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Neethu Chandran vs Jayakumar
2024 Latest Caselaw 11394 Ker

Citation : 2024 Latest Caselaw 11394 Ker
Judgement Date : 19 April, 2024

Kerala High Court

Neethu Chandran vs Jayakumar on 19 April, 2024

Author: K. Babu

Bench: K. Babu

Mat.Appeal No.351/2024                          1/1

                         IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                         PRESENT
                            THE HONOURABLE MR.JUSTICE K. BABU
                                            &
                            THE HONOURABLE MR. JUSTICE S.MANU
             Friday, the 19th day of April 2024 / 30th Chaithra, 1946
                    IA.NO.1/2024 IN MAT.APPEAL NO. 351 OF 2024
                     OP(HMA) 324/2019 OF FAMILY COURT,KOLLAM.
   APPLICANT/APPELLANT:

           NEETHU CHANDRAN, AGED 36 YEARS, D/O CHANDRAN PILLAI, NEETHU VILASAM,
           VEETTILATHAZHAM, DECENT JUNCTION P.O., KOLLAM DISTRICT, PIN - 691577

   RESPONDENT/RESPONDENT:

           JAYAKUMAR, AGED 43 YEARS, S/O. APPUKUTTAN PILLAI, KADAIKAL PUTHEN
           VEEDU, MAILAKKAD P.O., ADICHANALLOOR, KOLLAM DISTRICT. NOW RESIDING
           AND WORKING AT:-24 STAR LIGHT ROAD, SINGAPORE, P.B. NO. 217770.
           REPRESENTED BY POWER OF ATTORNEY HOLDER: MAHILAMANI AMMA, AGED 73
           YEARS, W/O APPUKUTTAN PILLAI, KADAIKAL PUTHEN VEEDU, MAILAKKAD P.O.,
           ADICHANALLOOR, KOLLAM DISTRICT, PIN - 691571


        Application praying that in the circumstances stated in the
   affidavit filed therewith the High Court be pleased to stay all further
   proceedings of the judgment dated 31.01.2024 in O.P.(HMA) No.324/2019 on
   the file of the Family Court, Kollam till the disposal of this Matrimonial
   Appeal.


        This Application coming on for orders, upon perusing the application
   and the affidavit filed in support thereof, and upon hearing the arguments
   of M/S.K.V.ANIL KUMAR, SWAPNA VIJAYAN and RADHIKA S.ANIL, Advocates for
   the applicant, the court passed the following:

                                           ORDER

Admit.

The operation of the impugned order in O.P.(HMA) 324/19 on the file of the Family Court, Kollam shall stand stayed till the next posting date.

Post on 25.4.2024.

Sd/- K. BABU JUDGE

Sd/- S.MANU JUDGE

19-04-2024 /True Copy/ Assistant Registrar

 
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