Kerala High Court
Antas Antony @ Pappachan vs The State Of Kerala Represented By ... on 9 April, 2024
Author: Devan Ramachandran
Bench: Devan Ramachandran
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE DEVAN RAMACHANDRAN
Tuesday, the 9th day of April 2024 / 20th Chaithra, 1946
WP(C) NO. 25575 OF 2023(V)
PETITIONERS:
1. SRI.ANTAS ANTONY (PAPPACHAN) AGED 58 YEARS, S/O. JOSEPH ANTONY REG.
NO.2223086411, 1223212758 VELLATH HOUSE, NANGIARKULANGARA P.O.,
HARIPPAD - 690 513.
2. SRI. K.PRESANNAN PILLAI, AGED 67 YEARS, S/O.KUTTAN PILLAI "MANJARI",
PELA P.O., THATTAREMBALAM MAVELIKKARA - 690103
3. SMT. MARIAMMA VARGHESE, AGED 70 YEARS, D/O.JOHN, REG NO.2223087587
KALAPPURACKAL HOUSE, KANICHANALLOOR, MUTTOM P.O., HARIPPAD - 690511
4. SRI.VARGHESE P.C, AGED 80 YEARS, S/O.CHANDY, REG. NO.2223085246
KALAPPURACKAL HOUSE, KANICHANALLOOR, MUTTOM P.O., HARIPPAD - 690511
5. SMT. OMANA, AGED 56 YEARS, D/O.DEVAN, REG. NO.1223223454, MANJUSHA
BHAVANAM, EROOR NORTH P.O., CHEPPAD, HARIPPAD- 690507
6. SRI.K.G.MATHEW, AGED 71 YEARS, S/O.GHEVARGHESE, REG NO.1223194475,
KULANJIYIL HOUSE, KEERIKKADU P.O., EROOR NORTH - 690502
7. SRI.SOMAN, AGED 68 YEARS, S/O.KARUNAKARAN, PRS NO.1223226903,
KOIPALLIL, PATHIYOOR WEST, KAREELAKKULANGARA P.O., ALAPPUZHA -
690572
8. SMT. RAMADEVI V.K, AGED 58 YEARS, D/O. KOCHUKUNJU PILLAI, PRS
NO.2223093275, THEKKADATHU, EROOR NORTH, CHEPPAD P.O.,
HARIPPADU690507
9. SRI. JOHN MATHAI, AGED 79 YEARS, S/O.MAHAI, REG NO.2223082143,
CHALUKANDATHIL PUTHANVEEDU, KARIPPUZHA P.O., MAVELIKARA - 690103.
10. SMT. MOLAMMA SUNNY, AGED 57 YEARS, S/O.JOHNY, S.S. VILLA, ERROR
SOUTH, KEERIKAD P.O., ALAPPUZHA - 690508
11. SRI. A.G. SUNNY, AGED 62 YEARS, S/O.GEORGE,S.S. VILLA, ERROR SOUTH,
KEERIKAD P.O., ALAPPUZHA - 690508
12. SMT. NITHYASREE G, AGED 62 YEARS, D/O. PRASANNAN PILLAI, PRS
NO.2223085259, "MANJARI", PELA P.O., THATTAREMBALAM MAVELIKKARA -
690103
13. SMT. GIRIJAKUMARI, AGED 62 YEARS, D/O.VASUDEVAN NAIR, "MANJARI",
PELA P.O., THATTAREMBALAM, MAVELIKKARA - 690103
14. SMT. INDU R, AGED 33 YEARS, D/O. RAJENDRAN PILLAI, RAGENDU HOUSE,
IRAVUNKARA P.O., MAVELIKKARA - 690103
15. SMT. INDULEKHA S, AGED 50 YEARS, D/O.SOMANATHAN PILLAI, REG
NO.2223086848, 1223213572 KOOTT UNGAL HOUSE, KANICHANALLOOR, MUTTOM
P.O., ALAPPUZHA - 690503
16. SRI. SURESH KUMAR K.R, AGED 59 YEARS, S/O. VASUDEVAN NAIR, REG
NO.2223086177 KOOTTUNGAL HOUSE, KANICHANALLOOR, MUTTOM P.O.,
HARIPPAD - 690503
17. SMT. ANITHA KUMARI, AGED 55 YEARS, D/O.NEELAKANDA PILLAI, REG
NO.2223082143, KOOTTUNGAL HOUSE, EROOR NORTH, CHEPPAD, HARIPPAD-
690503.
