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James Jacob vs The Chief Manager
2024 Latest Caselaw 11398 Ker

Citation : 2024 Latest Caselaw 11398 Ker
Judgement Date : 19 April, 2024

Kerala High Court

James Jacob vs The Chief Manager on 19 April, 2024

              IN THE HIGH COURT OF KERALA AT ERNAKULAM
                              PRESENT
         THE HONOURABLE MRS. JUSTICE SHOBA ANNAMMA EAPEN
     FRIDAY, THE 19TH DAY OF APRIL 2024 / 30TH CHAITHRA, 1946
                      WP(C) NO. 16215 OF 2024
PETITIONER:

          JAMES JACOB
          AGED 56 YEARS
          SON OF CHACKO, JEERAKATHIL HOUSE,
          NJANDUPURA P.O., ELIKULAM VILLAGE,
          KANJIRAPPALLY TALUK, KOTTAYAM DISTRICT,
          KERALA, PIN - 686 577

          BY ADV LUKE J CHIRAYIL


RESPONDENT:

          THE CHIEF MANAGER
          THE SOUTH INDIAN BANK LTD., 1ST FLOOR,
          REGENCY SQUARE, K.K. ROAD, COLLECTORATE P.O.,
          KOTTAYAM DISTRICT, KERALA, PIN - 686 002


     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
19.04.2024, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO.16215 of 2024
                                  2




                            JUDGMENT

Dated this the 19th day of April, 2024

When the case is taken up, the counsel for the

petitioner seeks permission to withdraw the writ petition.

The writ petition is hence dismissed as withdrawn.

Sd/-

SHOBA ANNAMMA EAPEN

JUDGE sn

 
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