Raphy Antony vs K.Vishnuraj
2024 Latest Caselaw 10150 Ker

Kerala High Court

Raphy Antony vs K.Vishnuraj on 5 April, 2024

Author: N.Nagaresh

Bench: N.Nagaresh

             IN THE HIGH COURT OF KERALA AT ERNAKULAM
                               PRESENT
               THE HONOURABLE MR.JUSTICE N.NAGARESH
     FRIDAY, THE 5TH DAY OF APRIL 2024 / 16TH CHAITHRA, 1946
                   CON.CASE(C) NO. 2212 OF 2023
        AGAINST THE JUDGMENT IN WP(C) NO.15150 OF 2023 OF
                         HIGH COURT OF KERALA
PETITIONER/PETITIONER:

           RAPHY ANTONY, AGED 63 YEARS
           S/O. P.I ANTONY, POTHEKKAN HOUSE,
           CARMEL PARK, MISSION QUARTERS (PO), THRISSUR-680001

           BY ADVS.
           BINOY VASUDEVAN
           SREEJITH SREENATH
           RINCY KHADER
RESPONDENT/1ST RESPONDENT:

    1      K.VISHNURAJ
           AGE AND FATHER'S NAME NOT KNOWN TO THE PETITIONER
           THE REVENUE DIVISIONAL OFFICER,
           OFFICE OF THE REVENUE DIVISIONAL OFFICER,
           FORT KOCHI, PIN - 682001
    2      ADDL.R2 - K.MEERA,
           AGE AND FATHER'S NAME NOT KNOWN TO THE PETITIONER,
           SUB COLLECTOR/REVENUE DIVISIONAL OFFICER, FORT KOCHI,
           ERNAKULAM, PIN - 682 001
           ADDL. R2 IMPLEADED VIDE ORDER DATED 09.02.2024 IN IA
           1/24 IN COC 2212/23.

           BY ADV S. GOPINATHAN, SENIOR GOVERNMENT PLEADER


     THIS CONTEMPT OF COURT CASE (CIVIL) HAVING COME UP FOR
ADMISSION ON 05.04.2024, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
 Con.Case(C) No.2212 of 2023
                                2


                           JUDGMENT

Dated this the 5th day of April, 2024

Counsel on either side submit that the directions contained

in the judgment dated 26.07.2023 in W.P.(C) No.15150 of 2023

stand complied with.

Recording the said submission, the Contempt of Court

Case is closed.

Sd/-

N.NAGARESH JUDGE spk

APPENDIX OF CON.CASE(C) 2212/2023

PETITIONER ANNEXURES

Annexure 1 TRUE COPY OF THE APPLICATION SUBMITTED BY THE PETITIONER THROUGH ONLINE 13.03.2023 Annexure 2 TRUE COPY OF THE JUDGMENT DATED 11.04.2023 IN W.P.(C)NO.12971 OF 2023 Annexure 3 TRUE COPY OF THE DETAILS AVAILABLE IN THE WEBSITE OF THE REVENUE DIVISIONAL OFFICER, FORT KOCHI Annexure 4 THE ONLINE CERTIFIED COPY OF THE JUDGMENT DATED 26.07.2023 IN W.P. (C)NO.15150 OF 2023 Annexure 5 TRUE COPY OF THE RECEIPT ISSUED ON 11.08.2023 BY THE OFFICE OF THE REVENUE DIVISIONAL OFFICER, FORT KOCHI