Kerala High Court
Shinil.S vs The University Of Calicut on 11 April, 2024
Author: P.V.Kunhikrishnan
Bench: P.V.Kunhikrishnan
WP(C) NO. 22566 OF 2015 1
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
THURSDAY, THE 11TH DAY OF APRIL 2024 / 22ND CHAITHRA, 1946
WP(C) NO. 22566 OF 2015
PETITIONER/S:
1 SHINIL.S
AGED 35 YEARS
S/O.SATHYACHANDRAN, PADMASREE HOUSE, KOTTAMPARAMBA
P.O., KOZHIKODE - 673 008.
2 MANOJ NELLIADIKANDY
S/O.NARAYANAN NAIR, NELLIADIKANDY HOUSE, MENHANNIAM
P.O., PERAMBRA - VIA, KOZHIKODE 673 525.
3 RAJESH M
S/O.CHANDRAN NAIR, MANAKKOTH HOUSE, MUNDAKKAL,
POOVATTUPARAMBA P.O., KOZHIKODE 673 008.
4 NIDHEESH.N
S/O.SANKARANKUTTY, CHERUKULANGARA HOUSE,
THOTTUNGAL, RAMANATTUKARA P.O., KOZHIKODE 673 633
5 CHANDRAN.K.K
S/O.SOMAN, KARAPPAKKUZHIYIL HOUSE, P.C PALAM P.O.,
NARIKKUNI, KOZHIKODE 673 585.
6 SHAJIMON K
S/O.ASHOKABALAN M.P. KAIPALLITHODI HOUSE, MELATTUR
P.O., MALAPPURAM - 679 326.
7 REENA.V
AGED 40 YEARS
D/O.BALAKRISHNAN NAIR, VAYALADATH HOUSE, VENGERI
P.O, KOZHIKODE
WP(C) NO. 22566 OF 2015 2
8 NISHA P
D/O.VELAYUDHAN, PERIYAL HOUSE THALAKKULATHUR P.O
KOZHIKODE.
9 NISHA P
D/O.CHANDRAN.P. PULPARAMBIL HOUSE, MEDICAL COLLEGE,
KOZHIKODE 673 008.
10 BEENA.P.
D/O.ARUMUGHAN.P., PILAKKAL HOUSE, ARIYALLUR P.O.,
MALAPPURAM.
11 MINIJA V.P
D/O.KRISHNAN NAMBEESAN, PALLOR (H), THALAKULATHUR,
KOZHIKODE 673 317.
12 BINISH T.B
S/O.BALAKRISHNAN NAIR, KIZHAKKAYIL HOUSE, NANMINDA
P.O, KOZHIKODE 673 613.
13 AJITHA.M
AGED 48 YEARS
D/O.VELAYUDHAN (LATE), MANAMMAL HOUSE, ARIYALLUR
P.O., MALAPPURAM.
14 HARISH .K
S/O.VELAYUDHAN (LATE) CHALIYIL H, CALICUT
UNIVERSITY P.O., PIN: 673 635.
15 SHAILAJA.K
D/O.MANI.K., KURUNGODATHIL (H), THRURANGADI P.O.,
ELAPARAMBA TRIKKULAM, MALAPPURAM - 676306.
16 PAVITHRAN.M.K.
S/O.BALAN, MUNDAKKANDY THAZHA, KUNINGAD P.O.,
PURAMMERI VIA, KOZHIKODE - 673 503.
17 SHIJU V.M.
S/O.CHELLAPPAN (LATE), PUTHUSSERI KANDY, VAKAYAD
WP(C) NO. 22566 OF 2015 3
P.O. NADUVANNUR VIA, KOZHIKODE 673 614.
18 SIVADASAN.I.P
S/O.CHATHAN I.P, IRIPARAMALAYIL HOUSE, VELLALASSERY
P.O., REC NIT-VIA KOZHIKODE 673 601.
19 SHEEJA K.P
D/O.K.P.CHANDRAN, KOTTAYIL HOUSE, FAROOK COLLEGE
P.O., KOZHIKODE 673 632.
20 MUHAMED ILYAS P.K.
S/O.HUSSAIN, PATTAR KADAVAN HOUSE, VALIYORA P.O.,
VENGARA VIA, MALAPPURAM 676 304.
BY ADVS.
SRI.K.M.FIROZ
SRI.S.KANNAN
SMT.M.SHAJNA
SMT.UMMUL FIDA
RESPONDENT/S:
1 THE UNIVERSITY OF CALICUT
REPRESENTED BY ITS REGISTRAR, THENHIPALAM,
MALAPPURAM 676 505.
2 THE VICE CHANCELLOR
THE UNIVERSITY OF CALICUT, THENHIPALAM, MALAPPURAM
676 505 .
3 THE LBS CENTRE FOR SCIENCE AND TECHNOLOGY
REPRESENTED BY ITS DIRECTOR, NANDAVANAM, PALAYAM,
THIRUVANANTHAPURAM -695 033.
4 ANIL KUMAR.K.
S/O.NARAYANAN NAIR, PADINJARE UNNAIMVEETTIL P.O.,
VENGERI, CALICUT - 10.
