Abdunnaser.P.P vs High Court Of Kerala
2024 Latest Caselaw 11388 Ker

Kerala High Court

Abdunnaser.P.P vs High Court Of Kerala on 19 April, 2024

Author: K. Babu

Bench: K. Babu

                  IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                  PRESENT
                     THE HONOURABLE MR.JUSTICE K. BABU
                                     &
                     THE HONOURABLE MR. JUSTICE S.MANU
          Friday, the 19th day of April 2024 / 30th Chaithra, 1946
                             WA NO. 591 OF 2024
  AGAINST THE JUDGMENT DATED 9-4-2024 IN WP(C) 14697/2024 OF THIS    COURT
APPELLANT(S)/PETITONER IN WP(C):

     ABDUNNASER.P.P AGED 52 YEARS S/O PACKER HAJI, COURT MANAGER,
     DISTRICT COURT MANJERI, COURT COMPLEX, MANJERI MALAPPURAM DISTRICT
     RESIDING AT: POOKATTU PURAYIL HOUSE, AVILORA P.O., KODUVALLY, PIN -
     673572

BY ADVS.PRASANTH.S, VARSHA BHASKAR, ANUPAMA SIBI & MALAVIKA K

RESPONDENT(S)/RESPONDENTS IN WP(C):

  1. HIGH COURT OF KERALA REPRESENTED BY THE REGISTRAR GENERAL, HIGH
     COURT OF KERALA, ERNAKULAM, PIN - 682031
  2. THE REGISTRAR (DISTRICT JUDICIARY) HIGH COURT OF KERALA, ERNAKULAM,
     PIN - 682031
  3. THE DISTRICT JUDGE COURT COMPLEX, MANJERI MALAPPURAM DISTRICT, PIN -
     676121
  4. RAJITHA T H JUDGE, MOTOR ACCIDENT CLAIMS TRIBUNAL, COURT COMPLEX,
     MANJERI MALAPPURAM DISTRICT, PIN - 676121

BY ADV.P.C.SASIDHARAN R1 & R2

     Prayer for interim relief in the Writ Appeal stating that in the
circumstances stated in the appeal memorandum, the High Court be pleased
to issue an interim order staying the operation and implementation of
Ext.P4 order as far as the petitioner is concerned, pending disposal of
this Writ Appeal.
     This writ appeal coming on for orders on 19.4.2024 upon perusing the
appeal memorandum, the court on the same day passed the following:
      EXT P4: TRUE COPY OF THE ORDER NO.AJS-4842/2024 DATED 02-04-2024
ISSUED BY THE 3RD RESPONDENT.
                                  K. BABU
                                   &
                               S.MANU, JJ.
                     ========================
                          W.A. No.591 of 2024
                                   in
                         W.P(C)No.14697 of 2024
                      =========================
                       Dated this the 19th day of April, 2024

                                        ORDER

K. BABU, J.

Adv.P.C.Sasidharan appeared on behalf of respondents

1 and 2.

Notice to the 4th respondent is dispensed with.

The preliminary enquiry conducted by respondent No.4

pursuant to Ext.P4 will be subject to the result of the Writ

Appeal.

Post on 22.05.2024.

Sd/-

K. BABU, JUDGE

Sd/-

S.MANU, JUDGE SMF

19-04-2024 /True Copy/ Assistant Registrar