P.V.Narayanan Namboodiri vs P.M.Narayanan Namboodiri
2024 Latest Caselaw 11163 Ker

Kerala High Court

P.V.Narayanan Namboodiri vs P.M.Narayanan Namboodiri on 16 April, 2024

Author: N.Nagaresh

Bench: N.Nagaresh

                 IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                 PRESENT
                   THE HONOURABLE MR.JUSTICE N.NAGARESH
                                    &
                   THE HONOURABLE MR. JUSTICE P.M.MANOJ
          Tuesday, the 16th day of April 2024 / 27th Chaithra, 1946
                              WA NO. 270 OF 2024
     AGAINST JUDGMENT DATED 19/1/2024 IN WP(C) 42344/2022 OF THIS COURT
APPELLANT(S)//4TH RESPONDENT:

     P.V.NARAYANAN NAMBOODIRI, AGED 51 YEARS PADINJATTU MANA, MARAKKARA,
     MALAPPURAM-676 554., PIN - 676554

BY ADV.SAJEEV KUMAR K.GOPAL

RESPONDENT(S)//PETITIONER & RESPONDENTS 1 TO 3:

  1. P.M.NARAYANAN NAMBOODIRI, AGED 73 YEARS MANAGER, AUP SCHOOL,
     MARAKKARA, MALAPPURAM-676 554., PIN - 676554
  2. DIRECTOR OF GENERAL EDUCATION, JAGATHY, THIRUVANANTHAPURAM-695014.,
     PIN - 695014
  3. DEPUTY DIRECTOR OF EDUCATION, DOWN HILL, MALAPPURAM-676 519., PIN -
     676519
  4. ASSISTANT EDUCATION OFFICER, KUTTIPPURAM, MALAPPURAM-676 534., PIN -
     676534

BY GOVERNMENT PLEADER FOR R2-R4

     Prayer for interim relief in the Writ Appeal stating that in the
circumstances stated in the appeal memorandum, the High Court be pleased
to stay the operation and all further proceedings pursuant to the judgment
of the Learned Single Judge in W.P.(C)No.42344 of 2022 dated 19.01.2024,
pending disposal of the above writ appeal, in the interest of justice.
     This writ appeal coming on for orders on 16.4.2024 upon perusing the
appeal memorandum, the court on the same day passed the following:
      EXT P5:TRUE COPY OF THE PROCEEDINGS DATED 14.12.2022 OF THE 1ST
RESPONDENT
                        N. NAGARESH & P.M. MANOJ, JJ.

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                                  W.A No.270 of 2024

                  `````````````````````````````````````````````````````````````
                        Dated this the 16th day of April, 2024

                                           ORDER

Nagaresh, J.

Orders, if any, passed pursuant to Ext.P5 will be

subject to the outcome of the writ appeal.

Post on 22.05.2024.

Sd/-

N. NAGARESH, JUDGE

Sd/-

P.M.MANOJ, JUDGE hmh

16-04-2024 /True Copy/ Assistant Registrar