De-Fab vs State Of Kerala
2023 Latest Caselaw 9705 Ker

           IN THE HIGH COURT OF KERALA AT ERNAKULAM
                           PRESENT
         THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
WEDNESDAY, THE 13TH DAY OF SEPTEMBER 2023 / 22ND BHADRA, 1945
                   CRL.MC NO. 6619 OF 2023
 AGAINST THE ORDER/JUDGMENT ST 2226/2020 OF JUDICIAL FIRST
               CLASS MAGISTRATE COURT, CHAVARA
 PETITIONERS/ACCUSED:

     1     DE-FAB
           PANAMPALLY NAGAR, KOCHI - 682036, REPRESENTED BY
           ITS MANAGING PARTNER, MRS. PRIYA VARMA,
           AGED 39 YEARS NANDANAM, KANNANKULANGARA, OEN
           ROAD, THRIPUNITHURA, ERNAKULAM,, PIN - 682301
     2     PRIYA VARMA
           AGED 39 YEARS
           NANDANAM, KANNANKULANGARA, OEN ROAD,
           THRIPUNITHURA, ERNAKULAM, PIN - 682301
           BY ADV RAVI KRISHNAN


 RESPONDENTS/STATE/COMPLAINANT:

     1     STATE OF KERALA
           REPRESENTED BY PUBLIC PROSECUTOR,
           HIGH COURT OF KERALA, PIN - 682031
     2     S. BALACHANDRAN
           AGED 65 YEARS
           S/O.SIVADASAN, ANILA BHAVAN, CHAVARA BRIDGE
           P.O., KOLLAM, PIN, PIN - 691583
           BY ADVS.
           P.MOHANDAS(ERNAKULAM) P.
           K.SUDHINKUMAR(K/572/2014)
           SABU PULLAN(K/35/2001)
           GOKUL D. SUDHAKARAN(K/000886/2016)
           R.BHASKARA KRISHNAN(K/000891/2016)
 CRL. M.C. NOS.6619,6623,6627 & 6634 OF 2023


                                2


          BHARATH MOHAN(K/1392/2020)
          K.P.SATHEESAN (SR.)(S-242)


OTHER PRESENT:

          SMT.SEENA.C, PUBLIC PROSECUTOR



      THIS   CRIMINAL   MISC.       CASE   HAVING   COME   UP   FOR
ADMISSION ON 13.09.2023, ALONG WITH Crl.MC.6623/2023,
6627/2023 AND CONNECTED CASES, THE COURT ON THE SAME
DAY PASSED THE FOLLOWING:
     CRL. M.C. NOS.6619,6623,6627 & 6634 OF 2023


                                   3




            IN THE HIGH COURT OF KERALA AT ERNAKULAM
                               PRESENT
         THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
WEDNESDAY, THE 13TH DAY OF SEPTEMBER 2023 / 22ND BHADRA, 1945
                      CRL.MC NO. 6623 OF 2023
     AGAINST THE ORDER/JUDGMENT ST 2025/2020 OF JUDICIAL
             FIRST CLASS MAGISTRATE COURT, CHAVARA
    PETITIONERS/ACCUSED:

        1     DE-FAB
              PANAMPALLY NAGAR, KOCHI ,
              PIN - 682036 REPRESENTED BY ITS MANAGING
              PARTNER MRS. PRIYA VARMA, AGED 39 NANDANAM,
              KANNANKULANGARA, OEN ROAD, THRIPUNITHURA,
              ERNAKULAM, PIN - 682301,
        2     PRIYA VARMA
              AGED 39 YEARS
              NANDANAM, KANNANKULANGARA, OEN ROAD,
              THRIPUNITHURA, ERNAKULAM, PIN - 682301
              BY ADV RAVI KRISHNAN


    RESPONDENTS/STATE/COMPLAINANT:

        1     STATE OF KERALA
              REPRESENTED BY PUBLIC PROSECUTOR,
              HIGH COURT OF KERALA, PIN - 682031
        2     S. BALACHANDRAN
              AGED 65 YEARS
 CRL. M.C. NOS.6619,6623,6627 & 6634 OF 2023


