Dr.P.M.Mathai vs The Assistant Engineer
2024 Latest Caselaw 10003 Ker

Kerala High Court

Dr.P.M.Mathai vs The Assistant Engineer on 5 April, 2024

Author: Murali Purushothaman

Bench: Murali Purushothaman

       IN THE HIGH COURT OF KERALA AT ERNAKULAM
                       PRESENT
 THE HONOURABLE MR.JUSTICE MURALI PURUSHOTHAMAN
FRIDAY, THE 5TH DAY OF APRIL 2024 / 16TH CHAITHRA, 1946
                WP(C) NO. 27273 OF 2016
PETITIONER/S:

         DR.P.M.MATHAI
         AGED 67 YEARS
         AGED 67 YEARS, S/O. MANI, LISA SCHOOL OF
         NURSING, THIRUVAMBADY, RESIDING AT
         PUNNAKUNNEL HOUSE, THIRUVAMBADY P.O.,
         KOZHIKODE.
         BY ADVS.
         SRI.P.V.KUNHIKRISHNAN
         SRI.P.V.ANOOP
         SRI.G.ANEESH


RESPONDENTS:

   1     THE ASSISTANT ENGINEER
         KERALA STATE ELECTRICITY BOARD, ELECTRICAL
         SECTION, THIRUVAMBADY, KOZHIKODE-673 603.

   2     THE ASSISTANT EXECUTIVE ENGINEER
         ANTI POWER THEFT SQUAD, REGIONAL UNIT,
         KERALA STATE ELECTRICITY BOARD, GANDHI
         ROAD, KOZHIKODE-673 011.

   3     THE ASSISTANT EXECUTIVE ENGINEER
         ELECTRICAL SUB DIVISION, KOZHIKODE-673 020.


   4     THE EXECUTIVE ENGINEER
         ELECTRICAL DIVISION, KERALA STATE
         ELECTRICITY BOARD, BALUSSERY, KOZHIKODE-673
         612.


   5     THE DEPUTY CHIEF ENGINEER
         ELECTRICAL CIRCLE, KOZHIKODE.
 WPC 27273/2016

                                2



         6       KERALA STATE ELECTRICITY BOARD
                 REPRESENTED BY ITS SECRETARY,
                 THIRUVANANTHAPURAM-695 001.
                 BY ADVS.
                 SRI.JAICE JACOB,SC,KERALA STATE ELECTRICITY
                 BOARD
                 G.KEERTHIVAS
                 SRI.JAICE JACOBSCKERALA STATE ELECTRICITY
                 BOARD



             THIS WRIT PETITION (CIVIL) HAVING COME UP FOR
     ADMISSION ON 05.04.2024, THE COURT ON THE SAME DAY
     DELIVERED THE FOLLOWING:
 WPC 27273/2016

                                3




                            JUDGMENT

A memo has been filed by the petitioner to dismiss

the writ petition as not pressed. Accordingly, the writ

petition is dismissed as not pressed.

Sd/-

MURALI PURUSHOTHAMAN JUDGE al/-.05.04.2024.

APPENDIX OF WP(C) 27273/2016

PETITIONER EXHIBITS EXHIBIT P1 COPY OF THE LETTER NO.DB33/LISA HOSPITAL/2016-2017/65 DATED 25.6.2016.

EXHIBIT P2 COPY OF THE CONSOLIDATED BILL BEARING NO.6609140200144 DATED 22.2.2014 AND BILL BEARING NO.6609140200143 DATED 7.2.2014. EXHIBIT P3 COPY OF THE CALCULATION DETAILS FURNISHED ALONG WITH EXHIBIT P2 BILL DATED 22.4.2014.

EXHIBIT P4 COPY OF THE LETTER FROM THE REGIONAL AUDIT OFFICER, KOZHIKODE BEARING NO.RAO/AUDIT/THIRUVAMBADY/2013- 2014/120 DATED 26.3.2014. EXHIBIT P5 COPY OF THE LETTER NO.DB 03/APTS (RU)/KZD/2015-2016 DATED 9.3.2016 FROM THE 3RD RESPONDENT TO THE 1ST RESPONDENT.

EXHIBIT P6 COPY OF THE LETTER NO.DB03/APTS (RU)KZD/2015-2016 DATED 13.6.2016 FROM THE 3RD RESPONDENT TO THE 1ST RESPONDENT.