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The Manager, P.K. Higher Secondary ... vs The State Of Kerala
2024 Latest Caselaw 10140 Ker

Citation : 2024 Latest Caselaw 10140 Ker
Judgement Date : 5 April, 2024

Kerala High Court

The Manager, P.K. Higher Secondary ... vs The State Of Kerala on 5 April, 2024

             IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                  PRESENT
              THE HONOURABLE MR. JUSTICE EASWARAN S.
     FRIDAY, THE 5TH DAY OF APRIL 2024 / 16TH CHAITHRA, 1946
                         WP(C) NO. 8497 OF 2018
PETITIONER:

             THE MANAGER, P.K. HIGHER SECONDARY SCHOOL
             P.K. HIGHER SECONDARY SCHOOL, MANNAPRA, PALAKKAD
             DISTRICT- 678 685.
             BY ADVS.
             SRI.V.A.MUHAMMED
             SRI.M.SAJJAD


RESPONDENTS:

      1      THE STATE OF KERALA
             REPRESENTED BY ITS SECRETARY TO GOVERNMENT, GENERAL
             EDUCATION DEPARTMENT, SECRETARIAT ANNEXE-II,
             THIRUVANANTHAPURAM-695001.
      2      THE DIRECTOR OF HIGHER SECONDARY EDUCATION
             HOUSING BOARD BUILDINGS, SANTHI NAGAR,
             THIRUVANANTHAPURAM-695001.
      3      THE REGIONAL DEPUTY DIRECTOR OF HIGHER SECONDARY
             EDUCATION
             B-2 BLOCK, CIVIL STATION, MALAPPURAM- 678505.
             BY SRI.BIMAL K.NATH, SR.G.P

      THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON   05.04.2024,   THE    COURT    ON   THE   SAME   DAY   DELIVERED   THE
FOLLOWING:
 WP(C) NO. 8497 OF 2018

                                 2




                         JUDGMENT

The learned counsel for the petitioner submits that the

Writ Petition may be closed without prejudice to the liberty of

the petitioner to agitate their grievances if any subsists.

Accordingly, the Writ Petition is closed.

SD/-EASWARAN.S JUDGE lsn WP(C) NO. 8497 OF 2018

APPENDIX OF WP(C) 8497/2018

PETITIONER EXHIBITS EXHIBIT P1 TRUE COPY OF THE G.O.(MS.)NO.

128/2010/G.EDN. DATED 20.07.2010 OF THE GOVERNMENT.

EXHIBIT P2 TRUE COPY OF THE G.O.(RT.)NO.

1707/2015/G.EDN. DATED 07.05.2015 OF THE GOVERNMENT.

EXHIBIT P3 TRUE COPY OF THE G.O.(MS.)NO.

168/2011/G.EDN. DATED 06.08.2011 OF THE GOVERNMENT.

EXHIBIT P4 TRUE COPY OF THE JUDGMENT IN W.P.(C).

NO. 41072/2016-H DATED 21.12.2016. EXHIBIT P5 TRUE COPY OF THE G.O.(RT.)NO.

2018/2017/G.EDN. DATED 23.06.2017 OF THE GOVERNMENT.

EXHIBIT P6 TRUE COPY OF THE HEARING NOTES DATED 27.02.2017 EXHIBIT P7 TRUE COPY OF THE G.O.(RT.)NO.

106/2017/G.EDN. DATED 21.08.2017 OF THE GOVERNMENT.

EXHIBIT P8 TRUE COPY OF THE JUDGMENT IN W.P.(C) NO. 28379/2017-V DATED 03.10.2017 EXHIBIT P9 TRUE COPY OF THE G.O.(RT.)NO.

4891/2017/G.EDN. DATED 20.12.2017 OF THE GOVERNMENT.

RESPONDENTS EXHIBITS: NIL

TRUE COPY

P.A TO JUDGE

LSN

 
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