                                4


          S/O.SIVADASAN , ANILA BHAVAN,
          CHAVARA BRIDGE P.O., KOLLAM, PIN - 691583
          BY ADVS.
          P.MOHANDAS(ERNAKULAM) P.
          K.SUDHINKUMAR(K/572/2014)
          SABU PULLAN(K/35/2001)
          GOKUL D. SUDHAKARAN(K/000886/2016)
          R.BHASKARA KRISHNAN(K/000891/2016)
          BHARATH MOHAN(K/1392/2020)
          K.P.SATHEESAN (SR.)(S-242)
          SRI. VIPIN NARAYAN, PUBLIC PROSECUTOR



      THIS   CRIMINAL   MISC.       CASE   HAVING   COME   UP   FOR
ADMISSION ON 13.09.2023, ALONG WITH Crl.MC.6619/2023
AND CONNECTED CASES, THE COURT ON THE SAME DAY PASSED
THE FOLLOWING:
   CRL. M.C. NOS.6619,6623,6627 & 6634 OF 2023


                                 5




          IN THE HIGH COURT OF KERALA AT ERNAKULAM
                             PRESENT
       THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
WEDNESDAY, THE 13TH DAY OF SEPTEMBER 2023 / 22ND BHADRA, 1945
                    CRL.MC NO. 6627 OF 2023
   AGAINST THE ORDER/JUDGMENT ST 2235/2020 OF JUDICIAL
           FIRST CLASS MAGISTRATE COURT, CHAVARA
  PETITIONERS/ACCUSED:

      1     DE-FAB
            PANAMPALLY NAGAR, KOCHI
            PIN - 682036 REPRESENTED BY ITS MANAGING
            PARTNER MRS. PRIYA VARMA, AGED 39, NANDANAM,
            KANNANKULANGARA, OEN ROAD, THRIPUNITHURA,
            ERNAKULAM, PIN - 682301
      2     PRIYA VARMA
            AGED 39 YEARS
            NANDANAM, KANNANKULANGARA, OEN ROAD,
            THRIPUNITHURA, ERNAKULAM,, PIN - 682301
            BY ADV RAVI KRISHNAN


  RESPONDENTS/STATE/COMPLAINANT:

      1     STATE OF KERALA
            REPRESENTED BY PUBLIC PROSECUTOR,
            HIGH COURT OF KERALA, PIN - 682031
      2     S. BALACHANDRAN
            AGED 65 YEARS
 CRL. M.C. NOS.6619,6623,6627 & 6634 OF 2023


                                6


          S/O.SIVADASAN , ANILA BHAVAN,
          CHAVARA BRIDGE P.O., KOLLAM,
          PIN - 691583
          BY ADVS.
          P.MOHANDAS(ERNAKULAM) P.
          K.SUDHINKUMAR(K/572/2014)
          SABU PULLAN(K/35/2001)
          GOKUL D. SUDHAKARAN(K/000886/2016)
          R.BHASKARA KRISHNAN(K/000891/2016)
          BHARATH MOHAN(K/1392/2020)
          K.P.SATHEESAN (SR.)(S-242)
          SRI. RENJITH T.R, PP



      THIS   CRIMINAL   MISC.       CASE   HAVING   COME   UP   FOR
ADMISSION ON 13.09.2023, ALONG WITH Crl.MC.6619/2023
AND CONNECTED CASES, THE COURT ON THE SAME DAY PASSED
THE FOLLOWING:
    CRL. M.C. NOS.6619,6623,6627 & 6634 OF 2023


                                  7




           IN THE HIGH COURT OF KERALA AT ERNAKULAM
                              PRESENT
        THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
WEDNESDAY, THE 13TH DAY OF SEPTEMBER 2023 / 22ND BHADRA, 1945
                     CRL.MC NO. 6634 OF 2023
    AGAINST THE ORDER/JUDGMENT ST 1863/2020 OF JUDICIAL
            FIRST CLASS MAGISTRATE COURT, CHAVARA
   PETITIONERS/ACCUSED:

