Sindhu vs Safeer.T.V
2024 Latest Caselaw 10435 Ker

Kerala High Court

Sindhu vs Safeer.T.V on 11 April, 2024

             IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                PRESENT
              THE HONOURABLE MRS. JUSTICE C.S. SUDHA
    THURSDAY, THE 11TH DAY OF APRIL 2024 / 22ND CHAITHRA, 1946
                           MACA NO. 5 OF 2024
  AGAINST THE ORDER/JUDGMENT DATED 10.09.2021 IN OPMV NO.2061 OF
        2019 OF MOTOR ACCIDENT CLAIMS TRIBUNAL, KOZHIKODE
APPELLANTS/CLAIMANTS:

    1     SINDHU
          AGED 47 YEARS
          W/O LATE.BALAKRISHNAN, RESIDING AT AKKACHOLA,
          P.O.PAPPINIPARA, ANAKKAYAM VILLAGE, POOKKOTTUR,
          MARIYAD, MALAPPURAM DISTRICT, PIN - 676122
    2     ANJU.K.P
          AGED 28 YEARS
          W/O SREEKANTH.T.K, RESIDING AT ARUNOLICHALIL,
          P.O.KUNNAMANAGALAM, KOZHIKODE, PIN - 673571
    3     AJITH KUMAR.K.P
          AGED 27 YEARS
          S/O LATE. BALAKRISHNAN.K, RESIDING AT AKKACHOLA HOUSE,
          MANAGALASSERI, P.O.KARUVAMBRAM, NARUKARA, MANJERI,
          MALAPPURAM, PIN - 676123
    4     ANEESH KUMAR.K.P
          AGED 25 YEARS
          S/O LATE. BALAKRISHNAN.K, RESIDING AT AKKACHOLA HOUSE,
          MANAGALASSERI, P.O.KARUVAMBRAM, NARUKARA, MANJERI,
          MALAPPURAM, PIN - 676123
    5     ANIL KUMAR
          AGED 22 YEARS
          S/O LATE. BALAKRISHNAN.K, RESIDING AT AKKACHOLA HOUSE,
          MANAGALASSERI, P.O.KARUVAMBRAM, NARUKARA, MANJERI,
          MALAPPURAM, PIN - 676123
    6     ABHINAV KUMAR.K.P
          AGED 19 YEARS
          S/O LATE. BALAKRISHNAN.K, RESIDING AT AKKACHOLA HOUSE,
          MANAGALASSERI, P.O.KARUVAMBRAM, NARUKARA, MANJERI,
          MALAPPURAM, PIN - 676123
          BY ADV K.V.RASHMI
RESPONDENTS/RESPONDENTS:

    1     SAFEER.T.V,
          S/O MAMMU, RESIDING AT EDATHODITHAZHEKUNIYIL,
          P.O.KADAVATHOOR, THALASSERY, PIN - 670676
 MACA NO. 5 OF 2024

                                    2

     2       MUHAMMED AJMA.T.K
             AGED 27 YEARS
             S/O MUHAMOOD, RESIDING AT THAIKKANDIYIL, P.O.CHENDAYAD,
             PANOOR, THALASSERY, PIN - 670692
     THIS    MOTOR   ACCIDENT   CLAIMS   APPEAL   HAVING   COME   UP   FOR
ADMISSION ON 11.04.2024, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
 MACA NO. 5 OF 2024

                                            3



                                   C.S.SUDHA, J.
              --------------------------------------------------------------
                                MACA No.5 of 2024
             ---------------------------------------------------------------
                      Dated this the 11th day of April, 2024


                                 JUDGMENT

The learned counsel for the appellants submit that the appeal is not

pressed. Memo to the said effect is filed. Hence, the appeal is dismissed as

not pressed.

Interlocutory applications, if any pending, shall stand closed.

Sd/-

C.S.SUDHA JUDGE

NP