Citation : 2024 Latest Caselaw 9010 Ker
Judgement Date : 1 April, 2024
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE N.NAGARESH
MONDAY, THE 1ST DAY OF APRIL 2024 / 12TH CHAITHRA, 1946
WP(C) NO. 16171 OF 2021
PETITIONERS:
1 A.R. LILLY KUTTY
AGED 61 YEARS, W/O.MR.JOHN FRANKLIN,
MALAKKAL HOUSE, KUDAMANBHAGOM, PEYAD.P.O,
MANJU JOHN TIMBERS, THIRUVANANTHAPURAM.
2 JOHN FRANKLIN,
AGED 71 YEARS, S/O SATHYANESANK,
MALAKKAL HOUSE, KUDAMANBHAGOM,
PEYAD.P.O, MANJU JOHN TIMBERS,
THIRUVANANTHAPURAM.
BY ADV G.S.REGHUNATH
RESPONDENT/S:
1 INDIAN OVERSEAS BANK
REPRESENTED BY ITS MANAGER,
VILAVOORKAL BRANCH,11/459-B,
AMBADI BUILDINGS, THACHOTTUKAVU,
PEYAD.P.O,
THIRUVANANTHAPURAM PIN-695573.
2 AUTHORIZED OFFICER,
INDIAN OVERSEAS BANK, VILAVOORKAL
BRANCH,11/459-B, AMBADI BUILDINGS,
THACHOTTUKAVU, PEYAD.P.O,
THIRUVANANTHAPURAM,PIN:695573.
3 SENIOR MANAGER,
INDIAN OVERSEAS BANK,
REPRESENTED BY ITS MANAGER, VILAVOORKAL
BRANCH, 11/459-B,AMBADI BUILDINGS,
THACHOTTUKAVU, PEYAD.P.O,
THIRUVANANTHAPURAM, PIN-695573.
W.P.(C)Nos.16171 & 19307 of 2021
:2:
4 INDIAN OVERSEAS BANK
REPRESENTED BY ITS MANAGER, 763,
ANNASALAI, CHENNAI-600002.
BY ADVS.
VIDYA GANGADHARAN
SUNIL SHANKER
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR
ADMISSION ON 01.04.2024, ALONG WITH WP(C).19307/2021,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
W.P.(C)Nos.16171 & 19307 of 2021
:3:
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE N.NAGARESH
MONDAY, THE 1ST DAY OF APRIL 2024 / 12TH CHAITHRA, 1946
WP(C) NO. 19307 OF 2021
PETITIONERS:
1 A.R.LILY KUTTY
AGED 61 YEARS, W/O.MR.JOHN FRANKLIN,
MALAKKAL HOUSE, KUDAMANBHAGOM, PEYAD P.O.,
MANJU JOHN TIMBERS, THIRUVANANTHAPURAM.
2 JOHN FRANKLIN,
AGED 71 YEARS, S/O.SATHYANESAN,
MALAKKAL HOUSE, KUDAMANBHAGOM, PEYAD P.O.,
MANJU JOHN TIMBERS, THIRUVANANTHAPURAM.
BY ADV G.S.REGHUNATH
RESPONDENTS:
1 INDIAN OVERSEAS BANK
REPRESENTED BY ITS MANAGER,
VILAVOORKAL BRANCH, 11/459-B, AMBADI
BUILDINGS, THACHOTTUKAVU, PEYAD P.O.,
THIRUVANANTHAPURAM, PIN-695573.
2 AUTHORIZED OFFICER,
INDIAN OVERSEAS BANK,
VILAVOORKAL BRANCH, 11/459-B, AMBADI
BUILDINGS, THACHOTTUKAVU, PEYAD P.O.,
THIRUVANANTHAPURAM, PIN-695573.
W.P.(C)Nos.16171 & 19307 of 2021
:4:
3 SENIOR MANAGER,
INDIAN OVERSEAS BANK,
VILAVOORKAL BRANCH, 11/459-B, AMBADI
BUILDINGS, THACHOTTUKAVU, PEYAD P.O.,
THIRUVANANTHAPURAM, PIN-695573.
4 INDIAN OVERSEAS BANK
REPRESENTED BY ITS MANAGER, 763,
ANNASALAI, CHENNAI-600002.
BY ADVS.
VIDYA GANGADHARAN
SUNIL SHANKER
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR
ADMISSION ON 01.04.2024, ALONG WITH WP(C).16171/2021,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
W.P.(C)Nos.16171 & 19307 of 2021
:5:
JUDGMENT
Dated this the 1st day of April, 2024
Counsel for the petitioners submits that the petitioners
do not want to prosecute the writ petition.
Accordingly, the writ petition is dismissed as not
pressed.
Sd/-
N. NAGARESH JUDGE ams
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