       1     DE-FAB
             PANAMPALLY NAGAR, KOCHI
             PIN - 682036 REPRESENTED BY ITS MANAGING
             PARTNER MRS. PRIYA VARMA, AGED 39, NANDANAM,
             KANNANKULANGARA, OEN ROAD, THRIPUNITHURA,
             ERNAKULAM, PIN - 682301,
       2     PRIYA VARMA
             AGED 39 YEARS
             NANDANAM, KANNANKULANGARA, OEN ROAD,
             THRIPUNITHURA, ERNAKULAM, PIN - 682301
             BY ADV RAVI KRISHNAN


   RESPONDENTS/STATE/COMPLAINANT:

       1     STATE OF KERALA
             REPRESENTED BY PUBLIC PROSECUTOR,
             HIGH COURT OF KERALA, PIN - 682031
       2     S. BALACHANDRAN
             AGED 65 YEARS
 CRL. M.C. NOS.6619,6623,6627 & 6634 OF 2023


                                8


          S/O.SIVADASAN, ANILA BHAVAN,
          CHAVARA BRIDGE P.O., KOLLAM,
          PIN - 691583
          BY ADVS.
          P.MOHANDAS(ERNAKULAM) P.
          K.SUDHINKUMAR(K/572/2014)
          SABU PULLAN(K/35/2001)
          GOKUL D. SUDHAKARAN(K/000886/2016)
          R.BHASKARA KRISHNAN(K/000891/2016)
          BHARATH MOHAN(K/1392/2020)
          K.P.SATHEESAN (SR.)(S-242)
          SRI. VIPIN NARAYAN, PP



      THIS   CRIMINAL   MISC.       CASE   HAVING   COME   UP   FOR
ADMISSION ON 13.09.2023, ALONG WITH Crl.MC.6619/2023
AND CONNECTED CASES, THE COURT ON THE SAME DAY PASSED
THE FOLLOWING:
 CRL. M.C. NOS.6619,6623,6627 & 6634 OF 2023


                                9


               P.V.KUNHIKRISHNAN, J.
               --------------------------------
Crl.M.C. Nos. 6619,6623,6627 & 6634 of 2023
-------------------------------------------------------------
 Dated this the 13th day of September, 2023

                         ORDER

These Criminal Miscellaneous Cases are

connected and filed by the same petitioners and

therefore, I am disposing of these cases by a common

judgment.

2. These Criminal Miscellaneous Cases are

filed challenging orders passed by the lower court by

which the prayer of the petitioners for time to appear

before the lower court for the cross examination is

rejected.

3. Now, it is submitted by the counsel

appearing for the 2nd respondent/complainant in these

cases that the examination of DW1 is over and now CRL. M.C. NOS.6619,6623,6627 & 6634 OF 2023

the case is posted for hearing. If that be the case, the

presence of the petitioners are not necessary. Hence,

these Criminal Miscellaneous Cases need not be

retained, at this stage.

Therefore, these Criminal Miscellaneous Cases

are closed.

Sd/-

P.V.KUNHIKRISHNAN nvj JUDGE CRL. M.C. NOS.6619,6623,6627 & 6634 OF 2023

APPENDIX OF CRL.MC 6619/2023

PETITIONER ANNEXURES ANNEXURE A1 TRUE COPY OF THE COMPLAINT FILED BY THE 2ND RESPONDENT IN ST NO 2226 OF 2020 OF JUDICIAL FIRST CLASS MAGISTRATE COURT (TEMPORARY),CHAVARA ANNEXURE A2 TRUE COPY OF THE E-COURT STATUS OF ST NO 2226 OF 2020 OF JUDICIAL FIRST CLASS MAGISTRATE COURT (TEMPORARY),CHAVARA ANNEXURE A3 TRUE COPY OF THE MEDICAL REPORT OF THE PETITIONER ANNEXURE A4 TRUE COPY OF THE APPLICATION SUBMITTED BY THE COUNSEL FOR THE PETITIONERS IN ST NO 2226 OF 2020 OF JUDICIAL FIRST CLASS MAGISTRATE COURT (TEMPORARY),CHAVARA ANNEXURE A5 COPY OF THE ORDER DATED 5.8.2023 IN CMP NO. 756/2023 IN ST NO 2226/2020 ON THE FILES OF JUDICIAL FIRST CLASS MAGISTRATE COURT ,CHAVARA RESPONDENT ANNEXURES ANNEXURE-R2(A) TRUE COPY OF THE JUDGMENT DATED 7-

