Citation : 2024 Latest Caselaw 9020 Ker
Judgement Date : 1 April, 2024
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE DR. JUSTICE KAUSER EDAPPAGATH
Monday, the 1st day of April 2024 / 12th Chaithra, 1946
CRP NO. 328 OF 2022
EP NO.26/2020 IN OS 317/2019 OF SUB COURT, PERUMBAVOOR
REVISION PETITIONER/JUDGMENT DEBTOR:
PAULSON PAUL, AGED 35 YEARS, S/O PAUL, MANGALATH HOUSE,
MAZHUVANNOOR DESOM, IRAPURAM VILLAGE, KUNNATHUNADU TALUK, ERNAKULAM
- 683541.
BY ADVS.M/S.JOBY JACOB PULICKEKUDY, ANIL GEORGE, DAJISH JOHN & POOJA
SEBASTIAN
RESPONDENT/DECREE HOLDER:
SHARE WEALTH CHITS LIMITED, REGISTERED OFFICE AT SIVASAKTHI BUILDING,
COCHIN DEVASWOM BOAD, SWARAJ ROUND NORTH, THRISSUR DESOM, THIRSSUR
VILLAGE, THRISSUR TALUK, REPRESENTED BY ITS PRESENT MANAGING DIRECTOR,
V.T. GEORGE, AGED 58 YEARS, S/O THOMAS, VAZHAPPILLY, OLARIKKARA DESOM,
PULLAZHI VILLAGE, THRISSUR TALUK - 680012
BY ADV.PRIYA P. K
This CRP having come up for orders on 1.04.2024, the court on the
same day passed the following;
(p.t.o)
Dr. Kauser Edappagath, J
-------------------------------
C.R.P.Nos 87/2024, 328/2022, 388/2023,
400/2023 & 401/2023
-------------------------------
Dated this the 1st day of April, 2024
--------------------------------
ORDER
All these matters are referred for mediation. The parties
shall appear before the Mediation Centre attached to the High
Court of Kerala on 9.4.2024 at 10.15 am.
Post on 11.6.2024 along with the mediation report. Interim
order is extended till then.
Sd/-
DR. KAUSER EDAPPAGATH, JUDGE
kp
01-04-2024 /True Copy/ Assistant Registrar
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