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Baiju vs The Regional Transport ...
2023 Latest Caselaw 9868 Ker

Citation : 2023 Latest Caselaw 9868 Ker
Judgement Date : 13 September, 2023

Kerala High Court
Baiju vs The Regional Transport ... on 13 September, 2023
WA No.1264/2023                                   1/1

                        IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                        PRESENT
                     THE HONOURABLE THE CHIEF JUSTICE MR.A.J.DESAI
                                           &
                           THE HONOURABLE MR.JUSTICE V.G.ARUN
              Wednesday, the 13th day of September 2023 /22nd Bhadra, 1945
                                   WA NO. 1264 OF 2023

        AGAINST JUDGMENT DATED 13/06/2023 IN WP(C) 15149/2023 OF THIS COURT

   APPELLANTS/5TH,6TH AND 7TH RESPONDENTS IN THE W.P.(C):

      1. BAIJU, ARAKKAL HOUSE, VADAKKEKARA.P.O., NORTH PARUR, PIN - 683522.

          AND 2 OTHERS.

    BY ADV. SRI. M. JITHESH MENON

   RESPONDENTS/1ST TO 4TH RESPONDENTS AND PETITIONER IN THE W.P.(C):

      1. THE REGIONAL TRANSPORT AUTHORITY, ERNAKULAM, REPRESENTED BY ITS
         SECRETARY, 2ND FLOOR, CIVIL STATION, KAKKANAD, VAZHAKKALA, KOCHI,
         KERALA, PIN - 682030.

          AND 4 OTHERS.

    BY GOVERNMENT PLEADER FOR R1 TO R4

    ADV. SRI. K.V. GOPINATHAN NAIR FOR R5


        Prayer for interim relief in the Writ Appeal stating that in the
   circumstances stated in the appeal memorandum, the High Court be pleased
   to stay the operation of the judgment in W.P.(C) No.15149/2023 dated
   13-6-2023 of the learned single Judge, in so far as it directs the 1st
   respondent to issue the regular pemit to the 5th respondent and also
   restraining the operation/issuance of the permits to the appellants, till
   the exercise as directed in the judgment is completed, pending disposal of
   the writ appeal.


        This Writ Appeal again coming on for orders on 13/09/2023 upon
   perusing the appeal memorandum and this court's order dated 25/08/2023,
   the court on the same day passed the following:

                                             ORDER

Post on 18/09/2023.

Interim order is extended till then.

Sd/- A.J. DESAI, CHIEF JUSTICE

Sd/- V.G. ARUN, JUDGE

13-09-2023 /True Copy/ Assistant Registrar

 
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