Annakutty vs Rosamma @ Jaimole
2023 Latest Caselaw 9859 Ker

              IN THE HIGH COURT OF KERALA AT ERNAKULAM
                               PRESENT
          THE HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN
   WEDNESDAY, THE 13TH DAY OF SEPTEMBER 2023 / 22ND BHADRA, 1945
                       OP(C) NO. 1361 OF 2021
 AGAINST THE ORDER IN OS 237/2017 OF MUNSIF COURT, KANJIRAPPALLY


PETITIONER:

          ANNAKUTTY, AGED 79 YEARS
          W/O. LATE DEVASYA, PUNCHAYIL HOUSE,
          ANACKALLU P.O., KANJIRAPPALLY, KOTTAYAM.

          BY ADVS.
          I.DINESH MENON
          L.RAJESH NARAYAN


RESPONDENT:

          ROSAMMA @ JAIMOLE, AGED 42 YEARS,
          D/O. K.J. CHACKO, KARAMBANMACKAL HOUSE,
          EARTHU VADAKARA P.O., CHANGANACHERRY, KOTTAYAM.

          BY ADVS.
          PHILIP T.VARGHESE
          THOMAS T.VARGHESE
          ACHU SUBHA ABRAHAM
          K.R.MONISHA
          SHRUTHI SARA JACOB


     THIS OP (CIVIL) HAVING COME UP FOR ADMISSION ON 13.09.2023,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 OP(C) 1361/21
                                    2




                          JUDGMENT

It is submitted by the learned counsel for the petitioner that

this Original Petition has become infructuous by efflux of time and

that he is not pressing the same.

This Original Petition is, therefore, closed as having become

infructuous.

Sd/-

RR                                      DEVAN RAMACHANDRAN
                                               JUDGE