WP(C) NO. 22566 OF 2015 4
5 SHIJU U.V.
S/O.NARAYANAN NAIR, CHAITHANYA, MEEMPALAKUNNU ROAD,
KOTTULI, KOZHIKODE 16
6 SINDHU JOHN
D/O.IYPE JOHN, RESIDING AT KOCHUKUNNUMPARATH HOUSE,
MEENKUNNAM P.O., MARADY, ERNAKULAM - 683 572.
7 JAYASREE K.R
CHANDRAMANA ILLAM, KONDOOR, ERATTUPETTA P.O.,
KOTTAYAM DISTRICT - 686 001.
8 JANCY A.L.
RESIDING AT ANJANJINICKAL HOUSE, 14/621,
CHULLIKKAL, KOCHI, ERNAKULAM DISTRICT 682 002.
9 SUNITHA B.P.
RESIDING AT BLAVATHPARAMBIL HOUSE, PANAMBUKAD,
VALLARPADAM P.O., ERNAKULAM DISTRICT, 682 011.
10 MOHAMMEED BASHEER.K
NEELACHODAYIL VEEDU, NETHAJI ROAD, THENHIPPALAM
P.O., MALAPPURAM - 676 604.
11 SABU C.M
S/O.C.D.MARIYAN, CHAMBAKKATTU HOUSE, THYCKAL P.O.,
CHERTHALA, ALAPPUZHA DISTRICT. 688 001.
12 SHEEJA MANI K.M.
MANNARAKKAL HOUSE, KOLAKATTUCHALI P.O., CHELEMBRA
673 634.
13 DHANESH.P
MEKKADA POOKKATTU HOUSE, CHERUKULATUR P.O., CALICUT
675004.
14 BABURAJAN
S/O.BALAKRISHNAN, KUTIKADAVATH HOUSE, KANNIPARAMBA
P.O., KOZHIKODE 673 661.
WP(C) NO. 22566 OF 2015 5
BY ADVS.
SMT.K.K.RAZIYA, SC, LBS CENTRE
SMT.SHAMEENA SALAHUDHEEN, SC, LBS CENTRE FOR
SCIENCE AND TEC
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON 11.04.2024, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
WP(C) NO. 22566 OF 2015 6
P.V.KUNHIKRISHNAN, J
---------------------------------------
W.P.(C.) No. 22566 of 2015
--------------------------------------
Dated this the 11th day of April, 2024
JUDGMENT
The above writ petition is filed with following prayers :
(i) "to call for records leading to Ext. P7 Notification
No.6734/AD-REC-ASST-3/2012/CU dt. 4-6-15 issued by
University of Calicut and proceedings leading to same and to
quash the same by issuing a writ of certiorari or other
appropriate direction or order.
(ii) to declare that exclusion of 25 marks in the subject of
English while evaluating papers pursuant to Ext. P1 based on
the concession and observations made by First respondent In
Exts. P5 and P6 Judgments are not sustainable in law and
Exts. P5 and P6 are not binding on the petitioners.
(iii) to direct the 1st respondent to publish the results based
on Exts. P1 and P3 without excluding 25 marks in the subject
of English by issuing a writ of mandamus or any other
appropriate writ direction or order.
(iv) to grant such other reliefs in favour of the petitioners."
[sic]
2. Heard the learned counsel for the petitioner and the
learned counsel for the 3rd respondent.
3. The petitioner is challenging Ext.P7 shortlist
published by the University of Calicut. No interim order is
passed in this case.
4. Probably, the prayers in this writ petition might
have been infructuous.
Therefore, this writ petition is closed.
Sd/-
P.V.KUNHIKRISHNAN
JUDGE
SKS
APPENDIX OF WP(C) 22566/2015
PETITIONER EXHIBITS
P1: A TRUE COPY OF THE NOTIFICATION DATED
20/6/2005 ISSUED BY THE 1ST RESPONDENT
P2: A TRUE COPY OF THE NOTICE ISSUED TO
THE 1ST PETITIONER DATED 12/6/2012.
P3: A TRUE COPY OF THE JUDGMENT IN WRIT
APPEAL NO.1484/2012 DATED 28/9/2012 BEFORE
THE HON'BLE HIGH COURT OF KERALA,
ERNAKULAM
P4:A TRUE COPY OF THE HALL TICKET ISSUED
BY THE 3RD RESPONDENT TO THE 1ST
PETITIONER
P5: A TRUE COPY OF THE COMMON JUDGMENT
DATED 19/11/2014 OF THIS HON'BLE COURT IN
WRIT PETITOIN CIVIL NO.22326/2013 PASSED
BY THE HON'BLE HIGH COURT OF KERALA,
ERNAKULAM
P6: A TRUE COPY OF THE COMMON JUDGMENT
DATED 1/6/2015 IN WRIT APPEAL NO.268/2015
PASSED BY THE HON'BLE HIGH COURT OF
KERALA, ERNAKULAM
P7: A TRUE COPY OF THE NOTIFICATION DATED
4/6/2015 TOGETHER WITH THE SHORT LIST
PUBLISHED BY THE 1ST RESPONDNET UNIVERSITY
