Kerala High Court
Kamaladevi vs E. Venugopala Menon on 11 April, 2024
OP(C) No.2716/2019 1/3
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE C. JAYACHANDRAN
Thursday, the 11th day of April 2024 / 22nd Chaithra, 1946
OP(C) NO. 2716 OF 2019
OS 605/2006 OF MUNSIFF COURT, CHAVAKKAD, THRISSUR
PETITIONER/ PETITIONER:
1. KAMALADEVI, AGED 88 YEARS, W/O. KOTTARAPPATTU NARAYANAN MASTER,
CHAVAKKAD TALUK, GURUVAYOOR, THRISSUR DISTRICT. * ADDL P2- P 11
IMPLEADED.
2. KOTTRAPPAT N DILEEPAN, AGED 76 YEARS S/O LATE KAMALADEVI, 10802
W.125TH PLACE, OVERIAN PARK, K S55212, PARK. S66213, USA.
3. K.N. RAJKUMAR, AGED 64 YEARS SOORYA RAKHA, GURUVAYOOR, THRISSUR
680101
4. SUMA DINESH, AGED 62 YEARS W/O K.I. DINESH, 13/393 E, PYARI NIVAS,
MATTATHIL, KUREEKAD, KANAYANNUR, ERNAKULAM- 682 305.
5. SUNILKUMAR K.N, AGED 60 YEARS, SOORYA REKHA, GURUVAYOOR, THRISSUR
680 101.
6. PRASAD K.N, AGED 59 YEARS S/O K. NARAYAN, SOORYA REKHA, NANAYIL,
GURUVAYOOR, THRISSUR 680 101
7. UNNI K.N., AGED 52 YEARS, SOORYA REKAH, MANAYIL, KOTTARAPPAT,
GURUVAYOOR, THRISSUR 680101.
8. NISHA K.N., AGED 48 YEARS, D/O K. NARAYANAN & KAMALADEVI, W/O P.S
BIJU, PANDARIKKAL HOUSE, PAVARATTY (P.O), THRISSUR 680 507.
9. VEENA SASIDHARAN, AGED 64 YEARS, W/O LATE SASIDHARAN, RESIDING AT
SOORYAREGHA, SWARAKSHA 67B CHANDRATHIL RD, ERNAKULAM 682024.
10. RITHU K.S, AGED 37 YEARS, S/O LATE SASIDHARAN, RESIDING AT
SOORYAREGHA, SWARAKSHA 67, CHANDRATHIL RD, ERNAKULAM 682 024.
11. MUKIL K.S, AGED 31 YEARS, S/O LATE SASIDHARAN, RESIDING AT
SOORYAREGHA, SWARAKSH 67, CHANDRATHIL RD, ERNAKULAM 682024. ADDL P2
TO P11 IMPLEADED VIDE ORDER DATED 10-10-2023 IN I.A 4/2023.
BY ADVS. SRI.T.SETHUMADHAVAN, SENIOR ADVOCATE ALONG WITH M/S PREETHI.
P.V, MAYA CHANDRAN & M.PROMODH KUMAR.
RESPONDENTS/ RESPONDENTS:
1. E. VENUGOPALA MENON, AGED 68 YEARS, S/O. GOVINDA MENON, F003,
TERRACE GARDEN APARTMENT, 2ND MAIN ROAD, BANASHANKARI, 3RD STAGE,
BANGALORE - 560 085.
2. JAYASHREE NARAYANAN, AGED 61 YEARS, D/O LATE E. KALYANIKUTTY AMMA,
C/O RAGHAVA MARAR, KOTTIL HOUSE, THEKKEMADAM ROAD, THRISSUR DISTRICT
680 001.
3. SUBADRA RAMACHANDRAN, AGED 72 YEARS, D/O LATE E. MADHAVI AMMA, 14 B
NAYAGRA APARTMENT NO 1, STERLING ROAD, NUNGAMBAKKOM, CHENNAI 600
034.
OP(C) No.2716/2019 2/3
4. SUSEELA RAJENDRAN, AGED 70 YEARS, D/O LATE E. MADAVI AMMA, 5/370, II
ND CROSS, K.K. ROAD, SAHRADRI COLONY, CHANDRANAGAR, PALAKKAD 678
007.
5. MANMOHAN PRASAD, AGED 62 YEARS, S/O RAVI PRASAD, C 403 MANATHARA,
ELITE APARTMENT, BANNARGATTE ROAD, DIZEKA HALL, BANGALORE 560 076.
6. GOVINDA MENON, AGED 55 YEARS, S/O LATE E. VINOD MENON, NANDANAM,
NEAR THEKKEVEEDU, THALICHALAM, P.O, ELAMBACHI SOUTH THRIKKARIPPUR
VILLAGE, HOSDURGH 671 311.
7. BALA ACHAN, AGED 54 YEARS, S/O LATE VINOD MENON, C/O U.K. ACHAN,
FLAT NO. 402, MAITHREE APARTMENTS SECTION 10, DWARAKA, NEW DELHI 110
075.
8. P. ANITHA MOHAN, AGED 53 YEARS, D/O LATE E. PRAKASHH MENON,
"SREERAGAM", CHITTARI PARAMBA, KOOTHUPARAMBA, KANNUR DISTRICT 670
650.
9. P. MANOJ KUMAR, AGED 52 YEARS, S/O LATE E. PRAKASH MENON,
"SOWPARNIKA", P.O, KILLIYANATHARA, VALLITHODE VILAMALA, IRITTY,
KANNUR DISTRICT 670 703.