18. SMT. JANCYLAL, AGED 67 YEARS, D/O.PURUSHOTHAMAN, REG NO.2223085963,
THEKKETHARAYIL, KANJIRAM P.O., KOTTAYAM - 686020
19. SRI. T.R. MANULAL, AGED 62 YEARS, S/O.T.K. RAGHAVAN, REG
NO.2223094899, THEKKECHIRAYIL, KANJIRAM P.O., KOTTAYAM - 686020
20. SRI. T.N. CHANDRAN, AGED 79 YEARS, S/O.T.K. NARAYANAN, REG
NO.2223094892 THEKKECHIRAYIL, KANJIRAM P.O., KOTTAYAM - 686020
21. SRI. ABDUL SHUKKUR V.A, AGED 42 YEARS, S/O. ABDUL KHADER, REG
NO.2223094899, NALPATHIL, KANJIPPADAM P.O., KOTTAYAM - 686020
22. SRI. SIBI B, AGED 28 YEARS, S/O. BABY, REG NO.2223094512,
MOONNUPARAYIL HOUSE, KARIPPUZHA P.O., MAVELIKKARA, ALAPPUZHA -
690103
23. SMT.MOLLY PHILIP, AGED 22 YEARS, D/O. VARGHESE, REG NO.2223088590,
ATTUPURATHU, KARIPPUZHA P.O., MAVELIKKARA, ALAPPUZHA- 690103
24. SRI. RAVEENDRAN K.V, AGED 54 YEARS, S/O. BALAKRISHNAN, REG
NO.2223092608, CHANANCHERIL PUTHANVEEDU, EROOR NORTH, CHEPPAD,
ALAPPUZHA - 690507.
25. SRI. SHANU SOMANADH, AGED 38 YEARS, S/O.SOMANATHAN, REG
NO.2223091925, KOCHUKIZHAKKATHIL HOUSE, KANICHANALLOOR, MUTTOM P.O.,
HARIPPAD - 690511
26. SRI. SOMANATHAN K.K, AGED 77 YEARS, S/O. KOCHUKUTTY, REG
NO.2223091923, KOCHUKIZHAKKATHIL HOUSE, KANICHANALLOOR, MUTTOM P.O.,
HARIPPAD - 690511
BY ADV MILLU DANDAPANI
RESPONDENTS:
1. THE STATE OF KERALA REPRESENTED BY SECRETARY, DEPARTMENT OF FOOD,
CIVIL SUPPLIES & CONSUMER AFFAIRS, GOVERNMENT OF KERALA,
SECRETARIAT, THIRUVANANTHAPURAM - 695001\
2. CHAIRMAN & MANAGING DIRECTOR, THE KERALA CIVIL SUPPLIES CORPORATION
LTD., MAVELI ROAD, GANDHI NAGAR, KOCHI, ERNAKULAM - 682020.
BY GOVERNMENT PLEADER FOR R1
BY ADV. SANTHOSH PETER
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ORDERS ON 09.04.2024,
ALONG WITH WP(C) NO.39100/2023 AND CONNECTED CASES AND UPON PERUSING THE
JUDGMENT DATED 20.09.2023 AND THE ORDER DATED 11.12.2023, THE COURT ON THE
SAME DAY DELIVERED THE FOLLOWING :
DEVAN RAMACHANDRAN, J.
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WP(C) No.39100 of 2023, 23267 of 2023,
24835 of 2023, 25152 of 2023, 25410 of 2023 &
25575 of 2023
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Dated this the 09th day of April, 2024
ORDER
Sri.Santhosh Peter - learned Standing Counsel appearing
for the SUPPLYCO says that all PRS loans have been closed
and that the petitioners are free.
2. The learned counsel for the respective petitioners
seek time to verify this.
3. I record the afore submissions of Sri.Santhosh Peter,
with a consequential direction to the Credit Rating Agencies
to take decisions on the representations preferred by the
petitioners for revision of their rating, which shall be reported
to this Court by the next posting date.
List on 12.04.2024.
Sd/-
DEVAN RAMACHANDRAN,
JUDGE
MC
09-04-2024 /True Copy/ Assistant Registrar
