Anu George vs Idicula Samuel
2024 Latest Caselaw 10581 Ker

Kerala High Court

Anu George vs Idicula Samuel on 11 April, 2024

Author: Kauser Edappagath

Bench: Kauser Edappagath

          IN THE HIGH COURT OF KERALA AT ERNAKULAM
                           PRESENT
        THE HONOURABLE DR. JUSTICE KAUSER EDAPPAGATH
 THURSDAY, THE 11TH DAY OF APRIL 2024 / 22ND CHAITHRA, 1946
                    TR.P(C) NO. 209 OF 2024
   AGAINST THE ORDER/JUDGMENT DATED IN OP NO.82 OF 2024 OF
                 FAMILY COURT, PATHANAMTHITTA


PETITIONER/RESPONDENT:

         ANU GEORGE
         AGED 26 YEARS, D/O GEORGE,
         MANAKUZHIYIL, CHAPPARAPADAVU,
         PRAPOYIL P.O,
         KANNUR DISTRICT, PIN - 670511

         BY ADVS.
         M.ANUROOP
         MURSHID ALI M.
         ABRAHAM RAJU CYRIAC


RESPONDENT/PETITIONER:

         IDICULA SAMUEL
         S/O P.E. SAMUEL,
         PALLIYENATHU HOUSE,
         KAIPATHUR P.O, VALLICODE VILLAGE,
         KONNI TALUK,
         PATHANAMTHITTA DISTRICT, PIN - 689648

         BY ADVS.
         AISWARYA E J VETTIKOMPIL
         ABESH ALOSIOUS(K/3732/2023)
         CHRISTINE MATHEW(K/001006/2017)
         SEN C PUTHUPPARAMPIL(K/000835/2022)

     THIS TRANSFER PETITION (CIVIL) HAVING COME UP FOR
ADMISSION ON 11.04.2024, THE COURT ON THE SAME DAY DELIVERED
THE FOLLOWING:
 Tr.P.(C) No. 209/2024


                                    ..2..


                               ORDER

This transfer petition has been filed to transfer O.P.No.82/2024

pending before the Family Court, Pathanamthitta to the Family Court,

Kannur.

2. I have heard the learned counsel for the petitioner as well as

the learned counsel for the respondent.

3. The petitioner is the wife and the respondent is the husband.

O.P.No.82/2024 has been filed by the respondent against the petitioner

for divorce. It is submitted that the petitioner is residing at Kannur. It is

settled that while considering the transfer petition in family matters, the

convenience of the wife has to be given predominance.

Hence, this transfer petition is allowed. O.P.No.82/2024 pending

before the Family Court, Pathanamthitta is withdrawn and transferred to

the Family Court, Kannur for trial and disposal.

Sd/-

DR. KAUSER EDAPPAGATH JUDGE APA

..3..

APPENDIX OF TR.P(C) 209/2024

PETITIONER ANNEXURES

ANNEXURE A1 A TRUE COPY OF THE NOTICE IN O.P.NO. 82/2024 ON THE FILES OF THE FAMILY COURT, PATHANAMTHITTA