Ansar vs The Branch Manager
2024 Latest Caselaw 11590 Ker

Kerala High Court

Ansar vs The Branch Manager on 23 April, 2024

Author: N.Nagaresh

Bench: N.Nagaresh

                IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                PRESENT

                  THE HONOURABLE MR.JUSTICE N.NAGARESH

     TUESDAY, THE 23RD DAY OF APRIL    2024 / 3RD VAISAKHA, 1946

                        WP(C) NO. 12084 OF 2024

PETITIONER/S:

           ANSAR
           AGED 43 YEARS, S/O.ABDUL KHADAR, THADATHIL PUTHEN
           VEEDU, KALLUMTHAZHAM, KOLLAM -, PIN - 691004

           BY ADVS. ANJANA KANNATH MARIYA JOSE JOSHNA JOY JOHN
           PRAKASH B J P.PRAMEL(K/351/2009) COLIN
           ALEX(K/000541/2020) SOORAJ M.S.(K/717/2023) VARSHA
           VIJAYAKUMAR NAIR(K/003412/2023) ANAGHA MADATH
           THEKKEPATTE(K/001013/2024) SONA A.B.(K/000785/2024)

RESPONDENT/S:

     1     THE BRANCH MANAGER,
           CATHOLIC SYRIAN BANK, KOLLAM MAIN BRACH, NAJEEM
           COMPLEX, DISTRICT HOSPITAL ROAD, CHAMAKADA, KOLLAM,
           PIN - 691001
     2     THE AUTHORIZED OFFICER,
           CATHOLIC SYRIAN BANK, SOUTH KERALA ZONAL OFFICE,
           MALANKARA BUILDING COMPLEX, PALAYAM,
           THIRUVANANTHAPURAM, PIN - 695034

     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
23.04.2024, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) 12084/2024
                                -2-




                          JUDGMENT

(Dated this the 23rd day of April 2024)

The counsel for the petitioner seeks leave to withdraw the

writ petition with liberty to approach the Debts Recovery

Tribunal.

Granting such liberty, the writ petition is dismissed as

withdrawn.

Sd/-

N.NAGARESH JUDGE

JS WP(C) 12084/2024

APPENDIX OF WP(C) 12084/2024

PETITIONER EXHIBITS

Exhibit P1 THE COPY OF THE NOTICE ISSUED BY THE ADVOCATE COMMISSIONER DATED 20.1.2024 IN M.C NO.25/2022 TO THE PETITIONER Exhibit-P2 TRUE COPY OF THE AGREEMENT FOR SALE ENTERED INTO BY THE PETITIONER AND THE POTENTIAL BUYER DATED 27.03.2024 Exhibit-P3 TRUE COPY OF THE ENCUMBRANCE CERTIFICATE DATED 23.11.2023 Exhibit-P4 TRUE COPY OF THE COMMUNICATION DATED 29.11.2023 ISSUED BY THE DEPUTY COMMISSIONER, STATE GOODS AND SERVICES TAX DEPARTMENT, KOLLAM TO THE TAHSILDAR (RR), KOLLAM INTIMATING LIFTING OF ATTACHMENT Exhibit-P5 TRUE COPY OF THE NOTICE ISSUED BY THE JOINT COMMISSIONER(APPEALS) STATE GOODS AND SERVICES TAX DEPARTMENT