Kerala High Court
M/S Dragonstone Realty Pvt Ltd vs State Environment Impact ... on 13 September, 2023
WP(C) No.27000/2023 1/4
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE MURALI PURUSHOTHAMAN
Wednesday, the 13th day of September 2023 / 22nd Bhadra, 1945
WP(C) NO. 27000 OF 2023
PETITIONERS:
1. M/S DRAGONSTONE REALTY PVT LTD.,THE ATOMIC, TECHNOPARK MAIN GATE,
KAZHAKOOTAM, THIRUVANANTHAPURAM,REPRESENTED BY ITS CHIEF OPERATING
OFFICER,MR. ANIL KUMAR, PIN - 695582
2. MR.R.ANIL KUMAR, AGED 59 YEARS,CHIEF OPERATING OFFICER, DRAGONSTONE
REALTY PVT. LTD., T C 12/2417 (1), KINAVOOR LANE, MUTTADA PO,
THIRUVANANTHAPURAM, PIN - 695025
RESPONDENTS:
1. STATE ENVIRONMENT IMPACT ASSESSMENT AUTHORITY, KSRTC BUS TERMINAL
COMPLEX, 4TH FLOOR, THAMPANOOR,THIRUVANANTHAPURAM, REPRESENTED BY
ITS CHAIRMAN, PIN - 695001
2. UNION OF INDIA, REPRESENTED BY THE SECRETARY, MINISTRY OF
ENVIRONMENT & FORESTS & CLIMATE CHANGE,JOR BAGH ROAD, ALI GANJ,
LODHI COLONY, NEW DELHI, PIN - 110003
3. STATE OF KERALA, REPRESENTED BY THE CHIEF SECRETARY, GOVERNMENT
SECRETARIAT, THIRUVANANTHAPURAM, PIN - 695001
4. WINTERFELL REALTY PVT. LTD.,THROUGH ITS AUTHORIZED SIGNATORY,
CARDINAL CLEEMIS CENTRE FOR INNOVATIONS, TC NO. 11/2402-3, MAR
IVANOS VIDYA NAGAR, NALANCHIRA, THIRUVANANTHAPURAM, PIN - 695015
5. DORNE REALTY PVT. LTD., THE ATOMIC, TECHNOPARK MAIN GATE,
KAZHAKOOTAM, THIRUVANANTHAPURAM, PIN - 695582
6. M/S. TECHNOPARK PARK CENTRE, TECHNOPARK CAMPUS, THIRUVANANTHAPURAM,
REPRESENTED BY ITS CHIEF EXECUTIVE OFFICER, PIN - 695581
7. DISTRICT COLLECTOR, COLLECTORATE KUDAPANNAKUNNU,THIRUVANANTHAPURAM,
PIN - 695043
8. REVENUE DIVISIONAL OFFICER, 1ST FLOOR, COLLECTORATE, KUDAPANAKUNNU,
THIRUVANANTHAPURAM,PIN - 695043
9. EXECUTIVE ENGINEER, MINOR IRRIGATION DIVISION, JALAVINJANABHAVAN,
SAMITHY NAGAR, AMBALAMUKKU, THIRUVANANTHAPURAM , PIN - 695044
10. THE SECRETARY, DEPARTMENT OF INFORMATION TECHNOLOGY, GOVERNMENT OF
KERALA, CENTRAL STADIUM, MAHATMA GANDHI ROAD, THIRUVANANTHAPURAM,
PIN - 695001
11. THOMAS LAWRENCE, GV 79, DIVISIONAL OFFICE ROAD, NEAR PMG JUNCTION,
THIRUVANANTHAPURAM, PIN - 695033
Writ Petition (Civil) praying inter alia that in the circumstances
stated in the affidavit filed along with the WP(C) the High Court be
pleased to stay Ext.P1 and all proceedings pursuant thereto, pending
disposal of the Writ Petition.
This petition again coming on for orders upon perusing the petition
and the affidavit filed in support of WP(C) and this Court's order dated
WP(C) No.27000/2023 2/4
16.08.2023 and upon hearing the arguments of M/S JOSEPH KODIANTHARA
(SR.), ENOCH DAVID SIMON JOEL, S.SREEDEV, RONY JOSE, LEO LUKOSE, KAROL
MATHEWS SEBASTIAN ALENCHERRY & DERICK MATHAI SAJI,Advocates for the
petitioners, SRI.RASHMI.K.V, Advocate for R6 and of M/S. JITHIN SAJI
ISAAC, K.J.SAJI ISAAC & ELIZABETH VARKEY, Advocates for R11, the court
passed the following:
WP(C) No.27000/2023 3/4
MURALI PURUSHOTHAMAN, J.
---------------------------------------------
W.P.(c) No. 27000 of 2023
-------------------------------------------------
Dated this the 13th day of September, 2023
ORDER
Learned counsel for the 11th respondent seeks
time to file a counter affidavit.
Post on 18.10.2023. Interim order is extended till
then.
Sd/-
MURALI PURUSHOTHAMAN
JUDGE
bnu
WP(C) No.27000/2023 4/4
APPENDIX OF WP(C) 27000/2023
Exhibit P1 TRUE COPY OF THE JUDGMENT DATED 30.5.2023 IN APPEAL
NO.54/2021(SZ) ON THE FILES OF THE NATIONAL GREEN
TRIBUNAL, SOUTHERN ZONE.
