:
p.t.o
GOPINATH P., J.
================
I.A. No.1 of 2024 in W.P.(C.) Nos.32846, 27416 ,21485 ,
13122, & 3079 of 2022, W.P.(C.) Nos.29515 & 22910 of
2021 and W.P.(C.) No.2125 of 2023
=================
Dated this the 03rd day of April, 2024.
ORDER
Having heard the learned counsel appearing for the
applicants in the interlocutory applications and the learned
counsel appearing for the writ petitioners, as a last chance, time
for compliance of the directions contained in the judgment is
extended till 30.07.2024, subject to the condition that 25% of
the amount due shall be paid by 30.05.2024 and the balance
amount shall be paid by 30.07.2025. It is made clear that no
further extension of time will be granted under any
circumstances.
Post on 05.08.2024.
Sd/-
GOPINATH P.
ajt JUDGE
03-04-2024 /True Copy/ Assistant Registrar
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