10. GEETHA PANKAJAN, AGED 65 YEARS, S/O E. VALSALA MENON,
"SREEPADMANABHAM", KOLAZHI VILLAGE, THRISSUR 680 010.
11. E. RAVISHANKAR, AGED 62 YEARS, S/O E. VALSALA MENON, :SREESAILAM",
CHENNAMANGALAM, MANAKKODI, ERNAKULAM 683 512.
12. RUBY RADHAKRISHNAN, AGED 76 YEARS, D/O LATE VASANTHA A NAIR, FLAT NO
5C, 7 DEOHAR STREET, KOLKATA 700 019.
13. PUSHPA PALAT, AGED 71 YEARS, D/O LATE VASANTHA A. NAIR, 5- MALBORO
HOUSE, 3D, DR. DESHMUKH MARG, MUMBAI 400 026.
14. D. KRISHNAPRASAD, AGED 70 YEARS, S/O LATE SANTHAKUMARI AMMA,
MATHRUPADAM, KANATTUKARA, THRISSUR 680 011.
15. D. BHAGAVAN DAS, AGED 63 YEARS, S/O LATE SANTHAKUMARI AMMA,
MATHRUPADAM, KANATTUKARA, THRISSUR 680 011.
16. D. NARENDRA NATH, AGED 61 YEARS, S/O LATE SANTHAKUMARI AMMA,
MATHRUPADAM, KANATTUKARA, THRISSUR 680 011.
17. D. GOVINDANKUTTY, AGED 59 YEARS, S/O LATE SANTHAKUMARI AMMA,
MATHRUPADAM, KANATTUKARA, THRISSUR 680 011.
18. D. DAMODAR PRASAD, AGED 51 YEARS S/O LATE SANTHAKUMARI AMMA,
MATHRUPADAM, KANATTUKARA, THRISSUR 680 011.
19. VIJAYALAKSHMI.K, AGED 50 YEARS, W/O LATE E. RAJAN, "SREEVALSAM",
RAJBHAVAN COMPLEX, KALLAYI, KOZHIKODE 673 003.
20. MINI VINODKUMAR, AGED 35 YEARS, D/O LATE RAJAN, A-203, 29/2, ND
OLIVE APARTMENT, 2ND FLOOR SOMASUNDARAPALAYA, HSR LAYOUT, 2ND
SECTOR, BANGALORE 560 102.
21. SAI RAMESH. K, AGED 33 YEARS, S/O LATE E. RAJAN, NO. 379/A, GROUND
FLOOR, 13TH CROSS 1ST BLOCK, VISWAPRIYA LAYOUT BANGALORE 560 068.
22. P.V. SATHYAN, AGED 60 YEARS, S/O VELAPPAKUTTY, PANDARAM VEETTIL,
EAST NADA, GURUVAYUR, THRISSUR DISTRICT 680 101.
23. GOVINDAN EZHUVATH MENON, AGED 65 YEARS, S/O LATE MADHAVIKUTTY AMMA,
"DHRISYA", EAST HILL ROAD, CALICUT 673 006.
24. P. ANILKUMAR, AGED 60 YEARS, S/O LATE MADHAVIKUTTY AMMA, RAJKAMAL,
P.O. KAKKANAKADU, IRITTY, KANNUR DISTRICT 670 703.
OP(C) No.2716/2019 3/3
25. LAKSHMI MENON, AGED 80 YEARS, W/O LATE E. BALACHANDRA MADHAVA MENON,
"ANAGA", THIRUVAMBADY P.O, THRISSUR DISTRICT 680 022.
26. VIJAYALAKSHMI, AGED 65 YEARS, D/O LATE E. BALACHANDRA MADHAVA MENON,
"ANAGA", THIRUVAMBADY P.O, THRISSUR DISTRICT 680 022.
27. K.P. NARAYANAN, AGED 61 YEARS, S/O E. BALACHANDRA MADHAVA MENON,
"ANAGA", THIRUVAMBADY P.O, THRISSUR DISTRICT 680 022.
28. K.P. RAJAGOPALAN, AGED 56 YEARS, S/O E. BALACHANDRA MADHAVA MENON,
"ANAGA", THIRUVAMBADY P.O, THRISSUR DISTRICT 680 022.
29. MANJULA PAVITHRAN, AGED 53 YEARS, D/O E. BALACHANDRA MADHAVA MENON,
"ANAGA", THIRUVAMBADY P.O, THRISSUR DISTRICT 680 022.
30. KALASA EZHUVATH, AGED 50 YEARS, REPRESENTED BY POWER OF ATTORNEY
HOLDER- MRS- SINDHU KUTTATH, "KAVITHA", C 52/127, CIVIL LANE,
AYYANTHOLE, THRISSUR 680 003.
BY ADVS. M/S P.B.SUBRAMANYAN, P.B.KRISHNAN, SABU GEORGE & MANU VYASAN
PETER FOR R2, R6, R9 & R10
This OP (CIVIL) having come up for orders on 11-04-2024 upon
perusing the letter dated 19-03-2024 of Munsiff, Chavakkad and this
court's judgment dated 12-02-2024 the court on the same day passed the
following.
O R D E R
The time stipulated for disposal of the interlocutory application in
the judgment in O.P (C) No. 2716/2019 is extended by a further period of
two months commencing from the date of re- opening.
Sd/- C. JAYACHANDRAN, JUDGE
11-04-2024 /True Copy/ Assistant Registrar