10-2022 IN O.P.(CRL)NO. 386/2022 CRL. M.C. NOS.6619,6623,6627 & 6634 OF 2023

APPENDIX OF CRL.MC 6623/2023

PETITIONER ANNEXURES ANNEXURE A1 TRUE COPY OF THE COMPLAINT FILED BY THE 2ND RESPONDENT IN ST NO 2025 OF 2020 OF JUDICIAL FIRST CLASS MAGISTRATE COURT (TEMPORARY),CHAVARA ANNEXURE A2 TRUE COPY OF THE E-COURT STATUS OF ST NO 2025 OF 2020 OF JUDICIAL FIRST CLASS MAGISTRATE COURT (TEMPORARY),CHAVARA ANNEXURE A3 TRUE COPY OF THE MEDICAL REPORT OF THE PETITIONER ANNEXURE A4 TRUE COPY OF THE APPLICATION SUBMITTED BY THE COUNSEL FOR THE PETITIONERS IN ST NO 2025 OF 2020 OF JUDICIAL FIRST CLASS MAGISTRATE COURT (TEMPORARY),CHAVAR ANNEXURE A5 COPY OF THE ORDER DATED 2.8.2023 IN CMP NO. 756/2023 IN ST NO 2025 OF 2020 ON THE FILES OF JUDICIAL FIRST CLASS MAGISTRATE COURT CHAVARA CRL. M.C. NOS.6619,6623,6627 & 6634 OF 2023

APPENDIX OF CRL.MC 6627/2023

PETITIONER ANNEXURES ANNEXURE A1 TRUE COPY OF THE COMPLAINT FILED BY THE 2ND RESPONDENT IN ST NO 2235 OF 2020 OF JUDICIAL FIRST CLASS MAGISTRATE COURT (TEMPORARY),CHAVARA ANNEXURE A2 TRUE COPY OF THE E-COURT STATUS OF ST NO 2235 OF 2020 OF JUDICIAL FIRST CLASS MAGISTRATE COURT (TEMPORARY),CHAVARA ANNEXURE A3 TRUE COPY OF THE MEDICAL REPORT OF THE PETITIONER ANNEXURE A4 TRUE COPY OF THE APPLICATION SUBMITTED BY THE COUNSEL FOR THE PETITIONERS IN ST NO 2235 OF 2020 OF JUDICIAL FIRST CLASS MAGISTRATE COURT (TEMPORARY),CHAVAR ANNEXURE A5 CERTIFIED COPY OF THE ORDER DATED 2.8.2023 IN CMP NO. 754/2023 IN ST NO 2235 OF 2020 ON THE FILES OF JUDICIAL FIRST CLASS MAGISTRATE COURT ,CHAVARA CRL. M.C. NOS.6619,6623,6627 & 6634 OF 2023

APPENDIX OF CRL.MC 6634/2023

PETITIONER ANNEXURES ANNEXURE A1 TRUE COPY OF THE COMPLAINT FILED BY THE 2ND RESPONDENT IN ST NO 1863 OF 2020 OF JUDICIAL FIRST CLASS MAGISTRATE COURT (TEMPORARY),CHAVARA ANNEXURE A2 TRUE COPY OF THE E-COURT STATUS OF ST NO 1863 OF 2020 OF JUDICIAL FIRST CLASS MAGISTRATE COURT (TEMPORARY),CHAVARA ANNEXURE A3 TRUE COPY OF THE MEDICAL REPORT OF THE PETITIONER ANNEXURE A4 TRUE COPY OF THE APPLICATION SUBMITTED BY THE COUNSEL FOR THE PETITIONERS IN ST NO 1863 OF 2020 OF JUDICIAL FIRST CLASS MAGISTRATE COURT (TEMPORARY),CHAVARA ANNEXURE A5 CERTIFIED COPY OF THE ORDER DATED 2.8.2023 IN CMP NO. 755/2023 IN ST NO 1863 /2020 ON THE FILES OF JUDICIAL FIRST CLASS MAGISTRATE COURT,CHAVARA