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Anilkumar vs The Authorized Officer
2024 Latest Caselaw 11619 Ker

Citation : 2024 Latest Caselaw 11619 Ker
Judgement Date : 23 April, 2024

Kerala High Court

Anilkumar vs The Authorized Officer on 23 April, 2024

Author: N.Nagaresh

Bench: N.Nagaresh

              IN THE HIGH COURT OF KERALA AT ERNAKULAM
                              PRESENT
                THE HONOURABLE MR.JUSTICE N.NAGARESH
   TUESDAY, THE 23RD DAY OF APRIL 2024 / 3RD VAISAKHA, 1946
                      WP(C) NO. 15806 OF 2024
PETITIONER:

          ANILKUMAR,
          AGED 56 YEARS
          S/O RAVI,KUNNUMPURATH HOUSE,
          PALVELICHAM P.O, BAVALI,
          PAYYAMPALLY, WAYANAD, PIN - 670 646.
          BY ADV M.R.SASITH


RESPONDENT/S:

          THE AUTHORIZED OFFICER,
          CANARA BANK,PAYYAMPALLY BRANCH,
          PAYYAMPALLY, WAYANAD, PIN - 670 646.


THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
23.04.2024, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) 15806/2024

                                        2




                             N. NAGARESH, J
                 ------------------------------------------------
                       W.P.(C).No.15806 of 2024
              ------------------------------------------------------
               Dated this the 23rd day of April, 2024


                                JUDGMENT

The learned counsel for the petitioner seeks permission to

withdraw this writ petition with liberty to approach this Court

again.

Reserving the said liberty, this writ petition is dismissed as

withdrawn.

sd/-

N.NAGARESH JUDGE

AMV/24/04/2024

 
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