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Ashok R vs Secretary To Government
2024 Latest Caselaw 10594 Ker

Citation : 2024 Latest Caselaw 10594 Ker
Judgement Date : 11 April, 2024

Kerala High Court

Ashok R vs Secretary To Government on 11 April, 2024

            IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                PRESENT

                THE HONOURABLE MR.JUSTICE BASANT BALAJI

    THURSDAY, THE 11TH DAY OF APRIL 2024 / 22ND CHAITHRA, 1946

                         WP(C) NO. 7974 OF 2024

PETITIONER/S:

          ASHOK R
          AGED 43 YEARS, S/O K.RAVEENDRAN NADAR, BHOOMI,
          AITHOOR, BALARAMAPURAM P.O. TRIVANDRUM ., PIN - 695501
          BY ADV M.PROMODH KUMAR

RESPONDENT/S:

   1      SECRETARY TO GOVERNMENT
          INDUSTRIES DEPARTMENT,GOVERNMENT SECRETARIAT,
          TRIVANDMUM, PIN - 695001
   2      SECRETARY TO GOVERNMENT
          DEPARTMENT OF AGRICULTURE DEVELPOMENT AND FARMERS'
          WELFARE, GOVERNMENT OF KERALA,GOVERNMENT
          SECRETARIAT, TRIVANDMUM ., PIN - 695001
   3      THE CHIEF SECRETARY
          GOVERNMENT OF KERALA SECRETARIAT, TRIVANDRUM,
          PIN - 695001

OTHER PRESENT:

          GP SRI. TONY AUAGUSTINE

      THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
11.04.2024, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) 7974/2024
                                    -2-



                              JUDGMENT

(Dated this the 11th day of April 2024)

This writ petition is filed to call for the records leading to

Exts.P1 to P7 and to direct the 2nd respondent to consider Ext.P4

application dehorse the proceedings initiated by the 1st respondent.

2. This Court by order dated 28.02.2024, directed the 2 nd

respondent to take up Ext.P4 and pass appropriate orders.

3. The Government Pleader, on instructions, submits that

Ext.P4 was considered, and an order was passed on 23.03.2024,

rejecting the request.

4. The counsel for the petitioner seeks liberty to file a

fresh writ petition, challenging the rejection order dated

23.03.2024.

Therefore, the writ petition is closed, granting the liberty as

prayed for.

Sd/-

BASANT BALAJI JUDGE JS WP(C) 7974/2024

APPENDIX OF WP(C) 7974/2024

PETITIONER EXHIBITS

Exhibit P1 TRUE COPY OF THE GOVERNMENT ORDER NO 1015/2021/KRISHI DATED 14/12/2021 Exhibit P2 TRUE COPY OF THE GOVERNMENT ORDER NO 340/2023 /AGRI DATED 03-04-2023 Exhibit P3 TRUE COPY OF THE GOVERNMENT ORDER NO 1211/2023/AGRI DATED 16/12/2023 Exhibit P4 TRUE COPY OF THE REQUEST NO KFD/MD/GEN/2023 TO THE 2ND RESPONDENT DATED 23/11/2023 Exhibit P5 TRUE COPY OF THE RECOMMENDATION MADE BY THE VIGILANCE AND ANTI-CORRUPTION BUREAU DATED 15-09-2022 Exhibit P6 TRUE COPY OF THE REQUEST MADE BY THE PETITIONER BEFORE THE 1ST RESPONDENT DATED 06-01-2024 Exhibit P7 TRUE COPY OF THE JUDGMENT IN WP(C) NO.2061/2024 DATED 19-01-2024

 
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